|
05 January 2005
Supreme Court 2 pages UNION OF INDIA Vs UPPER GANGES SUGAR AND INDUSTRIES LTD.
Bench: S.N.VARIAVA,DR.AR.LAKSHMANAN,S.H.KAPADIA |
|
05 January 2005
Supreme Court 4 pages COLLECTOR OF CENT.EXCISE,KANPUR Vs M/S.MATADOR FOAM
Bench: S.N.VARIAVA,DR.AR.LAKSHMANAN,S.H.KAPADIA |
|
05 January 2005
Supreme Court 3 pages CHAIRMAN/M.D.,MAHANADI COAL FIELDS L&ORS Vs SADASHIB BEHERA .
Bench: R.C. LAHOTI,CJ.,G.P. MATHUR |
|
04 January 2005
Supreme Court 2 pages STATE OF U.P. Vs PAWAN KUMAR TIWARI .
Bench: CJI R.C. LAHOTI,G.P. MATHUR,A.K. MATHUR |
|
04 January 2005
Supreme Court 3 pages SUNIL KUMAR SINGH Vs UNION OF INDIA .
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
|
04 January 2005
Supreme Court 8 pages PALLAVI REFRACTORIES & ORS.ETC.ETC. Vs M/S.SINGARENI COLLERIES CO.LTD.ETC.ETC.
Bench: ASHOK BHAN,A.K. MATHUR |
|
04 January 2005
Supreme Court 20 pages M.K. KOTECHA Vs COMMNR.OF CENT.EXCISE,AURANGABAD
Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA |
|
04 January 2005
Supreme Court 2 pages SUNIL KUMAR SINGH Vs UNION OF INDIA .
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
|
03 January 2005
Supreme Court 3 pages ABDUL RAIS Vs M.P. WAKF BOARD .
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
|
03 January 2005
Supreme Court 6 pages STATE OF A.P. Vs M/S.A.P.PAPER MILLS LTD.
Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA |
|
03 January 2005
Supreme Court 2 pages U.O.I. Vs SMT. DRAUPADI BEHARA
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
|
17 December 2004
Supreme Court 2 pages EMPLOYERS,MGMT.OF CENTRAL P.& D.INST.LTD Vs UNION OF INDIA
Case number: C.A. No.-002502-002502 / 2002 |
|
17 December 2004
Supreme Court 2 pages MAHARASHTRA DISTILLERIES Vs MUNICIPAL CORPORATION OF AURANGABAD &ANR
Case number: C.A. No.-005341-005341 / 1996 |
|
17 December 2004
Supreme Court 3 pages CHIEF ENGINEER, M.S.E.B Vs SURESH RAGHUNATH BHOKARE
Case number: C.A. No.-005358-005358 / 2002 |
|
17 December 2004
Supreme Court 3 pages D.G.M., OIL & NATURAL GAS CORPN. LTD&ANR Vs ILIAS ABDULREHMAN
Case number: C.A. No.-007229-007229 / 2002 |