17 February 2004
Supreme Court
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BERGER PAINTS INDIA LTD. Vs COMMNR. OF INCOME TAX, CALCUTTA

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: C.A. No.-001081-001083 / 2004
Diary number: 17579 / 2002
Advocates: K. RAJEEV Vs B. V. BALARAM DAS