Showing 19861 - 19875 of 41947 judgements
11 January 2005
Supreme Court
19 pages
K. PRABHAKARAN Vs P. JAYARAJAN

Bench: LAHOTI, R.C. (CJI),PATIL, S.V. (J),BALAKRISHNAN, K.G. (J),SRIKRISHNA, B.N. (J),MATHUR, G.P. (J)
Case number: C.A. No.-008213-008213 / 2001
Diary number: 20297 / 2001
Advocates: HIMINDER LAL Vs G. PRAKASH

11 January 2005
Supreme Court
0 pages
GURDEEP SINGH Vs STATE OF PUNJAB .

Bench: R.C. LAHOTI CJI,N. SANTOSH HEGDE,Y.K. SABHARWAL,S.V. PATIL,ARIJIT
Case number: R.P.(C) No.-001026-001026 / 2003
Diary number: 13535 / 2003

10 January 2005
Supreme Court
21 pages
BOARD OF CONTROL FOR CRICKET,INDIA Vs NETAJI CRICKET CLUB .

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-000237-000239 / 2005
Diary number: 22170 / 2004
Advocates: RADHA RANGASWAMY Vs SIDDHARTHA CHOWDHURY

10 January 2005
Supreme Court
4 pages
PAPILA BAI Vs CHAVDAS T.BHORTAKKE (DEAD) BY LRS.

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-000800-000804 / 2000
Diary number: 10923 / 1999
Advocates: VISHWAJIT SINGH Vs

10 January 2005
Supreme Court
3 pages
H.P.STATE ELEC.BOARD Vs SHIV K. SHARMA

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-001022-001022 / 2000
Diary number: 4222 / 1999
Advocates: Vs ANIL NAG

10 January 2005
Supreme Court
4 pages
COMMNR.,HINDU RELIGIOUS&CHARITABLE ENDMT Vs P.SHANMUGAMA

Case number: C.A. No.-004740-004740 / 1999
Diary number: 7680 / 1999
Advocates: Vs K. K. MANI

10 January 2005
Supreme Court
6 pages
JAYENDRA SARASWATHI SWAMIGAL Vs STATE OF TAMIL NADU

Bench: CJI R. C. LAHOTI,G. P. MATHUR,P.P. NAOLEKAR
Case number: Crl.A. No.-000044-000044 / 2005
Diary number: 27226 / 2004

07 January 2005
Supreme Court
5 pages
MOHD. SHAMIM Vs NAHID BEGUM &ANR.

Bench: N.S. HEGDE,S.B. SINHA
Case number: Crl.A. No.-000023-000023 / 2005
Diary number: 6277 / 2004
Advocates: BALRAJ DEWAN Vs ANIL KATIYAR

05 January 2005
Supreme Court
5 pages
COMMISSIONER OF CENTRAL EXCISE Vs M/S.ESWARAN & SONS ENGRS. LTD.

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-005403-005406 / 1999
Diary number: 13013 / 1999
Advocates: B. KRISHNA PRASAD Vs RR-EX-PARTE

05 January 2005
Supreme Court
7 pages
ISHWAR SINGH Vs STATE OF RAJASTHAN

Case number: C.A. No.-000031-000031 / 2005
Diary number: 23790 / 2003

05 January 2005
Supreme Court
13 pages
RESEARCH FOUNDN. FOR SCIENCE Vs U O I .

Bench: Y.K.SABHARWAL,S.H.KAPADIA
Case number: W.P.(C) No.-000657-000657 / 1995
Diary number: 14025 / 1995
Advocates: SANJAY PARIKH Vs ANIL KUMAR JHA

05 January 2005
Supreme Court
13 pages
COLLECTOR OF CENT.EXCISE,KANPUR Vs M/S.MATADOR FOAM

Bench: Y.K.SABHARWAL,S.H.KAPADIA
Case number: C.A. No.-003832-003837 / 1999
Diary number: 7221 / 1999
Advocates: Vs RAJESH KUMAR

05 January 2005
Supreme Court
12 pages
IRIDIUM INDIA TELECOM LTD. Vs MOTOROLA INC.

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-000040-000040 / 2005
Diary number: 5702 / 2004
Advocates: E. C. AGRAWALA Vs

05 January 2005
Supreme Court
4 pages
SATLUJ JAL VIDYUT NIGAM LTD. Vs SANGH DASS

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-006220-006220 / 1999
Diary number: 15911 / 1999
Advocates: B. K. SATIJA Vs ASHOK K. MAHAJAN

05 January 2005
Supreme Court
4 pages
SATLUJ JAL VIDYUT NIGAM LTD Vs DILA RAM

Bench: SHIVARAJ V. PATILN,B.N. SRIKRISHNA
Case number: C.A. No.-006218-006219 / 1999
Diary number: 14836 / 1999
Advocates: B. K. SATIJA Vs ASHOK K. MAHAJAN