Judgements

Showing 19846 - 19860 of 41947 judgements
12 January 2005
Supreme Court
16 pages
MRIDUL DHAR (MINOR) Vs UNION OF INDIA .

Bench: Y.K.SABHARWAL,D.M.DHARMADHIKARI,TARUN CHATTERJEE
Case number: W.P.(C) No.-000306-000306 / 2004
Diary number: 14435 / 2004
Advocates: PRASHANT KUMAR Vs TARA CHANDRA SHARMA

12 January 2005
Supreme Court
18 pages
PRAKASH KUMAR @ PRAKASH BHUTTO Vs STATE OF GUJARAT

Bench: CJI R.C.LAHOTI,B.N.AGRAWAL,H.K.SEMA,G.P.MATHUR
Case number: Crl.A. No.-000526-000526 / 2001
Diary number: 6693 / 2001
Advocates: Vs HEMANTIKA WAHI

12 January 2005
Supreme Court
6 pages
MANIK LAL MAJUMDAR Vs GOURANGA CHANDRA DEY .

Bench: CJI R. C. LAHOTI,G. P. MATHUR P.K. BALASUBRAMANYAN
Case number: C.A. No.-007253-007253 / 2002
Diary number: 12066 / 2001
Advocates: AVIJIT BHATTACHARJEE Vs RAJIV MEHTA

12 January 2005
Supreme Court
18 pages
PRAKASH KUMAR @ PRAKASH BHUTTO Vs STATE OF GUJARAT

Bench: R.C.LAHOTI CJI , B.N.AGRAWAL , HOTOI KHETOHO SEMA , G.P.MATHUR , P.K.BALASUBRAMANYAN
Case number: Crl.A. No.-000526-000526 / 2001
Diary number: 6693 / 2001
Advocates: Vs HEMANTIKA WAHI

11 January 2005
Supreme Court
4 pages
FATIMA RISWANA Vs STATE REP. BY A.C.P., CHENNAI .

Case number: Crl.A. No.-000061-000062 / 2005
Diary number: 6796 / 2004
11 January 2005
Supreme Court
3 pages
V. RADHAKRISHNA REDDY Vs STATE OF A.P.

Case number: Crl.A. No.-000709-000709 / 1999
Diary number: 7122 / 1999
Advocates: ASHA GOPALAN NAIR Vs D. BHARATHI REDDY

11 January 2005
Supreme Court
40 pages
JAMSHED N. GUZDAR Vs STATE OF MAHARASHTRA .

Bench: CJI,SHIVARAJ V. PATIL,K.G.BALAKRISHNAN,B.N.SRIKRISHNA]
Case number: C.A. No.-002452-002452 / 1992
Diary number: 78615 / 1992
Advocates: GAGRAT AND CO Vs ANIRUDDHA P. MAYEE

11 January 2005
Supreme Court
9 pages
PU MYLLAI HLYCHHO Vs STATE OF MIZORAM .

Bench: CJI R.C.LAHOTI,SHIVARAJ V.PATIL,K.G.BALAKRISHNAN,B.N.SRIKRISHNA
Case number: C.A. No.-000661-000662 / 2003
Diary number: 14798 / 2002
Advocates: LAWYER S KNIT & CO Vs HEMANTIKA WAHI

11 January 2005
Supreme Court
20 pages
K. PRABHAKARAN Vs P. JAYARAJAN

Bench: CJI R.C.LAHOTI,SHIVARAJ V.PATIL,B.N.SRIKRISHNA,G.P.MATHUR
Case number: C.A. No.-008213-008213 / 2001
Diary number: 20297 / 2001
Advocates: HIMINDER LAL Vs G. PRAKASH

11 January 2005
Supreme Court
3 pages
K. PRABHAKARAN Vs P. JAYARAJAN

Case number: C.A. No.-008213-008213 / 2001
Diary number: 20297 / 2001
Advocates: HIMINDER LAL Vs G. PRAKASH

11 January 2005
Supreme Court
1 pages
K. PRABHAKARAN Vs P. JAYARAJAN

Case number: C.A. No.-008213-008213 / 2001
Diary number: 20297 / 2001
Advocates: HIMINDER LAL Vs G. PRAKASH

11 January 2005
Supreme Court
18 pages
STATE OF BIHAR Vs SHREE BAIDYANATH AYURVEDBHAWAN(P)LTD&ORS

Bench: S.N.VARIAVA,DR.AR.LAKSHMANAN,S.H.KAPADIA
Case number: C.A. No.-001543-001547 / 1999
Diary number: 3121 / 1990
11 January 2005
Supreme Court
7 pages
JANAK SINGH Vs RAM DAS RAI .

Bench: CJI G.P. MATHUR,A.K. MATHUR
Case number: C.A. No.-009228-009228 / 2003
Diary number: 23070 / 2003
Advocates: PRASHANT KUMAR Vs LALITA KAUSHIK

11 January 2005
Supreme Court
39 pages
JAMSHED N. GUZDAR Vs STATE OF MAHARASHTRA .

Bench: R.C.LAHOTI CJI , S.V.PATIL , K.G.BALAKRISHNAN , B.N.SRIKRISHNA , G.P.MATHUR
Case number: C.A. No.-002452-002452 / 1992
Diary number: 78615 / 1992
Advocates: GAGRAT AND CO Vs ANIRUDDHA P. MAYEE

11 January 2005
Supreme Court
9 pages
PU MYLLAI HLYCHHO Vs STATE OF MIZORAM .

Bench: R.C.LAHOTI CJI , S.V.PATIL , K.G.BALAKRISHNAN , B.N.SRIKRISHNA , G.P.MATHUR
Case number: C.A. No.-000661-000662 / 2003
Diary number: 14798 / 2002
Advocates: LAWYER S KNIT & CO Vs HEMANTIKA WAHI