Showing 19921 - 19935 of 41947 judgements
10 December 2004
Supreme Court
4 pages
HANS RAJ SHARMA (DEAD) BY LRS. Vs COLLECTOR LAND ACQ.,TEH.&DISTT.DODA

Case number: C.A. No.-002504-002504 / 1999
Diary number: 2565 / 1998
Advocates: M. K. GARG Vs

10 December 2004
Supreme Court
5 pages
M/S.ANAND BUTTONS LTD. Vs STATE OF HARYANA

Case number: C.A. No.-005591-005591 / 1999
Diary number: 7155 / 1999
Advocates: Vs KAVEETA WADIA

10 December 2004
Supreme Court
0 pages
MMRDA OFFICERS ASSOCIATION Vs MUMBAI METRO. REGIONAL DEV.AUTH.&ANR.

Case number: C.A. No.-008260-008260 / 2004
Diary number: 19719 / 2004
Advocates: NAVIN CHAWLA Vs A. S. BHASME

10 December 2004
Supreme Court
0 pages
M/S.ICHALKARANJI MACHINE CENTRE P.LTD. Vs C.C.E. PUNE

Case number: C.A. No.-002431-002431 / 1999
Diary number: 4079 / 1999
Advocates: M. J. PAUL Vs B. KRISHNA PRASAD

10 December 2004
Supreme Court
0 pages
M/S.ICHALKARANJI MACHINE CENTRE P.LTD. Vs C.C.E. PUNE

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-002431-002431 / 1999
Diary number: 4079 / 1999
Advocates: M. J. PAUL Vs B. KRISHNA PRASAD

09 December 2004
Supreme Court
3 pages
COLLECTOR & D.M., W.G. DIST. ELURU Vs SANGALA KONDAMMA

Case number: Crl.A. No.-001451-001451 / 2004
Diary number: 22308 / 2003
Advocates: D. BHARATHI REDDY Vs

09 December 2004
Supreme Court
2 pages
J.J.MERCHANT Vs S.N.CHATURVEDI

Case number: Crl.A. No.-001452-001452 / 2004
Diary number: 98 / 2004
Advocates: Vs MANIK KARANJAWALA

09 December 2004
Supreme Court
4 pages
HARI OM MAHESHWARI Vs VINITKUMAR PARIKH

Case number: C.A. No.-007978-007978 / 2004
Diary number: 5008 / 2003
Advocates: ASHOK MATHUR Vs V. N. RAGHUPATHY

09 December 2004
Supreme Court
18 pages
COMMNR. OF TRADE TAX Vs M/S. D.S.M. GROUP OF INDUSTRIES

Bench: S.N.VARIAVA,DR.AR. LAKSHMANAN
Case number: C.A. No.-006635-006635 / 2003
Diary number: 23718 / 2002
Advocates: PUNIT DUTT TYAGI Vs RAJESH KUMAR

09 December 2004
Supreme Court
3 pages
COMMNR. TRADE TAX U.P. Vs M/S. THE DHAMPUR SUGAR MILLS LTD.

Case number: C.A. No.-006634-006634 / 2003
Diary number: 16426 / 2002
Advocates: PUNIT DUTT TYAGI Vs RAJESH KUMAR

09 December 2004
Supreme Court
3 pages
NARENDER SINGH Vs JAI BHAGWAN

Case number: C.A. No.-006360-006360 / 1999
Diary number: 7500 / 1999
Advocates: DINESH KUMAR GARG Vs UMA DATTA

09 December 2004
Supreme Court
4 pages
HINDUSTAN PETROLEUM CORPN. LTD. Vs SARVESH BERRY

Case number: C.A. No.-007980-007980 / 2004
Diary number: 23229 / 2003
Advocates: MADHU SIKRI Vs D. MAHESH BABU

08 December 2004
Supreme Court
7 pages
COMMNR.OF CENT.EXCISE,CALCUTTA Vs M/S.EMKAY INVESTMENTS (P)LTD.

Case number: C.A. No.-002360-002361 / 1999
Diary number: 3630 / 1999
Advocates: B. KRISHNA PRASAD Vs V. J. FRANCIS

08 December 2004
Supreme Court
3 pages
RAM SHANKAR BHATTACHARJEE Vs GAUHATI HIGH COURT .

Case number: C.A. No.-004023-004023 / 2004
Diary number: 2184 / 2003
Advocates: PARMANAND GAUR Vs RAJIV MEHTA

08 December 2004
Supreme Court
2 pages
CENTRALL BUREAU OF INVESTIGATION Vs AKHILESH SINGH

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: Crl.A. No.-000727-000727 / 1997
Diary number: 19228 / 1996
Advocates: P. PARMESWARAN Vs