Showing 20806 - 20820 of 41947 judgements
17 February 2004
Supreme Court
0 pages
COMMNR. COMMERCIAL & SALES TAXES Vs M/S. ORIENT PAPERS MILLS

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-001084-001084 / 2004
Diary number: 1615 / 2002
Advocates: KIRTI RENU MISHRA Vs P. N. GUPTA

17 February 2004
Supreme Court
0 pages
PENSIONERS' ASSN.,EX-ASSAM OIL.OFFIC&ORS Vs UNION OF INDIA .

Bench: BRIJESH KUMAR,ARUN KUMAR
Case number: W.P.(C) No.-000042-000042 / 2003
Diary number: 797 / 2003
Advocates: PRAVEENA GAUTAM Vs SURYA KANT

16 February 2004
Supreme Court
4 pages
SHEO SHYAM Vs STATE OF U.P. .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-001035-001035 / 2004
Diary number: 6726 / 2003
Advocates: Vs SHAIL KUMAR DWIVEDI

16 February 2004
Supreme Court
5 pages
STATE OF H.P. Vs NARENDER KUMAR

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001109-001109 / 1997
Diary number: 8252 / 1997
Advocates: Vs RAJEEV KUMAR SINGH

16 February 2004
Supreme Court
13 pages
PRAKASH NATH KHANNA Vs COMMNR OF INCOME TAX

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001260-001261 / 1997
Diary number: 1774 / 1997
Advocates: Vs B. KRISHNA PRASAD

16 February 2004
Supreme Court
9 pages
UNION OF INDIA Vs AMRIT LAL MANCHANDA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000223-000223 / 2004
Diary number: 15110 / 2003
Advocates: B. KRISHNA PRASAD Vs

13 February 2004
Supreme Court
2 pages
FAKEERAPPA Vs KARNATAKA CEMENT PIPE FACTORY .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-001009-001009 / 2004
Diary number: 20248 / 2002
Advocates: Vs SUDHIR KUMAR GUPTA

13 February 2004
Supreme Court
3 pages
ORIENTAL INSURANCE CO. LTD. Vs NANJAPPAN .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-001012-001012 / 2004
Diary number: 4549 / 2003
Advocates: B. K. SATIJA Vs A. T. M. SAMPATH

13 February 2004
Supreme Court
5 pages
UNION OF INDIA Vs JANARDHAN DEBANATH

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-001010-001011 / 2004
Diary number: 16594 / 2003
Advocates: SHREEKANT N. TERDAL Vs R. SATHISH

13 February 2004
Supreme Court
11 pages
COMMERCIAL TAX OFFICER Vs SWASTIK ROADWAYS

Bench: P.VENKATARAMA REDDI,S.H. KAPADIA.
Case number: C.A. No.-009143-009143 / 1996
Diary number: 79032 / 1996

13 February 2004
Supreme Court
9 pages
U.P. STATE BRIDGE CORPORATION LTD. Vs U.P.RAJYA SETU NIGAM S.KARMACHARI SANGH

Bench: RUMA PAL,B.P. SINGH.
Case number: C.A. No.-000443-000443 / 2004
Diary number: 22519 / 2002
Advocates: LAKSHMI RAMAN SINGH Vs PRAVEEN JAIN

12 February 2004
Supreme Court
11 pages
SECY.,DEPT.,EXCISE & COMMERCL.TAXES&ORS. Vs M/S. SUN BRIGHT MARKETING PVT. LTD. &ANR

Bench: CJI,S.B. SINHA,S.H. KAPADIA
Case number: C.A. No.-006425-006425 / 2002
Diary number: 10793 / 2001
Advocates: Vs K. L. JANJANI

12 February 2004
Supreme Court
5 pages
ANDHRA BANK Vs B.SATYANANAYANA

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-001877-001877 / 1999
Diary number: 9424 / 1998
Advocates: Vs MANOJ WAD

12 February 2004
Supreme Court
19 pages
CHANDRAVATHI P.K. Vs C.K. SAJI

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-000884-000884 / 2002
Diary number: 1525 / 1999
Advocates: B V DEEPAK Vs RAMESH BABU M. R.

12 February 2004
Supreme Court
4 pages
STATE OF H P Vs DHANWANT SINGH

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001228-001228 / 1997
Diary number: 4230 / 1997