Showing 20386 - 20400 of 41947 judgements
28 July 2004
Supreme Court
0 pages
STATE OF RAJASTHAN Vs HEERA SINGH

Case number: C.A. No.-005637-005637 / 2002
Diary number: 21449 / 2000
Advocates: JAVED MAHMUD RAO Vs ASHOK K. MAHAJAN

28 July 2004
Supreme Court
0 pages
P. D'SOUZA Vs SHONDRILO NAIDU

Case number: C.A. No.-005333-005333 / 1999
Diary number: 4950 / 1999
Advocates: Vs K. RAM KUMAR

28 July 2004
Supreme Court
0 pages
TALCHER MUNICIPALITY Vs TALCHER REGULATED MKT.COMMITTEE&ANR

Case number: C.A. No.-002150-002150 / 1998
Diary number: 3802 / 1998
Advocates: KUMUD LATA DAS Vs

27 July 2004
Supreme Court
4 pages
HARJINDER SINGH @ BHOLA Vs STATE OF PUNJAB

Case number: Crl.A. No.-000916-000916 / 2003
Diary number: 12212 / 2003
Advocates: DEBASIS MISRA Vs BIMAL ROY JAD

27 July 2004
Supreme Court
5 pages
STATE OF A.P. Vs GOLCONDA LINGA SWAMY

Case number: Crl.A. No.-001180-001180 / 2003
Diary number: 23454 / 2002
Advocates: Vs D. MAHESH BABU

27 July 2004
Supreme Court
0 pages
UGRE GOWDA Vs NAGEGOWDA (DEAD) BY LRS.&ORS

Case number: C.A. No.-005318-005318 / 1999
Diary number: 12480 / 1999
Advocates: SANGEETA KUMAR Vs

26 July 2004
Supreme Court
0 pages
JEET MOHINDER SINGH Vs HARMINDER SINGH

Case number: C.A. No.-004437-004437 / 2004
Diary number: 7618 / 2004
Advocates: KULDIP SINGH Vs DEBASIS MISRA

26 July 2004
Supreme Court
0 pages
STATE OF HARYANA Vs HASMAT

Case number: Crl.A. No.-000715-000716 / 2004
Diary number: 4367 / 2004
Advocates: VINAY KUMAR GARG Vs BALRAJ DEWAN

22 July 2004
Supreme Court
6 pages
KAVERIPATNAM S.S.A.S.CHARITIES TRUST Vs S.K. VISWANATHA SETTY

Bench: ASHOK BHAN,S.H. KAPADIA.
Case number: C.A. No.-004122-004122 / 1999
Diary number: 1986 / 1999
Advocates: S. N. BHAT Vs GUNTUR PRABHAKAR

21 July 2004
Supreme Court
3 pages
NATIONAL ORGANIC CHEMICAL INDS. LTD. Vs MIHEER H. MAFATLAL

Case number: C.A. No.-004796-004796 / 1997
Diary number: 20402 / 1996
Advocates: Vs GAGRAT AND CO

21 July 2004
Supreme Court
5 pages
COMMNR. OF CUSTOMS, KOLKATA Vs M/S. RUPA & CO. LTD.

Bench: S. N. VARIAVA,ARIJIT PASAYAT.
Case number: C.A. No.-005944-005944 / 2002
Diary number: 12005 / 2002
Advocates: B. KRISHNA PRASAD Vs PARIJAT SINHA

21 July 2004
Supreme Court
4 pages
COLLECTOR OF CENT.EXCISE,CALCUTTA Vs M/S.ALNOORI TOBACCO PRODUCTS

Bench: S.N. VARIAVA,ARIJIT PASAYAT.
Case number: C.A. No.-004502-004503 / 1998
Diary number: 12248 / 1998
Advocates: B. KRISHNA PRASAD Vs BINA GUPTA

21 July 2004
Supreme Court
0 pages
MOHD.EKRAM KHAN & SONS Vs COMMNR.OF TRADE TAX, U.P.LUCKNOW

Bench: S.N. VARIAVA,ARIJIT PASAYAT.
Case number: C.A. No.-009618-009618 / 2003
Diary number: 11139 / 2003
Advocates: PRAVEEN KUMAR Vs PUNIT DUTT TYAGI

14 July 2004
Supreme Court
3 pages
VIRENDRA NATH THR. P.A.HOLDER R.R.GUPTA Vs MOHD. JAMIL

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI.
Case number: C.A. No.-004007-004007 / 1999
Diary number: 1333 / 1999
Advocates: T. N. SINGH Vs

13 July 2004
Supreme Court
31 pages
H.P.A. INTERNATIONAL Vs BHAGWANDAS FATECHAND DASWANI .

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI.
Case number: C.A. No.-006006-006006 / 2001
Diary number: 8816 / 2001
Advocates: V. BALACHANDRAN Vs