Showing 19876 - 19890 of 41947 judgements
05 January 2005
Supreme Court
2 pages
UNION OF INDIA Vs UPPER GANGES SUGAR AND INDUSTRIES LTD.

Bench: S.N.VARIAVA,DR.AR.LAKSHMANAN,S.H.KAPADIA
Case number: C.A. No.-003018-003018 / 1999
Diary number: 19788 / 1998
Advocates: B. KRISHNA PRASAD Vs SANJEEV KUMAR

05 January 2005
Supreme Court
4 pages
COLLECTOR OF CENT.EXCISE,KANPUR Vs M/S.MATADOR FOAM

Bench: S.N.VARIAVA,DR.AR.LAKSHMANAN,S.H.KAPADIA
Case number: C.A. No.-003832-003837 / 1999
Diary number: 7221 / 1999
Advocates: Vs RAJESH KUMAR

05 January 2005
Supreme Court
3 pages
CHAIRMAN/M.D.,MAHANADI COAL FIELDS L&ORS Vs SADASHIB BEHERA .

Bench: R.C. LAHOTI,CJ.,G.P. MATHUR
Case number: C.A. No.-000030-000030 / 2005
Diary number: 3818 / 2003
Advocates: Vs R. P. WADHWANI

04 January 2005
Supreme Court
2 pages
STATE OF U.P. Vs PAWAN KUMAR TIWARI .

Bench: CJI R.C. LAHOTI,G.P. MATHUR,A.K. MATHUR
Case number: C.A. No.-004079-004079 / 2004
Diary number: 3161 / 2004
Advocates: RAVI PRAKASH MEHROTRA Vs LAKSHMI RAMAN SINGH

04 January 2005
Supreme Court
3 pages
SUNIL KUMAR SINGH Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000013-000013 / 2005
Diary number: 21767 / 2003
Advocates: RAMESHWAR PRASAD GOYAL Vs V. K. VERMA

04 January 2005
Supreme Court
8 pages
PALLAVI REFRACTORIES & ORS.ETC.ETC. Vs M/S.SINGARENI COLLERIES CO.LTD.ETC.ETC.

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-000109-000125 / 1999
Diary number: 11687 / 1998

04 January 2005
Supreme Court
20 pages
M.K. KOTECHA Vs COMMNR.OF CENT.EXCISE,AURANGABAD

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-003638-003638 / 1999
Diary number: 6688 / 1999
Advocates: C. N. SREE KUMAR Vs B. KRISHNA PRASAD

04 January 2005
Supreme Court
2 pages
SUNIL KUMAR SINGH Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000013-000013 / 2005
Diary number: 21767 / 2003
Advocates: RAMESHWAR PRASAD GOYAL Vs V. K. VERMA

03 January 2005
Supreme Court
3 pages
ABDUL RAIS Vs M.P. WAKF BOARD .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000001-000001 / 2005
Diary number: 20520 / 2003
Advocates: Vs B. S. BANTHIA

03 January 2005
Supreme Court
6 pages
STATE OF A.P. Vs M/S.A.P.PAPER MILLS LTD.

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-003750-003750 / 1999
Diary number: 7710 / 1999
Advocates: MOHANPRASAD MEHARIA Vs P. N. GUPTA

03 January 2005
Supreme Court
2 pages
U.O.I. Vs SMT. DRAUPADI BEHARA

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000007-000007 / 2005
Diary number: 11878 / 2003
Advocates: P. PARMESWARAN Vs SHIBASHISH MISRA

17 December 2004
Supreme Court
2 pages
EMPLOYERS,MGMT.OF CENTRAL P.& D.INST.LTD Vs UNION OF INDIA

Case number: C.A. No.-002502-002502 / 2002
Diary number: 12935 / 2000

17 December 2004
Supreme Court
2 pages
MAHARASHTRA DISTILLERIES Vs MUNICIPAL CORPORATION OF AURANGABAD &ANR

Case number: C.A. No.-005341-005341 / 1996
Diary number: 77316 / 1996
Advocates: E. C. AGRAWALA Vs VENKATESWARA RAO ANUMOLU

17 December 2004
Supreme Court
3 pages
CHIEF ENGINEER, M.S.E.B Vs SURESH RAGHUNATH BHOKARE

Case number: C.A. No.-005358-005358 / 2002
Diary number: 8087 / 2002
Advocates: A. S. BHASME Vs VISHWAJIT SINGH

17 December 2004
Supreme Court
3 pages
D.G.M., OIL & NATURAL GAS CORPN. LTD&ANR Vs ILIAS ABDULREHMAN

Case number: C.A. No.-007229-007229 / 2002
Diary number: 16767 / 2001
Advocates: REKHA PANDEY Vs RAMESHWAR PRASAD GOYAL