27 January 2004
Supreme Court
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M.R.F. LTD Vs COLLECTOR OF CENTRA EXCISE, MADRAS

Bench: P.VENKTARAMA REDDI,S.H. KAPADIA
Case number: C.A. No.-009044-009044 / 1996
Diary number: 79031 / 1996
Advocates: Vs B. KRISHNA PRASAD