Showing 20776 - 20790 of 41947 judgements
25 February 2004
Supreme Court
0 pages
U O I Vs WEST COAST PAPERS MILLS LTD

Case number: C.A. No.-001061-001062 / 1998
Diary number: 77742 / 1996
Advocates: ARVIND KUMAR SHARMA Vs V. D. KHANNA

25 February 2004
Supreme Court
0 pages
STATE OF U P Vs GIR PRASAD

Case number: C.A. No.-016809-016809 / 1996
Diary number: 77745 / 1996
Advocates: JATINDER KUMAR BHATIA Vs JEEVAN PRAKASH

25 February 2004
Supreme Court
0 pages
U O I Vs WEST COAST PAPERS MILLS LTD

Bench: R.C. LAHOTI,ASHOK BHAN
Case number: C.A. No.-001061-001062 / 1998
Diary number: 77742 / 1996
Advocates: ARVIND KUMAR SHARMA Vs V. D. KHANNA

25 February 2004
Supreme Court
0 pages
STATE OF U P Vs GIR PRASAD

Bench: RUMA PAL,P. VENKATARAMA REDDI
Case number: C.A. No.-016809-016809 / 1996
Diary number: 77745 / 1996
Advocates: JATINDER KUMAR BHATIA Vs JEEVAN PRAKASH

24 February 2004
Supreme Court
7 pages
BALJEET SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-001161-001161 / 2003
Diary number: 9368 / 2003

24 February 2004
Supreme Court
4 pages
DAULAT SINGH Vs RAILWAY EMPS.CO-OP.BANKING SOC.LTD.&ANR.

Case number: C.A. No.-005303-005305 / 2002
Diary number: 13680 / 2000
Advocates: B. D. SHARMA Vs SUSHIL KUMAR JAIN

24 February 2004
Supreme Court
5 pages
CHINNAMMA Vs STATE OF KERALA

Case number: Crl.A. No.-000799-000799 / 1997
Diary number: 77739 / 1996
Advocates: V. B. SAHARYA Vs RAMESH BABU M. R.

24 February 2004
Supreme Court
6 pages
NALLAM VEERA STAYANANDAM Vs PUBLIC PROSECUTOR

Case number: Crl.A. No.-000920-000920 / 1997
Diary number: 77740 / 1996
Advocates: V. G. PRAGASAM Vs GUNTUR PRABHAKAR

24 February 2004
Supreme Court
4 pages
STATE BANK OF PATIALA Vs RAMESH CHAND KANOJI .

Bench: CJI.,V.N. KHARE,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-001252-001254 / 2004
Diary number: 23254 / 2002
Advocates: ANIL KUMAR SANGAL Vs

24 February 2004
Supreme Court
4 pages
BIHARI NATH GOSWAMI Vs SHIV KUMAR SINGH .

Bench: P.VENKATARAMA REDDI,ARIJIT PASAYAT.
Case number: Crl.A. No.-001113-001113 / 1997
Diary number: 3883 / 1997
Advocates: DEBA PRASAD MUKHERJEE Vs ASHOK MATHUR

24 February 2004
Supreme Court
6 pages
U.P.STATE SUGAR CORPORATION Vs BURHWAL SUGAR MILLS CO. LTD. .

Bench: ASHOK BHAN,S.H. KAPADIA.
Case number: C.A. No.-001981-001982 / 1998
Diary number: 11222 / 1997
Advocates: PRADEEP MISRA Vs MANOJ SWARUP AND CO.

24 February 2004
Supreme Court
0 pages
PRAHLAD SHARMA Vs STATE OF U.P. .

Case number: C.A. No.-001257-001257 / 2004
Diary number: 6829 / 2003
Advocates: Vs RAJESH

24 February 2004
Supreme Court
0 pages
PRAHLAD SHARMA Vs STATE OF U.P. .

Bench: BRIJESH KUMAR,ARUN KUMAR
Case number: C.A. No.-001257-001257 / 2004
Diary number: 6829 / 2003
Advocates: Vs RAJESH

20 February 2004
Supreme Court
5 pages
EXPHAR SA Vs EUPHARMA LABORATORIES LTD.

Case number: C.A. No.-001189-001190 / 2004
Diary number: 3802 / 2003
Advocates: Vs PRADEEP KUMAR BAKSHI

20 February 2004
Supreme Court
0 pages
SUDHANGSHU MOHAN DEB(DEAD) BY LRS. Vs NIRODA SUNDARI DEBIDHUP

Bench: BRIJESH KUMAR,ARUN KUMAR
Case number: C.A. No.-005112-005113 / 1997
Diary number: 61843 / 1997