Showing 20371 - 20385 of 41947 judgements
30 July 2004
Supreme Court
6 pages
SHAHAZADA BI Vs HALIMABI (DEAD) BY LRS.

Case number: C.A. No.-005507-005507 / 1999
Diary number: 2766 / 1999

30 July 2004
Supreme Court
2 pages
M/S. ARUL & CO. Vs STATE OF T.N.

Case number: C.A. No.-004617-004617 / 2004
Diary number: 11648 / 2004
Advocates: K. K. MANI Vs

29 July 2004
Supreme Court
3 pages
M/S. ROLLATAINERS LTD. Vs COMMNR. OF CENTRAL EXCISE, DELHI

Bench: N.SANTOSH HEGDE,A.K.MATHUR.
Case number: C.A. No.-006581-006581 / 2002
Diary number: 16802 / 2002
Advocates: V. BALACHANDRAN Vs B. KRISHNA PRASAD

29 July 2004
Supreme Court
0 pages
MAULAVI HUSSEIN HAJI ABRAHAM UMARJI Vs STATE OF GUJARAT

Case number: Crl.A. No.-000759-000759 / 2003
Diary number: 10438 / 2003
Advocates: APARNA BHAT Vs HEMANTIKA WAHI

28 July 2004
Supreme Court
2 pages
HARYANA URBAN DEV. AUTHORITY Vs DARSH KUMAR

Case number: C.A. No.-005796-005796 / 2002
Diary number: 486 / 2002
Advocates: UGRA SHANKAR PRASAD Vs RR-EX-PARTE

28 July 2004
Supreme Court
2 pages
HARYANA URBAN DEV. AUTHORITY Vs DARSH KUMAR

Case number: C.A. No.-005796-005796 / 2002
Diary number: 486 / 2002
Advocates: UGRA SHANKAR PRASAD Vs RR-EX-PARTE

28 July 2004
Supreme Court
2 pages
HARYANA URBAN DEV. AUTHORITY Vs S.P. GUPTA

Case number: C.A. No.-005819-005819 / 2002
Diary number: 63303 / 2002
Advocates: UGRA SHANKAR PRASAD Vs AMITA GUPTA

28 July 2004
Supreme Court
2 pages
HARYANA URBAN DEVELOPMENT AUTHORITY Vs VIJAY AGGARWAL

Case number: C.A. No.-005823-005823 / 2002
Diary number: 63447 / 2002
Advocates: UGRA SHANKAR PRASAD Vs

28 July 2004
Supreme Court
2 pages
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SUMAN BANSAL

Case number: C.A. No.-005824-005824 / 2002
Diary number: 13248 / 2002
Advocates: J. P. DHANDA Vs MANOJ SWARUP

28 July 2004
Supreme Court
2 pages
HARYANA URBAN DEVELOPMENT AUTHORITY &ORS Vs A.K. RAMPAL

Case number: C.A. No.-005826-005826 / 2002
Diary number: 8158 / 2002
Advocates: UGRA SHANKAR PRASAD Vs CAVEATOR-IN-PERSON

28 July 2004
Supreme Court
2 pages
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SHITAL PARSHAD JAIN

Case number: C.A. No.-005867-005867 / 2002
Diary number: 12581 / 2002
Advocates: J. P. DHANDA Vs P. K. JAIN

28 July 2004
Supreme Court
2 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs SUBHASH GUPTA

Case number: C.A. No.-006548-006548 / 2002
Diary number: 15471 / 2002
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs RESPONDENT-IN-PERSON

28 July 2004
Supreme Court
2 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs RAM CHANDRA SRIVASTAVA

Case number: C.A. No.-007560-007560 / 2002
Diary number: 13124 / 2002
Advocates: T. MAHIPAL Vs RESPONDENT-IN-PERSON

28 July 2004
Supreme Court
5 pages
STATE OF PUNJAB Vs KASTURI LAL .

Bench: S.N. VARIAVA,ARIJIT PASAYAT
Case number: Crl.A. No.-000743-000743 / 2004
Diary number: 15617 / 2003
Advocates: BIMAL ROY JAD Vs P. N. PURI

28 July 2004
Supreme Court
13 pages
A. UMARANI Vs REGISTRAR, COOP. SOCIETIES .

Case number: C.A. No.-001413-001413 / 2003
Diary number: 2206 / 2003
Advocates: Vs R. AYYAM PERUMAL