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07 July 2004
Supreme Court 0 pages CITIBANK N.A. Vs STANDARD CHARTERED BANK
Case number: C.A. No.-007426-007426 / 1996 |
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06 July 2004
Supreme Court 0 pages G.D. AHUJA (D) Vs UNION OF INDIA
Case number: C.A. No.-002335-002335 / 1996 |
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05 July 2004
Supreme Court 0 pages M/S. RAJURESHWAR ASSOCIATES Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-008539-008539 / 2002 |
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05 July 2004
Supreme Court 0 pages THE GOA URBAN COOP BANK LTD. Vs NOOR MOHD. SHEIKH MUSSA
Case number: C.A. No.-004577-004577 / 1999 |
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04 June 2004
Supreme Court 0 pages STATE OF HARYANA Vs STATE OF PUNJAB AND ANR.
Case number: Original Suite 6 of 1996 |
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31 May 2004
Supreme Court 0 pages SANJAY K. SINHA-II Vs STATE OF BIHAR
Case number: C.A. No.-006565-006565 / 1999 |
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31 May 2004
Supreme Court 0 pages LINCAI GAMANGO Vs DAYANIDHI JENA .
Case number: C.A. No.-000868-000874 / 1998 |
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31 May 2004
Supreme Court 0 pages DATTATREYA Vs MAHAVEER
Case number: C.A. No.-000035-000035 / 1999 |
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26 May 2004
Supreme Court 0 pages STATE OF W.BENGAL Vs HARESH C. BANERJEE
Case number: C.A. No.-002579-002579 / 1998 |
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26 May 2004
Supreme Court 0 pages COMMISSIONER OF INCOME TAX Vs P.V.A.L. KULANDAGAN CHETTIAR (DEAD) THROUGH LRS.
Case number: Appeal (civil) 5752 of 1997 |
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26 May 2004
Supreme Court 0 pages SAKSHI Vs UNION OF INDIA
Case number: Writ Petition (crl.) 33 of 1997 |
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26 May 2004
Supreme Court 11 pages TRANSMISSION CORPORATION OF A.P. Vs CH. PRABHAKAR .
Bench: CJI,G.P. MATHUR |
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26 May 2004
Supreme Court 1 pages CONSUMER EDUCATION AND RESEARCH SOCIETY. Vs UNION OF INDIA .
Case number: SLP(C) No.-013658-013658 / 1996 |
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26 May 2004
Supreme Court 13 pages COMMISSIONER OF INCOME TAX Vs P.V.A.L. KULANDAGAN CHETTIAR (DEAD) THROUGH LRS.
Bench: S. RAJENDRA BABU CJ,G.P. MATHUR |
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17 May 2004
Supreme Court 0 pages SAURABH CHAUDRI Vs UNION OF INDIA .
Bench: R.C. LAHOTI , B.N. AGRAWAL , ASHOK BHAN , S.B. SINHA , DR. AR. LAKSHMANAN |