Judgements

18 January 2005
Supreme Court
10 pages

PEOPLE'S UNION FOR CIVIL LIBERTIES Vs UNION OF INDIA

Case number: W.P.(C) No.-000105-000105 / 2004
Diary number: 4619 / 2004

18 January 2005
Supreme Court
4 pages

RAHUL AGARWAL Vs RAKESH JAIN

Bench: K.G.BALAKRISHNAN,B.N. SRIKRISHNA
Case number: Crl.A. No.-000559-000559 / 2003
Diary number: 18511 / 2001
Advocates: PRASHANT BHUSHAN Vs

18 January 2005
Supreme Court
3 pages

STATE OF PUNJAB Vs MOHINDERJIT KAUR

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000563-000563 / 2005
Diary number: 17741 / 2004
Advocates: NARESH BAKSHI Vs

18 January 2005
Supreme Court
9 pages

BHARAT FORGE CO. LTD. Vs UTTAM MANOHAR NAKATE

Bench: N.S. HEGDE,S.B. SINHA
Case number: C.A. No.-004399-004399 / 2002
Diary number: 1685 / 2002
Advocates: VISHWAJIT SINGH Vs

18 January 2005
Supreme Court
4 pages

RAMESHWAR PANDEY Vs STATE OF BIHAR

Case number: Crl.A. No.-000604-000605 / 2004
Diary number: 20735 / 2003
Advocates: BRAJ KISHORE MISHRA Vs

18 January 2005
Supreme Court
11 pages

KALYAN CHANDRA SARKAR Vs RAJESH RANJAN @ PAPPU YADAV

Case number: Crl.A. No.-001129-001129 / 2004
Diary number: 20734 / 2004
Advocates: Vs PREM MALHOTRA

18 January 2005
Supreme Court
8 pages

STATE OF KARNATAKA Vs K. GOPALAKRISHNA

Case number: Crl.A. No.-001204-001204 / 1999
Diary number: 6833 / 1999
Advocates: Vs E. C. VIDYA SAGAR

18 January 2005
Supreme Court
9 pages

M/S LARSEN & TOUBRO LTD. Vs UNION OF INDIA

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-003025-003025 / 2003
Diary number: 11231 / 2001
Advocates: Vs SHREEKANT N. TERDAL

18 January 2005
Supreme Court
4 pages

RAHUL AGARWAL Vs RAKESH JAIN

Case number: Crl.A. No.-000559-000559 / 2003
Diary number: 18511 / 2001
Advocates: PRASHANT BHUSHAN Vs

17 January 2005
Supreme Court
5 pages

PANCHANAN MISHRA Vs DIGAMBAR MISHRA .

Bench: ASHOK BHAN,DR. AR. LAKSHMANAN
Case number: Crl.A. No.-000107-000108 / 2005
Diary number: 8861 / 2004
Advocates: (MRS. ) VIPIN GUPTA Vs

13 January 2005
Supreme Court
6 pages

UMESH KAMAT Vs STATE OF BIHAR

Bench: P. VENKATARAMA REDDI,P.P. NAOLEKAR
Case number: Crl.A. No.-000023-000023 / 2004
Diary number: 24266 / 2003

13 January 2005
Supreme Court
8 pages

KAPILA HINGORANI Vs STATE OF BIHAR

Bench: N.SANTOSH HEGDE,S.B. SINHA
Case number: W.P.(C) No.-000488-000488 / 2002
Diary number: 16370 / 2002
Advocates: Vs GOPAL SINGH

13 January 2005
Supreme Court
3 pages

SURENDRA KUMAR Vs UNION OF INDIA .

Bench: K.G. BALAKRISHNAN,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001022-001022 / 2001
Diary number: 8020 / 2000
Advocates: Vs ANIL KATIYAR

12 January 2005
Supreme Court
5 pages

NAGARJIT AHIR Vs STATE OF BIHAR

Case number: Crl.A. No.-001020-001021 / 1999
Diary number: 6487 / 1999

12 January 2005
Supreme Court
4 pages

MATHAI Vs STATE OF KERALA

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000089-000089 / 2005
Diary number: 8359 / 2004
Advocates: SHAKIL AHMED SYED Vs K. R. SASIPRABHU