Showing 20791 - 20805 of 41947 judgements
20 February 2004
Supreme Court
0 pages
SUDHANGSHU MOHAN DEB(DEAD) BY LRS. Vs NIRODA SUNDARI DEBIDHUP

Case number: C.A. No.-005112-005113 / 1997
Diary number: 61843 / 1997

20 February 2004
Supreme Court
0 pages
ESCORTS FARMS LTD. Vs COMMISSIONER, KUMANON DIVISION

Case number: C.A. No.-001584-001584 / 1998
Diary number: 8761 / 1995

20 February 2004
Supreme Court
0 pages
ESCORTS FARMS LTD. Vs COMMISSIONER, KUMANON DIVISION

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI
Case number: C.A. No.-001584-001584 / 1998
Diary number: 8761 / 1995

19 February 2004
Supreme Court
0 pages
PRITHI MINOR Vs MAM RAJ

Bench: K.G. BALAKR1SHNAN,B. N. SRIKRISHNA
Case number: Crl.A. No.-001844-001846 / 1996
Diary number: 19493 / 1995
Advocates: K. V. VENKATARAMAN Vs SUSHIL KUMAR JAIN

19 February 2004
Supreme Court
0 pages
PRITHI MINOR Vs MAM RAJ

Case number: Crl.A. No.-001844-001846 / 1996
Diary number: 19493 / 1995
Advocates: K. V. VENKATARAMAN Vs SUSHIL KUMAR JAIN

17 February 2004
Supreme Court
7 pages
UNION OF INDIA Vs MOHANLAL LIKUMAL PUNJABI .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001024-001025 / 1997
Diary number: 7598 / 1997
Advocates: B. KRISHNA PRASAD Vs

17 February 2004
Supreme Court
6 pages
COMMNR. OF CUSTOMS, CALCUTTA ETC.ETC. Vs M/S. INDIAN OIL CORPORATION LTD.

Bench: P. VENKATARAMA REDDI.
Case number: C.A. No.-002342-002362 / 2001
Diary number: 1779 / 2001
Advocates: Vs E. C. AGRAWALA

17 February 2004
Supreme Court
6 pages
COMMNR. OF CUSTOMS, CALCUTTA ETC.ETC. Vs M/S. INDIAN OIL CORPORATION LTD.

Case number: C.A. No.-002342-002362 / 2001
Diary number: 1779 / 2001
Advocates: Vs E. C. AGRAWALA

17 February 2004
Supreme Court
4 pages
K.Anbazhagan Vs Superintendent of Police, Chennai & Ors.

Bench: S.N. VARIAVA,H.K. SEMA.
Case number: Contempt Petition (crl.) 4 of 1992

17 February 2004
Supreme Court
0 pages
DEVENDER KUMAR SINGLA Vs BALDEO KRISHAN SINGHLA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-001036-001036 / 1997
Diary number: 77732 / 1996
Advocates: R. C. GUBRELE Vs HEMANTIKA WAHI

17 February 2004
Supreme Court
0 pages
DEVENDER KUMAR SINGLA Vs BALDEO KRISHAN SINGHLA

Case number: Crl.A. No.-001036-001036 / 1997
Diary number: 77732 / 1996
Advocates: R. C. GUBRELE Vs HEMANTIKA WAHI

17 February 2004
Supreme Court
0 pages
PENSIONERS' ASSN.,EX-ASSAM OIL.OFFIC&ORS Vs UNION OF INDIA .

Case number: W.P.(C) No.-000042-000042 / 2003
Diary number: 797 / 2003
Advocates: PRAVEENA GAUTAM Vs SURYA KANT

17 February 2004
Supreme Court
0 pages
BERGER PAINTS INDIA LTD. Vs COMMNR. OF INCOME TAX, CALCUTTA

Case number: C.A. No.-001081-001083 / 2004
Diary number: 17579 / 2002
Advocates: K. RAJEEV Vs B. V. BALARAM DAS

17 February 2004
Supreme Court
0 pages
COMMNR. COMMERCIAL & SALES TAXES Vs M/S. ORIENT PAPERS MILLS

Case number: C.A. No.-001084-001084 / 2004
Diary number: 1615 / 2002
Advocates: KIRTI RENU MISHRA Vs P. N. GUPTA

17 February 2004
Supreme Court
0 pages
BERGER PAINTS INDIA LTD. Vs COMMNR. OF INCOME TAX, CALCUTTA

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: C.A. No.-001081-001083 / 2004
Diary number: 17579 / 2002
Advocates: K. RAJEEV Vs B. V. BALARAM DAS