Showing 20821 - 20835 of 41947 judgements
12 February 2004
Supreme Court
1 pages
T.N.ALLOY FOUNDRY CO. LTD. Vs T.N.ELECTRICITY BOARD .

Case number: C.A. No.-007615-007615 / 2002
Diary number: 18975 / 2001
Advocates: RAMESH BABU M. R. Vs P. N. RAMALINGAM

12 February 2004
Supreme Court
0 pages
PUNAM DEVI Vs DIV.MANAGER, NEW INDIA ASSUR.CO.LTD.&ORS

Bench: V.N. KHARE CJ,S.B. SINHA,S.H. KAPADIA
Case number: C.A. No.-007191-007191 / 2002
Diary number: 14196 / 2001
Advocates: EJAZ MAQBOOL Vs PRANAB KUMAR MULLICK

12 February 2004
Supreme Court
0 pages
T.N.ALLOY FOUNDRY CO. LTD. Vs T.N.ELECTRICITY BOARD .

Bench: V.N. KHARE,CJ,S.B. SINHA,S.H. KAPAD1A
Case number: C.A. No.-007615-007615 / 2002
Diary number: 18975 / 2001
Advocates: RAMESH BABU M. R. Vs P. N. RAMALINGAM

12 February 2004
Supreme Court
0 pages
PUNAM DEVI Vs DIV.MANAGER, NEW INDIA ASSUR.CO.LTD.&ORS

Case number: C.A. No.-007191-007191 / 2002
Diary number: 14196 / 2001
Advocates: EJAZ MAQBOOL Vs PRANAB KUMAR MULLICK

11 February 2004
Supreme Court
3 pages
R PRAKASH Vs STATE OF KARNATAKA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001179-001179 / 1997
Diary number: 10344 / 1997
Advocates: M. QAMARUDDIN Vs

11 February 2004
Supreme Court
3 pages
R PRAKASH Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001179-001179 / 1997
Diary number: 10344 / 1997
Advocates: M. QAMARUDDIN Vs

11 February 2004
Supreme Court
0 pages
RAJU PANDURANG MAHALE Vs STATE OF MAHARASHTRA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000616-000616 / 2003
Diary number: 22558 / 2002
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

11 February 2004
Supreme Court
0 pages
RAJU PANDURANG MAHALE Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000616-000616 / 2003
Diary number: 22558 / 2002
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

10 February 2004
Supreme Court
6 pages
AMAN KUMAR Vs STATE OF HARYANA

Case number: Crl.A. No.-001016-001016 / 1997
Diary number: 19340 / 1996
Advocates: KISHAN DATTA Vs VINAY KUMAR GARG

10 February 2004
Supreme Court
3 pages
NARINDER SINGH BOGARH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000194-000194 / 2004
Diary number: 8990 / 2003
Advocates: P. N. PURI Vs P. PARMESWARAN

10 February 2004
Supreme Court
2 pages
BIMAN CHATTERJEE Vs SANCHITA CHATTERJEE

Case number: Crl.A. No.-000193-000193 / 2004
Diary number: 17758 / 2003
Advocates: Vs KUMUD LATA DAS

10 February 2004
Supreme Court
5 pages
ASHOK V DAVARE Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000564-000564 / 1997
Diary number: 4412 / 1997
Advocates: V. D. KHANNA Vs RAVINDRA KESHAVRAO ADSURE

10 February 2004
Supreme Court
6 pages
K. KUNHAMBU Vs CHANDRAMMA .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-000899-000900 / 2004
Diary number: 850 / 2001
Advocates: ROMY CHACKO Vs P. R. RAMASESH

10 February 2004
Supreme Court
4 pages
JANKI VASHDEO BHOJWANI Vs INDUSIND BANK LTD. .

Case number: C.A. No.-006790-006790 / 2003
Diary number: 11487 / 2003
Advocates: PAREKH & CO. Vs PRANAB KUMAR MULLICK

10 February 2004
Supreme Court
3 pages
M/S.TEGA INDIA LTD. Vs COMMNR.,CENT.EXCISE,CALCUTTA-II

Case number: C.A. No.-002113-002113 / 1998
Diary number: 5120 / 1998
Advocates: MANJULA GUPTA Vs B. KRISHNA PRASAD