Showing 19891 - 19905 of 41947 judgements
17 December 2004
Supreme Court
11 pages
NATHI DEVI Vs RADHA DEVI GUPTA

Bench: N. SANTOSH HEGDE,S.N. VARIAVA,B.P. SINGH,H.K. SEMA
Case number: C.A. No.-005027-005027 / 1999
Diary number: 20783 / 1998
Advocates: VINOO BHAGAT Vs

17 December 2004
Supreme Court
6 pages
CENTRAL BOARD OF DAWOOODI BOHRA COMMUNITY Vs THE STATE OF MAHARASHTRA

Bench: CJI R.C.LAHOTI,SHIVARAJ V.PATIL,K.G.BALAKRISHNAN,B.N.SRIKRISHNA
Case number: W.P.(C) No.-000740-000740 / 1986
Diary number: 65986 / 1986
Advocates: MANIK KARANJAWALA Vs

17 December 2004
Supreme Court
15 pages
ASHOK TANWAR Vs STATE OF H.P. .

Bench: CJI,SHIVARAJ V.PATIL,K.G.BALAKRISHNAN,B.N.SRIKRISHNA
Case number: C.A. No.-008248-008248 / 2004
Diary number: 14695 / 2001
Advocates: ATTORNEY GENERAL FOR INDIA Vs

17 December 2004
Supreme Court
4 pages
PANDURANG SITARAM BHAGWAT Vs STATE OF MAHARASHTRA

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: Crl.A. No.-001513-001513 / 2004
Diary number: 5864 / 2004
Advocates: SHIVAJI M. JADHAV Vs RAVINDRA KESHAVRAO ADSURE

17 December 2004
Supreme Court
9 pages
BHANU KUMAR JAIN Vs ARCHANA KUMAR &ANR.

Case number: C.A. No.-008246-008246 / 2004
Diary number: 4386 / 2003
Advocates: BADRI PRASAD SINGH Vs SHOBHA

17 December 2004
Supreme Court
3 pages
RADHIKA KAPUR Vs M/S. D.L.F. UNIVERSAL LTD.

Case number: C.A. No.-007785-007785 / 2002
Diary number: 21585 / 2000
Advocates: Vs RAJAN NARAIN

17 December 2004
Supreme Court
9 pages
MGMT.OF THE TATA IRON AND STEEL CO. LTD. Vs CHIEF INSPECTING OFFICER

Bench: ASHOK BHAN,A.K.MATHUR
Case number: C.A. No.-000037-000037 / 1998
Diary number: 10377 / 1997
Advocates: RAJAN NARAIN Vs ASHOK MATHUR

17 December 2004
Supreme Court
5 pages
DIV.MANGR.PLANTN.DIV.ANDAMAN&NICOBAR IS. Vs MUNNU BARRICK .

Bench: N.SANTOSH HEGDE,S.B.SINHA
Case number: C.A. No.-007312-007313 / 2002
Diary number: 973 / 2002
Advocates: GHANSHYAM JOSHI Vs

17 December 2004
Supreme Court
11 pages
CHOLAN ROADWAYS LTD. Vs G. THIRUGNANASAMBANDAM

Case number: C.A. No.-003392-003392 / 2002
Diary number: 15286 / 2001
Advocates: M. A. KRISHNA MOORTHY Vs AMBHOJ KUMAR SINHA

17 December 2004
Supreme Court
6 pages
INDRASEN JAIN Vs RAMESHWARDAS

Case number: C.A. No.-005991-005991 / 2004
Diary number: 26914 / 2003
Advocates: Vs PRATIBHA JAIN

17 December 2004
Supreme Court
3 pages
ASST.COMMNR.CUM LAND ACQUISITION OFFICER Vs S.T. POMPANNA SETTY

Bench: RUMA PAL,C.K. THAKKER
Case number: C.A. No.-008245-008245 / 2004
Diary number: 13939 / 2003
Advocates: Vs LALITA KAUSHIK

17 December 2004
Supreme Court
13 pages
ASHOK TANWAR Vs STATE OF H.P. .

Bench: R.C. LAHOTI CJI , S.V.PATIL , K.G.BALAKRISHNAN , B.N.SRIKRISHNA , G.P.MATHUR
Case number: C.A. No.-008248-008248 / 2004
Diary number: 14695 / 2001
Advocates: ATTORNEY GENERAL FOR INDIA Vs

17 December 2004
Supreme Court
6 pages
CENTRAL BOARD OF DAWOOODI BOHRA COMMUNITY Vs THE STATE OF MAHARASHTRA

Bench: R.C.LAHOTI CJI , S.V.PATIL , K.G.BALAKRISHNAN , B.N.SRIKRISHNA , A.K.MATHUR
Case number: W.P.(C) No.-000740-000740 / 1986
Diary number: 65986 / 1986
Advocates: MANIK KARANJAWALA Vs

17 December 2004
Supreme Court
11 pages
NATHI DEVI Vs RADHA DEVI GUPTA

Bench: SANTOSH N.HEGDE , S.N.VARIAVA , B.P.SINGH , H.K.SEMA , S.B. SINHA
Case number: C.A. No.-005027-005027 / 1999
Diary number: 20783 / 1998
Advocates: VINOO BHAGAT Vs

16 December 2004
Supreme Court
3 pages
STATE OF U.P. Vs SHRI KRISHAN

Case number: Crl.A. No.-001173-001173 / 1999
Diary number: 5905 / 1999
Advocates: PRAVEEN SWARUP Vs