Showing 20866 - 20880 of 41947 judgements
03 February 2004
Supreme Court
9 pages
STATE OF U P Vs NAWAB SINGH (DEAD)

Bench: Y.K. SABHARWAL,S.B. SINHA.
Case number: Crl.A. No.-000114-000114 / 1997
Diary number: 61842 / 1997

03 February 2004
Supreme Court
0 pages
BHIMSEN GUPTA Vs BISHWANATH PRASAD GUPTA

Bench: V.N. KHARE CJ,S.H. KAPADIA
Case number: SLP(C) No.-001001-001001 / 2004
Diary number: 25260 / 2003
Advocates: AJAY CHOUDHARY Vs

03 February 2004
Supreme Court
0 pages
BHIMSEN GUPTA Vs BISHWANATH PRASAD GUPTA

Case number: SLP(C) No.-001001-001001 / 2004
Diary number: 25260 / 2003
Advocates: AJAY CHOUDHARY Vs

30 January 2004
Supreme Court
5 pages
ACHINTYA K. SAHA Vs M/S.NANEE PRINTERS

Bench: P.VENKATARAMA REDDI,S.H. KAPADIA.
Case number: C.A. No.-006203-006203 / 1999
Diary number: 3299 / 1999

30 January 2004
Supreme Court
6 pages
THE KERALA STATE COOP.MKTG. FEDERATION Vs STATE BANK OF INDIA .

Bench: S. N. VARIAVA,H. K. SEMA
Case number: C.A. No.-000151-000151 / 1998
Diary number: 14190 / 1996
Advocates: Vs V. G. PRAGASAM

30 January 2004
Supreme Court
5 pages
P. SRINIVAS Vs M. RADHAKRISHNA MURTHY .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-000628-000628 / 2004
Diary number: 2789 / 2003
Advocates: C. S. N. MOHAN RAO Vs G. RAMAKRISHNA PRASAD

30 January 2004
Supreme Court
4 pages
I T C LTD Vs PERSON INCHARGE, AGRL MKT.COMMTT. .

Bench: S. RAJENDRA BABU,G.P. MATHUR.
Case number: C.A. No.-005321-005321 / 1997
Diary number: 10421 / 1997
Advocates: Vs K. RAM KUMAR

29 January 2004
Supreme Court
4 pages
STATE OF M.P. Vs DESHRAJ

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001055-001055 / 1997
Diary number: 80090 / 1992
Advocates: Vs C. L. SAHU

29 January 2004
Supreme Court
7 pages
LACCHMAN SINGH Vs STATE OF H P .

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI.
Case number: C.A. No.-003486-003486 / 1998
Diary number: 10675 / 1997
Advocates: PREM MALHOTRA Vs E. C. AGRAWALA

29 January 2004
Supreme Court
5 pages
KUMAR V. JAGIRDAR Vs CHETHANA RAMATHEERTHA

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI.
Case number: C.A. No.-000619-000620 / 2004
Diary number: 4326 / 2003
Advocates: P. R. RAMASESH Vs NIKHIL NAYYAR

29 January 2004
Supreme Court
10 pages
SIMON Vs STATE OF KARNATAKA

Bench: Y.K. SABHARWAL,B.N. AGRAWAL.
Case number: Crl.A. No.-000149-000150 / 2002
Diary number: 20424 / 2001
Advocates: APARNA BHAT Vs

28 January 2004
Supreme Court
8 pages
K C BUILDERS Vs THE ASSTT COMMNR OF INCOME TAX

Bench: B.N. AGRAWAL,DR. AR. LAKSHMANAN.
Case number: Crl.A. No.-000212-000213 / 1998
Diary number: 14815 / 1997
Advocates: Vs B. KRISHNA PRASAD

28 January 2004
Supreme Court
5 pages
MEHSANA DISTT.CENT.COOP BANK LTD. Vs STATE OF GUJARAT

Bench: S.N. VARIAVA,H.K. SEMA.
Case number: C.A. No.-003040-003040 / 1998
Diary number: 7036 / 1998
Advocates: E. C. AGRAWALA Vs HEMANTIKA WAHI

28 January 2004
Supreme Court
0 pages
STATE OF KERALA Vs CHANDRAMOHANAN

Case number: Crl.A. No.-000240-000240 / 1997
Diary number: 77721 / 1996
Advocates: RAMESH BABU M. R. Vs

28 January 2004
Supreme Court
0 pages
STATE OF KERALA Vs CHANDRAMOHANAN

Bench: V.N. KHARE CJ,S.B. SINHA,S.H. KAPADIA
Case number: Crl.A. No.-000240-000240 / 1997
Diary number: 77721 / 1996
Advocates: RAMESH BABU M. R. Vs