Showing 20881 - 20895 of 41947 judgements
27 January 2004
Supreme Court
10 pages
KRISHNA KANWAR @ THAKURAEEN Vs STATE OF RAJASTHAN

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000053-000053 / 2003
Diary number: 21901 / 2002
Advocates: Vs ASHOK K. MAHAJAN

27 January 2004
Supreme Court
0 pages
JOSE PHILIP MAMPILLIL Vs M/S. PREMIER AUTOMOBILES LTD.

Bench: S.N. VARIAVA,H.K. SEMA
Case number: C.A. No.-003611-003611 / 2002
Diary number: 5738 / 2001
Advocates: Vs BINA GUPTA

27 January 2004
Supreme Court
0 pages
M.R.F. LTD Vs COLLECTOR OF CENTRA EXCISE, MADRAS

Bench: P.VENKTARAMA REDDI,S.H. KAPADIA
Case number: C.A. No.-009044-009044 / 1996
Diary number: 79031 / 1996
Advocates: Vs B. KRISHNA PRASAD

27 January 2004
Supreme Court
0 pages
M.R.F. LTD Vs COLLECTOR OF CENTRA EXCISE, MADRAS

Case number: C.A. No.-009044-009044 / 1996
Diary number: 79031 / 1996
Advocates: Vs B. KRISHNA PRASAD

27 January 2004
Supreme Court
0 pages
JOSE PHILIP MAMPILLIL Vs M/S. PREMIER AUTOMOBILES LTD.

Case number: C.A. No.-003611-003611 / 2002
Diary number: 5738 / 2001
Advocates: Vs BINA GUPTA

23 January 2004
Supreme Court
22 pages
U.O I Vs NAVEEN JINDAL

Bench: CJI,BRIJESH KUMAR,S.B. SINHA
Case number: C.A. No.-002920-002920 / 1996
Diary number: 1042 / 1996
Advocates: P. PARMESWARAN Vs SUMAN JYOTI KHAITAN

23 January 2004
Supreme Court
22 pages
U.O I Vs NAVEEN JINDAL

Case number: C.A. No.-002920-002920 / 1996
Diary number: 1042 / 1996
Advocates: P. PARMESWARAN Vs SUMAN JYOTI KHAITAN

23 January 2004
Supreme Court
15 pages
KULWANT SINGH Vs STATE OF PUNJAB

Bench: DORAISWAMY RAJU,S.B. SINHA.
Case number: Crl.A. No.-000947-000947 / 1997
Diary number: 16610 / 1997
Advocates: Vs BIMAL ROY JAD

23 January 2004
Supreme Court
8 pages
U O I Vs SNEHA KHEMKA

Bench: DORAISWAMY RAJU,S.B. SINHA.
Case number: Crl.A. No.-000954-000954 / 1997
Diary number: 79782 / 1996
Advocates: Vs SATISH VIG

23 January 2004
Supreme Court
6 pages
SHRI GOPAL Vs SUBHASH

Bench: DORAISWAMY RAJU,S.B. SINHA.
Case number: Crl.A. No.-000961-000961 / 1997
Diary number: 13741 / 1997
Advocates: Vs T. C. SHARMA

23 January 2004
Supreme Court
6 pages
KARNATAKA RARE EARTH Vs SR.GEOLOGIST,DEPTT.OF MINES&GEOLOGY&ANR

Bench: R.C.LAHOTI,ASHOK BHAN,B.P. SINGH
Case number: C.A. No.-003618-003619 / 1999
Diary number: 7836 / 1999

23 January 2004
Supreme Court
14 pages
RAM PHAL KUNDU Vs KAMAL SHARMA

Bench: CJI,S.B. SINHA,G.P. MATHUR.
Case number: C.A. No.-004262-004262 / 2003
Diary number: 10898 / 2003
Advocates: Vs LALITA KAUSHIK

23 January 2004
Supreme Court
10 pages
SOPAN SUKHDEV SABLE Vs ASST. CHARITY COMMNR. .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-000448-000448 / 2004
Diary number: 19130 / 2002
Advocates: VISHWAJIT SINGH Vs RAVINDRA KESHAVRAO ADSURE

22 January 2004
Supreme Court
3 pages
HEM RAJ Vs RAJA RAM

Case number: Crl.A. No.-000656-000656 / 1997
Diary number: 21363 / 1996
Advocates: RAVINDRA BANA Vs

22 January 2004
Supreme Court
7 pages
DIV.MANAGER, APSRTC Vs P.LAKSHMOJI RAO

Case number: C.A. No.-002455-002455 / 1999
Diary number: 7936 / 1998
Advocates: GUNTUR PRABHAKAR Vs V. G. PRAGASAM