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10 February 2004
Supreme Court 5 pages SEEDSMAN ASSOCIATION, HYDERABAD Vs PRINCIPAL SECRETARY TO GOVT.,A.P. .
Bench: S. RAJENDRA BABU,G.P. MATHUR. |
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10 February 2004
Supreme Court 6 pages AMAN KUMAR Vs STATE OF HARYANA
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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10 February 2004
Supreme Court 5 pages SASHI JENA Vs KHADAL SWAIN
Bench: Y.K. SABHARWAL,B.N. AGRAWAL. |
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09 February 2004
Supreme Court 3 pages AMRITA @ AMRITAL Vs STATE OF M.P.
Case number: Crl.A. No.-000987-000987 / 2003 |
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09 February 2004
Supreme Court 7 pages BASHEER @ N.P. BASHEER Vs STATE OF KERALA
Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA. |
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09 February 2004
Supreme Court 6 pages STATE OF PUNJAB Vs S.C. CHADHA
Case number: C.A. No.-000854-000854 / 2004 |
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06 February 2004
Supreme Court 8 pages KUNJAN NAIR SIVARAMAN NAIR Vs NARAYANAN NAIR .
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
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05 February 2004
Supreme Court 6 pages JAYSHREE CHEMICALS Vs ORISSA STATE ELECT. BOARD
Bench: R.C. LAHOTI,ASHOK BHAN |
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05 February 2004
Supreme Court 6 pages ANTER SINGH Vs STATE OF RAJASTHAN
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
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05 February 2004
Supreme Court 5 pages NARAIN SINGH Vs STATE OF HARYANA
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
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05 February 2004
Supreme Court 10 pages U O I Vs WEST COAST PAPERS MILLS LTD
Bench: CJI,S.B. SINHA,S.H. KAPADIA. |
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05 February 2004
Supreme Court 29 pages WORKMEN OF NILGIRIS COOP.MKT.SOCIETY LTD Vs STATE OF TAMIL NADU .
Case number: C.A. No.-001351-001353 / 2002 |
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05 February 2004
Supreme Court 0 pages UOI Vs K S JOSEPH & ORS ETC
Case number: C.A. No.-001499-001502 / 1999 |
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05 February 2004
Supreme Court 0 pages M/S.UPTRON INDIA LTD. Vs U.O.I.
Case number: C.A. No.-001712-001712 / 1999 |
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05 February 2004
Supreme Court 0 pages M/S.UPTRON INDIA LTD. Vs U.O.I.
Bench: V.N. KHARE CJ,S.B. SINHA,S.H. KAPADIA |