Showing 19246 - 19260 of 41947 judgements
03 October 2005
Supreme Court
5 pages
G. SRINIVAS GOUD Vs STATE OF A.P.

Bench: ARUN KUMAR,A.K. MATHUR
Case number: Crl.A. No.-001127-001127 / 2004
Diary number: 15451 / 2003
Advocates: Vs D. BHARATHI REDDY

03 October 2005
Supreme Court
5 pages
U.P. STATE TEXTILE CORPORATION Vs P.C. CHATURVEDI .

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-007240-007241 / 2003
Diary number: 19439 / 2002
Advocates: Vs RAJIV NANDA

03 October 2005
Supreme Court
1 pages
SHANKUNTLA DEVI Vs UNION OF INDIA

Bench: R.C. LAHOTI CJ,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: W.P.(C) No.-000010-000010 / 2005
Diary number: 10958 / 2004

30 September 2005
Supreme Court
11 pages
SIDHARTH Vs STATE OF BIHAR

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: Crl.A. No.-000688-000688 / 2003
Diary number: 3850 / 2003

30 September 2005
Supreme Court
7 pages
M/S. GOPAL ZARDA UDYOG Vs COMNR. OF CENTRAL EXCISE, NEW DELHI

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-005747-005749 / 2000
Diary number: 21102 / 1999
Advocates: Vs P. PARMESWARAN

30 September 2005
Supreme Court
13 pages
RAKESH VIJ Vs RAMINDER PAL SINGH SETHI

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002894-002894 / 2001
Diary number: 2363 / 2001
Advocates: Vs S. JANANI

30 September 2005
Supreme Court
5 pages
M/S. JAI HIND ROADWAYS Vs MAHARASHTRA RAJYA M.TRPT.&G.K.UNION &ORS

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-004377-004377 / 2005
Diary number: 16265 / 2003
Advocates: Vs PARMANAND GAUR

29 September 2005
Supreme Court
15 pages
M/S. NGEF LTD. Vs M/S. CHANDRA DEVELOPERS PVT. LTD.

Bench: S.B. SINHA,C.K. THAKKER
Case number: C.A. No.-005199-005201 / 2004
Diary number: 2202 / 2004
Advocates: P. R. RAMASESH Vs A. S. BHASME

29 September 2005
Supreme Court
5 pages
RAM BHUAL Vs AMBIKA SINGH

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-007193-007193 / 2004
Diary number: 24162 / 2004
Advocates: ASHA GOPALAN NAIR Vs S. CHANDRA SHEKHAR

29 September 2005
Supreme Court
4 pages
STATE OF GOA Vs BABU THOMAS

Bench: H.K. SEMA,G.P.MATHUR
Case number: Crl.A. No.-000215-000215 / 2004
Diary number: 3436 / 2003
Advocates: A. SUBHASHINI Vs LAWYER S KNIT & CO

29 September 2005
Supreme Court
5 pages
STATE OF M P Vs DAYAL SAHU

Bench: H.K. SEMA,G.P.MATHUR
Case number: Crl.A. No.-000008-000008 / 1998
Diary number: 16825 / 1997
Advocates: C. D. SINGH Vs SHAKEEL AHMED

29 September 2005
Supreme Court
12 pages
PENTAKOTA SATYANARAYANA Vs PENTAKOTA SEETHARATNAM .

Bench: RUMA PAL,DR. AR. LAKSHMANAN
Case number: C.A. No.-005941-005942 / 2005
Diary number: 23063 / 2003

28 September 2005
Supreme Court
6 pages
GURMEET Vs STATE OF U.P.

Bench: K.G. BALAKRISHNAN,ARUN KUMAR
Case number: Crl.A. No.-001371-001371 / 2004
Diary number: 19735 / 2003
Advocates: Vs RAVI PRAKASH MEHROTRA

28 September 2005
Supreme Court
7 pages
COMMON CAUSE 'A REGISTERED SOCIETY Vs UNION OF INDIA .

Case number: CONMT.PET.(C) No.-000081-000081 / 2000
Diary number: 4054 / 2000

28 September 2005
Supreme Court
3 pages
ARVIND KUMAR SAXENA Vs BRIJ RAJ KISHORE RANGA .

Case number: C.A. No.-004339-004339 / 2004
Diary number: 4339 / 2004
Advocates: Vs SURYA KANT