Showing 20401 - 20415 of 41947 judgements
07 July 2004
Supreme Court
0 pages
CITIBANK N.A. Vs STANDARD CHARTERED BANK

Case number: C.A. No.-007426-007426 / 1996
Diary number: 77778 / 1996
Advocates: Vs E. C. AGRAWALA

06 July 2004
Supreme Court
0 pages
G.D. AHUJA (D) Vs UNION OF INDIA

Case number: C.A. No.-002335-002335 / 1996
Diary number: 18891 / 1994
Advocates: Vs V. K. VERMA

05 July 2004
Supreme Court
0 pages
M/S. RAJURESHWAR ASSOCIATES Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-008539-008539 / 2002
Diary number: 13849 / 2002
Advocates: Vs MUKESH K. GIRI

05 July 2004
Supreme Court
0 pages
THE GOA URBAN COOP BANK LTD. Vs NOOR MOHD. SHEIKH MUSSA

Case number: C.A. No.-004577-004577 / 1999
Diary number: 6681 / 1999
Advocates: Vs V. D. KHANNA

04 June 2004
Supreme Court
0 pages
STATE OF HARYANA Vs STATE OF PUNJAB AND ANR.

Case number: Original Suite 6 of 1996

31 May 2004
Supreme Court
0 pages
SANJAY K. SINHA-II Vs STATE OF BIHAR

Case number: C.A. No.-006565-006565 / 1999
Diary number: 13666 / 1998
Advocates: Vs R. P. WADHWANI

31 May 2004
Supreme Court
0 pages
LINCAI GAMANGO Vs DAYANIDHI JENA .

Case number: C.A. No.-000868-000874 / 1998
Diary number: 82456 / 1993
Advocates: S. P. SHARMA Vs

31 May 2004
Supreme Court
0 pages
DATTATREYA Vs MAHAVEER

Case number: C.A. No.-000035-000035 / 1999
Diary number: 13171 / 1998
Advocates: SUDARSH MENON Vs

26 May 2004
Supreme Court
0 pages
STATE OF W.BENGAL Vs HARESH C. BANERJEE

Case number: C.A. No.-002579-002579 / 1998
Diary number: 1378 / 1998
Advocates: Vs AMLAN KUMAR GHOSH

26 May 2004
Supreme Court
0 pages
COMMISSIONER OF INCOME TAX Vs P.V.A.L. KULANDAGAN CHETTIAR (DEAD) THROUGH LRS.

Case number: Appeal (civil) 5752 of 1997

26 May 2004
Supreme Court
0 pages
SAKSHI Vs UNION OF INDIA

Case number: Writ Petition (crl.) 33 of 1997

26 May 2004
Supreme Court
11 pages
TRANSMISSION CORPORATION OF A.P. Vs CH. PRABHAKAR .

Bench: CJI,G.P. MATHUR
Case number: C.A. No.-006131-006131 / 2002
Diary number: 15186 / 2001
Advocates: RAKESH K. SHARMA Vs D. BHARATHI REDDY

26 May 2004
Supreme Court
1 pages
CONSUMER EDUCATION AND RESEARCH SOCIETY. Vs UNION OF INDIA .

Case number: SLP(C) No.-013658-013658 / 1996
Diary number: 60024 / 1996
Advocates: PAREKH & CO. Vs HEMANTIKA WAHI

26 May 2004
Supreme Court
13 pages
COMMISSIONER OF INCOME TAX Vs P.V.A.L. KULANDAGAN CHETTIAR (DEAD) THROUGH LRS.

Bench: S. RAJENDRA BABU CJ,G.P. MATHUR
Case number: Appeal (civil) 5752 of 1997

17 May 2004
Supreme Court
0 pages
SAURABH CHAUDRI Vs UNION OF INDIA .

Bench: R.C. LAHOTI , B.N. AGRAWAL , ASHOK BHAN , S.B. SINHA , DR. AR. LAKSHMANAN
Case number: W.P.(C) No.-000029-000029 / 2003
Diary number: 1152 / 2003