Judgements

16 December 2004
Supreme Court
11 pages

INDIA AGENCIES (REGD).,BANGALORE Vs ADDL.COMNR.OF COMMERCIAL TAXES,BANGALORE

Bench: S.N.VARIAVA,DR.AR.LAKSHMANAN,S.H.KAPADIA
Case number: C.A. No.-001922-001922 / 1999
Diary number: 2199 / 1999
Advocates: M. A. CHINNASAMY Vs

16 December 2004
Supreme Court
13 pages

SARABHAI M.CHEMICALS Vs COMMNR. OF CENT.EXCISE,VADODARA

Bench: S.N.VARIAVA,DR.AR.LAKSHMANAN,S.H.KAPADIA
Case number: C.A. No.-002736-002738 / 1999
Diary number: 6341 / 1999
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD

16 December 2004
Supreme Court
9 pages

SONA CHANDI OAL COMMITTEE Vs STATE OF MAHARASHTRA

Bench: ASHOK BHAN,A.K.MATHUR
Case number: C.A. No.-000992-000992 / 2003
Diary number: 703 / 2003
Advocates: E. C. AGRAWALA Vs RAVINDRA KESHAVRAO ADSURE

16 December 2004
Supreme Court
9 pages

DAMOH PANNA SAGAR R.REGIONAL BANK Vs MUNNA LAL JAIN

Bench: ARIJIT PASAYAT,S.H.KAPADIA
Case number: C.A. No.-008258-008258 / 2004
Diary number: 18031 / 2004
Advocates: Vs C. L. SAHU

15 December 2004
Supreme Court
9 pages

M/S. PARLE BISCUITS (P) LTD. Vs STATE OF BIHAR .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-002809-002809 / 2004
Diary number: 26096 / 2003

15 December 2004
Supreme Court
11 pages

CHANDRAKANT UTTAM CHODANKAR Vs DAYANAND RAYU MANDRAKAR .

Bench: N. SANTOSH HEGDE,TARUN CHATTERJEE
Case number: C.A. No.-006622-006622 / 2003
Diary number: 15862 / 2003

15 December 2004
Supreme Court
3 pages

SUMITRA DEVI ANAND (D) BY LRS. Vs SHANTI DEVI (D) BY LRS.

Case number: C.A. No.-008088-008088 / 2004
Diary number: 8135 / 2004
Advocates: Vs KAVEETA WADIA

15 December 2004
Supreme Court
3 pages

STATE OF U.P. Vs MANOHAR

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-001058-001058 / 2000
Diary number: 11350 / 1999
Advocates: KAMLENDRA MISHRA Vs MANJULA GUPTA

14 December 2004
Supreme Court
6 pages

DATTARAJ NATHUJI THAWARE Vs STATE OF MAHARASHTRA .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: SLP(C) No.-026269-026269 / 2004
Diary number: 23984 / 2004
Advocates: LALITA KAUSHIK Vs

14 December 2004
Supreme Court
5 pages

STATE OF A P Vs PATNAM ANANDAM

Case number: Crl.A. No.-000616-000616 / 1998
Diary number: 4646 / 1997
Advocates: D. BHARATHI REDDY Vs

14 December 2004
Supreme Court
3 pages

STATE OF PUNJAB Vs M/S.PUNJAB FIBRES LTD.

Case number: C.A. No.-002726-002728 / 1999
Diary number: 21038 / 1998
Advocates: RAJEEV KUMAR SHARMA Vs P. N. PURI

13 December 2004
Supreme Court
9 pages

UNION OF INDIA Vs CHAYA GHOSHAL

Case number: Crl.A. No.-001474-001474 / 2004
Diary number: 6770 / 2004
Advocates: Vs TARA CHANDRA SHARMA

13 December 2004
Supreme Court
6 pages

RAMESHCHANDRA RAMPRATAPJI DAGA Vs RAMESHWARI RAMESHCHANDRA DAGA

Bench: D. M. DHARMADHIKARI,H. K. SEMA
Case number: C.A. No.-001774-001774 / 2001
Diary number: 6397 / 2000
Advocates: SUSHIL KUMAR JAIN Vs S. C. BIRLA

13 December 2004
Supreme Court
6 pages

Rameshchandra Rampratapji Daga Vs Rameshwari Rameshchandra Daga

Bench: D. M. DHARMADHIKARI,H. K. SEMA
Case number: Appeal (civil) 1774 of 1775

10 December 2004
Supreme Court
8 pages

M/S. ATMA RAM PROPERTIES (P) LTD. Vs M/S. FEDERAL MOTORS PVT. LTD.

Bench: CJI R.C. LAHOTI,G.P. MATHUR
Case number: C.A. No.-007988-007988 / 2004
Diary number: 63737 / 2002
Advocates: BALRAJ DEWAN Vs ANU MOHLA