Judgements

Showing 19201 - 19215 of 41947 judgements
07 October 2005
Supreme Court
2 pages
M/S. WESTERN INDIA PLYWOODS LTD. Vs COLLECTOR OF CUSTOMS, KOCHIN

Bench: RUMA PAL,S.H. KAPADIA
Case number: C.A. No.-004234-004234 / 2000
Diary number: 5356 / 2000
Advocates: Vs P. PARMESWARAN

07 October 2005
Supreme Court
4 pages
BATALA CO-OP.SUGAR MILLS LTD. Vs SOWARAN SINGH

Bench: ARIJIT PASAYAT,DR. AR. LAKSHMANAN
Case number: C.A. No.-007981-007981 / 2004
Diary number: 6990 / 2004
Advocates: Vs ASHOK MATHUR

07 October 2005
Supreme Court
7 pages
SRIKANTHA S.M. Vs M/S. BHARATH EARTH MOVERS LTD.

Bench: B.N. SRIKRISHNA,C.K. THAKKER
Case number: C.A. No.-001404-001404 / 2003
Diary number: 13023 / 2002
Advocates: Vs K. K. MANI

06 October 2005
Supreme Court
3 pages
LILLYKUTTY Vs SCRUTINY COMMITTEE, S.C.&S.T. .

Bench: S.B. SINHA
Case number: C.A. No.-007174-007174 / 2004
Diary number: 9682 / 2004
Advocates: M. P. VINOD Vs LAWYER S KNIT & CO

06 October 2005
Supreme Court
2 pages
SURESH SETH Vs COMMNR., INDORE MUNCIPAL CORPN. .

Case number: C.A. No.-009444-009444 / 2003
Diary number: 18368 / 2003
Advocates: NIRAJ SHARMA Vs

06 October 2005
Supreme Court
13 pages
D. GANESH RAO PATNAIK Vs STATE OF JHARKHAND .

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-009728-009728 / 2003
Diary number: 8367 / 2003
Advocates: Vs ANIL K. JHA

06 October 2005
Supreme Court
5 pages
CENTER FOR PUBLIC INTEREST LIT. Vs UNION OF INDIA

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: W.P.(C) No.-000387-000387 / 2005
Diary number: 15821 / 2005
Advocates: Vs RAVI PRAKASH MEHROTRA

06 October 2005
Supreme Court
3 pages
STATE OF M.P. Vs RAJESH

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-001313-001313 / 2005
Diary number: 4761 / 2004
Advocates: C. D. SINGH Vs

06 October 2005
Supreme Court
3 pages
STATE OF M.P. Vs SHESH RAO

Case number: Crl.A. No.-001314-001314 / 2005
Diary number: 5004 / 2004
Advocates: C. D. SINGH Vs DHARMENDRA KUMAR SINHA

06 October 2005
Supreme Court
3 pages
STATE OF M.P. Vs DAYANAND DOHAR

Case number: Crl.A. No.-001312-001312 / 2005
Diary number: 1717 / 2005
Advocates: C. D. SINGH Vs DEBASIS MISRA

06 October 2005
Supreme Court
3 pages
STATE OF M.P. Vs RAKESH

Case number: Crl.A. No.-001311-001311 / 2005
Diary number: 1375 / 2005
Advocates: C. D. SINGH Vs

06 October 2005
Supreme Court
15 pages
K .CHANNEGOWDA Vs KARNATAKA PUBLIC SERVICE COMMISSION &ORS

Bench: B.P. SINGH,ARUN KUMAR
Case number: C.A. No.-006172-006222 / 2005
Diary number: 943 / 2003
Advocates: P. NARASIMHAN Vs S. N. BHAT

05 October 2005
Supreme Court
9 pages
RAJASTHAN FINANCIAL CORPN. Vs THE OFFICIAL LIQUIDATOR

Bench: S.N. VARIAVA,TARUN CHATTERJEE,P.K. BALASUBRAMANYAN
Case number: C.A. No.-004055-004055 / 1998
Diary number: 16025 / 1997
Advocates: SUSHIL KUMAR JAIN Vs NIRAJ SHARMA

05 October 2005
Supreme Court
11 pages
STATE OF HARYANA Vs CHARANJIT SINGH .

Bench: S. N. VARIAVA,DR. AR. LAKSHMANAN,S. H. KAPADIA
Case number: C.A. No.-006562-006562 / 2002
Diary number: 17131 / 2002
Advocates: T. V. GEORGE Vs RR-EX-PARTE

05 October 2005
Supreme Court
6 pages
CHANDER PAL SINGH Vs AJAY KUMAR JOSHI

Case number: CONMT.PET.(C) No.-000110-000111 / 2003
Diary number: 2036 / 2003
Advocates: Vs RAVI PRAKASH MEHROTRA