Showing 20416 - 20430 of 41947 judgements
07 May 2004
Supreme Court
0 pages
MAHANAGAR TELEPHONE NIGAM LTD. Vs CHAIRMAN, CENTRAL BOARD,DIRECT TAXES&ANR

Bench: S.N. VARIAVA,H.K. SEMA
Case number: C.A. No.-003058-003058 / 2004
Diary number: 15537 / 2000
Advocates: S. RAJAPPA Vs B. V. BALARAM DAS

07 May 2004
Supreme Court
0 pages
M.C.MEHTA Vs UNION OF INDIA

Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

07 May 2004
Supreme Court
0 pages
ZAHIRA HABIBULLAH SHEIKH Vs STATE OF GUJARAT .

Case number: Crl.A. No.-000446-000449 / 2004
Diary number: 2257 / 2004
Advocates: Vs HEMANTIKA WAHI

07 May 2004
Supreme Court
0 pages
MAHANAGAR TELEPHONE NIGAM LTD. Vs CHAIRMAN, CENTRAL BOARD,DIRECT TAXES&ANR

Case number: C.A. No.-003058-003058 / 2004
Diary number: 15537 / 2000
Advocates: S. RAJAPPA Vs B. V. BALARAM DAS

07 May 2004
Supreme Court
0 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: Y.K. SABHARWAL,B.N. AGRAWAL
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

07 May 2004
Supreme Court
0 pages
ZAHIRA HABIBULLAH SHEIKH Vs STATE OF GUJARAT .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000446-000449 / 2004
Diary number: 2257 / 2004
Advocates: Vs HEMANTIKA WAHI

07 May 2004
Supreme Court
3 pages
MILMET OFTHO INDS. Vs ALLERGAN INC.

Bench: S. N. VARIAVA,H. K. SEMA.
Case number: C.A. No.-005791-005791 / 1998
Diary number: 20621 / 1997
Advocates: Vs NAVIN CHAWLA

07 May 2004
Supreme Court
3 pages
SHANKAR LAL Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000215-000215 / 1999
Diary number: 13876 / 1998

07 May 2004
Supreme Court
4 pages
MANU BAMAL Vs J.V.R. PRASADA RAO .

Case number: CONMT.PET.(C) No.-000398-000398 / 2004
Diary number: 8348 / 2004

07 May 2004
Supreme Court
14 pages
COMMNR.,HINDU RELG.&C.E.(ADMN.) Vs VEDANTHA STHAPNA SABHA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-005093-005093 / 1998
Diary number: 20326 / 1997
Advocates: Vs R. N. KESWANI

07 May 2004
Supreme Court
8 pages
JESPAR I. SLONG Vs STATE OF MEGHALAYA .

Case number: C.A. No.-003032-003032 / 2004
Diary number: 5448 / 2003
Advocates: Vs KAILASH CHAND

07 May 2004
Supreme Court
10 pages
GAJRAJ JAIN Vs STATE OF BIHAR .

Bench: RUMA PAL,S.H. KAPADIA.
Case number: C.A. No.-003063-003063 / 2004
Diary number: 21916 / 2002
Advocates: MANIK KARANJAWALA Vs INDRA SAWHNEY

07 May 2004
Supreme Court
3 pages
STATE OF UTTARANCHAL Vs AJIT SINGH BHOLA

Bench: N. SANTOSH HEGDE,B.P. SINGH.
Case number: C.A. No.-003033-003033 / 2004
Diary number: 17209 / 2003
Advocates: D. BHARATHI REDDY Vs SUMITA HAZARIKA

07 May 2004
Supreme Court
10 pages
T.T.G.INDUSTRIES, MADRAS Vs COLLECTOR OF CENTRAL EXCISE, RAIPUR

Bench: RUMA PAL,B.P.SINGH.
Case number: C.A. No.-010911-010911 / 1996
Diary number: 77773 / 1996
Advocates: V. BALACHANDRAN Vs B. KRISHNA PRASAD

07 May 2004
Supreme Court
5 pages
AJMER KAUR Vs STATE OF PUNJAB

Bench: BRIJESH KUMAR,ARUN KUMAR.
Case number: C.A. No.-006489-006490 / 1998
Diary number: 18623 / 1998
Advocates: Vs MADHU MOOLCHANDANI