Showing 20896 - 20910 of 41947 judgements
22 January 2004
Supreme Court
9 pages
DASTAGIR SAB Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000175-000175 / 2003
Diary number: 21141 / 2002
Advocates: RAJESH MAHALE Vs

22 January 2004
Supreme Court
7 pages
B. SHASHIKALA Vs STATE OF ANDHRA PRADESH

Bench: DORAISWAMY RAJU,S.B. SINHA.
Case number: Crl.A. No.-000985-000985 / 1997
Diary number: 5108 / 1997
Advocates: RAJESH PRASAD SINGH Vs GUNTUR PRABHAKAR

21 January 2004
Supreme Court
5 pages
PUNJAB NATIONAL BANK Vs VIRENDER KUMAR GOEL .

Bench: CJI,H.K. SEMA,S.B. SINHA.
Case number: R.P.(C) No.-000053-000053 / 2003
Diary number: 831 / 2003

21 January 2004
Supreme Court
7 pages
CHACKO @ ANIYAN KUNJU Vs STATE OF KERALA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000087-000087 / 2004
Diary number: 15889 / 2003
Advocates: Vs RAMESH BABU M. R.

21 January 2004
Supreme Court
4 pages
MUNICIPAL CORPORATION, AMRITSAR Vs SENIOR SUPDT., POST OFFICES

Bench: S.N. VARIAVA,H.K. SEMA
Case number: C.A. No.-006532-006532 / 2002
Diary number: 18073 / 2001
Advocates: Vs P. PARMESWARAN

20 January 2004
Supreme Court
3 pages
MOTI LAL Vs STATE OF CHHATTISGARH

Bench: DORAISWAMY RAJU,S. B. SINHA.
Case number: Crl.A. No.-000455-000455 / 2003
Diary number: 4229 / 2003
Advocates: SHIV SAGAR TIWARI Vs

20 January 2004
Supreme Court
5 pages
NATIONAL INSURANCE CO. LTD. Vs KESHAV BAHADUR .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-000399-000399 / 2004
Diary number: 11171 / 2002
Advocates: M. K. DUA Vs

20 January 2004
Supreme Court
4 pages
VIDHYA DEVI Vs STATE OF HARYANA

Bench: DORAISWAMY RAJU,S. B. SINHA
Case number: Crl.A. No.-000846-000846 / 1997
Diary number: 3777 / 1997
Advocates: ANIL KUMAR JHA Vs VINAY KUMAR GARG

20 January 2004
Supreme Court
5 pages
SARDAR KHAN Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000852-000852 / 2003
Diary number: 14676 / 2003

20 January 2004
Supreme Court
0 pages
RAJ KUMAR Vs SARDARI LAL .

Case number: C.A. No.-000400-000400 / 2004
Diary number: 7893 / 2002
Advocates: Vs S. CHANDRA SHEKHAR

20 January 2004
Supreme Court
0 pages
STATE OF W B Vs SUJIT KUMAR RANA

Case number: Crl.A. No.-000453-000453 / 1997
Diary number: 77715 / 1996
Advocates: Vs DEBA PRASAD MUKHERJEE

20 January 2004
Supreme Court
0 pages
STATE OF W B Vs SUJIT KUMAR RANA

Bench: DORAISWAMY RAJU,S.B. SINHA
Case number: Crl.A. No.-000453-000453 / 1997
Diary number: 77715 / 1996
Advocates: Vs DEBA PRASAD MUKHERJEE

20 January 2004
Supreme Court
0 pages
RAJ KUMAR Vs SARDARI LAL .

Bench: R.C. LAHOT1,ASHOK BHAN
Case number: C.A. No.-000400-000400 / 2004
Diary number: 7893 / 2002
Advocates: Vs S. CHANDRA SHEKHAR

19 January 2004
Supreme Court
18 pages
ESSAR OIL LTD. Vs HALAR UTKARSH SAMITI .

Bench: RUMA PAL,B.N. SRIKRISHNA.
Case number: C.A. No.-000352-000353 / 2004
Diary number: 7581 / 2001
Advocates: E. C. AGRAWALA Vs

19 January 2004
Supreme Court
18 pages
ESSAR OIL LTD. Vs HALAR UTKARSH SAMITI .

Case number: C.A. No.-000352-000353 / 2004
Diary number: 7581 / 2001
Advocates: E. C. AGRAWALA Vs