Judgements

05 October 2005
Supreme Court
2 pages

TATA CHEMICALS LTD. Vs STATE OF GUJARAT

Case number: C.A. No.-006132-006132 / 2005
Diary number: 12124 / 2003
Advocates: ANIRUDDHA P. MAYEE Vs HEMANTIKA WAHI

05 October 2005
Supreme Court
3 pages

STATE OF M.P. Vs MAHESH BHOOMIA

Case number: Crl.A. No.-001300-001300 / 2005
Diary number: 14106 / 2004
Advocates: C. D. SINGH Vs

05 October 2005
Supreme Court
3 pages

STATE OF M.P. Vs MAKHMAL KHAN

Case number: Crl.A. No.-001301-001301 / 2005
Diary number: 14871 / 2004
Advocates: C. D. SINGH Vs ANIS AHMED KHAN

05 October 2005
Supreme Court
3 pages

STATE OF M.P. Vs KILLU @ KAILASH VISHWAKARMA

Case number: Crl.A. No.-001299-001299 / 2005
Diary number: 15440 / 2004
Advocates: C. D. SINGH Vs

05 October 2005
Supreme Court
3 pages

STATE OF M.P. Vs VILRU @ KAMAL

Case number: Crl.A. No.-001298-001298 / 2005
Diary number: 18989 / 2004
Advocates: C. D. SINGH Vs

05 October 2005
Supreme Court
9 pages

BRITANNIA INDUSTRIES LTD. Vs COMMNR. OF INCOME TAX

Bench: B.P. SINGH,TARUN CHATTERJEE,ALTAMAS KABIR
Case number: C.A. No.-002415-002415 / 2004
Diary number: 19036 / 2003
Advocates: RAKHI RAY Vs B. V. BALARAM DAS

05 October 2005
Supreme Court
3 pages

U/A 143(1) OF THE CONSTITUTION OF INDIA Vs ...

Bench: B.P. SINGH,TARUN CHATTERJEE,P.K. BALASUBRAMANYAN
Case number: SPL.REF. No.-000001-000001 / 2004
Diary number: 16156 / 2004
Advocates: BY POST Vs EJAZ MAQBOOL

05 October 2005
Supreme Court
6 pages

NARESH KUMAR GOYAL Vs UNION OF INDIA .

Bench: B.P. SINGH,TARUN CHATTERJEE,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-001302-001302 / 2005
Diary number: 21859 / 2003
Advocates: Vs B. KRISHNA PRASAD

05 October 2005
Supreme Court
16 pages

BALDEV SINGH BAJWA Vs MONISH SAINI

Bench: K.G. BALAKRISHNAN,P.P. NAOLEKAR
Case number: C.A. No.-006131-006131 / 2005
Diary number: 19476 / 2003
Advocates: Vs JAGJIT SINGH CHHABRA

05 October 2005
Supreme Court
5 pages

M.D., T.N.S.T.C. LTD. Vs K.I. BINDU .

Bench: ARIJIT PASAYAT,ARUN KUMAR
Case number: C.A. No.-006143-006143 / 2005
Diary number: 20925 / 2004
Advocates: Vs VIJAY KUMAR

04 October 2005
Supreme Court
6 pages

JAGDISH NARAIN Vs KRISHNA

Case number: Crl.A. No.-000974-000975 / 1998
Diary number: 496 / 1998
Advocates: VIKRANT SINGH BAIS Vs PRAGATI NEEKHRA

04 October 2005
Supreme Court
11 pages

RUMA CHAKRABORTY Vs SUDHA RANI BANERJEE

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-002565-002565 / 2001
Diary number: 19155 / 2000
Advocates: KAMINI JAISWAL Vs

04 October 2005
Supreme Court
9 pages

M/S. SAIT NAGJEE PURUSHOTHAM & CO. LTD. Vs VIMALABAI PRABHULAL .

Bench: ARUN KUMAR,A.K. MATHUR
Case number: C.A. No.-001113-001113 / 2003
Diary number: 63419 / 2002
Advocates: C. N. SREE KUMAR Vs A. RAGHUNATH

04 October 2005
Supreme Court
3 pages

STATE OF M.P. Vs PARASRAM

Case number: Crl.A. No.-001287-001287 / 2005
Diary number: 7899 / 2004
Advocates: C. D. SINGH Vs

04 October 2005
Supreme Court
3 pages

STATE OF M.P. Vs MULLI

Case number: Crl.A. No.-001288-001288 / 2005
Diary number: 8189 / 2004
Advocates: C. D. SINGH Vs MINAKSHI VIJ