Judgements

Showing 20851 - 20865 of 41947 judgements
05 February 2004
Supreme Court
0 pages
UOI Vs K S JOSEPH & ORS ETC

Bench: V.N. KHARE,CJ,S.B. SINHA,S.H. KAPADIA
Case number: C.A. No.-001499-001502 / 1999
Diary number: 10032 / 1997
Advocates: ANIL KATIYAR Vs D. MAHESH BABU

04 February 2004
Supreme Court
5 pages
CHAIRMAN, LUDHIANA IMPROVEMENT TRUST Vs KANWALJIT SINGH .

Bench: R.C. LAHOTI,ASHOK BHAN
Case number: C.A. No.-001077-001077 / 1998
Diary number: 11075 / 1997
Advocates: NARESH K. SHARMA Vs PRADEEP KUMAR BAKSHI

04 February 2004
Supreme Court
5 pages
GIRIJA SHANKAR Vs STATE OF U.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-001034-001034 / 1997
Diary number: 11862 / 1997
Advocates: KAMINI JAISWAL Vs JATINDER KUMAR BHATIA

04 February 2004
Supreme Court
3 pages
STATE OF ORISSA Vs DHANIRAM LUHAR

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-001166-001166 / 1997
Diary number: 77724 / 1996
Advocates: Vs RR-EX-PARTE

04 February 2004
Supreme Court
4 pages
NARAIN Vs STATE OF M P

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-001177-001177 / 1997
Diary number: 12531 / 1997
Advocates: Vs KAMAKSHI S. MEHLWAL

04 February 2004
Supreme Court
3 pages
WATTAN SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000151-000151 / 1997
Diary number: 61697 / 1997
Advocates: RAMESH CHANDRA MISHRA Vs BIMAL ROY JAD

04 February 2004
Supreme Court
3 pages
OMAR USMAN CHAMADIA Vs ABDUL

Case number: Crl.A. No.-000162-000162 / 2004
Diary number: 6244 / 2003
Advocates: Vs S. S. KHANDUSA

04 February 2004
Supreme Court
3 pages
RAMU Vs STATE OF U.P.

Case number: Crl.A. No.-001945-001945 / 1996
Diary number: 77723 / 1996
Advocates: SHIV PRAKASH PANDEY Vs RAVI PRAKASH MEHROTRA

04 February 2004
Supreme Court
3 pages
CHOWA MANDAL Vs STATE OF BIHAR

Case number: Crl.A. No.-000411-000411 / 1997
Diary number: 4764 / 1997
Advocates: RAJESH PRASAD SINGH Vs

04 February 2004
Supreme Court
3 pages
STATE OF H P Vs SUKHVINDER SINGH

Case number: Crl.A. No.-000605-000605 / 1997
Diary number: 5746 / 1997
04 February 2004
Supreme Court
7 pages
YASHODA Vs STATE OF M.P.

Case number: Crl.A. No.-000431-000431 / 1997
Diary number: 409 / 1996
Advocates: ANIL K. CHOPRA Vs

04 February 2004
Supreme Court
6 pages
P.S. SAIRAM Vs P.S. RAMA RAO PISEY .

Bench: Y.K. SABHARWAL,B.N. AGRAWAL
Case number: C.A. No.-000817-000817 / 2002
Diary number: 12020 / 2001
04 February 2004
Supreme Court
0 pages
MOHANAN Vs PRABHA G. NAIR

Case number: Crl.A. No.-000515-000515 / 2003
Diary number: 8272 / 2002
Advocates: R. SATHISH Vs HIMINDER LAL

04 February 2004
Supreme Court
0 pages
MOHANAN Vs PRABHA G. NAIR

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: Crl.A. No.-000515-000515 / 2003
Diary number: 8272 / 2002
Advocates: R. SATHISH Vs HIMINDER LAL

03 February 2004
Supreme Court
9 pages
STATE OF U.P. Vs VIRENDRA PRASAD

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000998-000998 / 1997
Diary number: 3807 / 1997
Advocates: Vs R. D. UPADHYAY