Judgements

18 October 2005
Supreme Court
4 pages

V HUCHESWARAN Vs M/S. MADRAS HARDWARE MART .

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-007541-007542 / 2001
Diary number: 76075 / 1996

18 October 2005
Supreme Court
0 pages

U.O.I. Vs ASHOK KUMAR .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-004792-004792 / 1999
Diary number: 10883 / 1999
Advocates: Vs DEVENDRA SINGH

07 October 2005
Supreme Court
7 pages

STATE OF KARNATAKA THROUGH CBI Vs C. NAGARAJASWAMY

Bench: S.B. SINHA,R.V. RAVEENDRAN
Case number: Crl.A. No.-001279-001279 / 2002
Diary number: 14574 / 2002
Advocates: Vs A. S. BHASME

07 October 2005
Supreme Court
7 pages

U.O.I.THR.GOVT.OF PONDICHERRY Vs V. RAMAKRISHNAN .

Bench: S.B. SINHA,R.V. RAVEENDRAN
Case number: C.A. No.-006332-006332 / 2005
Diary number: 18059 / 2005
Advocates: V. G. PRAGASAM Vs

07 October 2005
Supreme Court
8 pages

Vs

Bench: S.B. SINHA,R.V. RAVEENDRAN
Case number: /
Diary number: 17073 / 2000

07 October 2005
Supreme Court
5 pages

HARNEK SINGH Vs CHARANJIT SINGH .

Bench: ASHOK BHAN,S.B. SINHA
Case number: C.A. No.-006325-006325 / 2005
Diary number: 23547 / 2003
Advocates: Vs ARUN K. SINHA

07 October 2005
Supreme Court
12 pages

ASSAM SMALL SCALE IND. DEV. CORP. Vs M/S. J.D. PHARMACEUTICALS

Case number: C.A. No.-006324-006324 / 2005
Diary number: 3815 / 2005
Advocates: Vs PRAVIR CHOUDHARY

07 October 2005
Supreme Court
8 pages

SAROOP SINGH Vs BANTO

Bench: S.B. SINHA,R.V. RAVEENDRAN
Case number: C.A. No.-004426-004426 / 1999
Diary number: 16013 / 1998
Advocates: Vs M. M. KASHYAP

07 October 2005
Supreme Court
8 pages

UNION OF INDIA THR. INSPECTOR, CBI Vs PURNANDU BISWAS

Bench: S.B. SINHA,R.V. RAVEENDRAN
Case number: Crl.A. No.-000471-000471 / 2004
Diary number: 20890 / 2003
Advocates: Vs P. NARASIMHAN

07 October 2005
Supreme Court
6 pages

N.K. SHARMA Vs ABHIMANYU

Bench: S.B. SINHA,R.V. RAVEENDRAN
Case number: Crl.A. No.-000514-000514 / 2001
Diary number: 16472 / 2000
Advocates: Vs M. A. CHINNASAMY

07 October 2005
Supreme Court
5 pages

M/S. COMPACK PVT. LTD. Vs COMMNR. OF CENT. EX. & CUSTOMS, VADODARA

Bench: S.B. SINHA,R.V. RAVEENDRAN
Case number: C.A. No.-008030-008030 / 2004
Diary number: 23411 / 2004
Advocates: Vs P. PARMESWARAN

07 October 2005
Supreme Court
5 pages

STATE THROUGH INSPECTOR OF POLICE, A.P. Vs K. NARASIMHACHARY

Bench: S.B. SINHA,R.V. RAVEENDRAN
Case number: Crl.A. No.-000082-000082 / 2004
Diary number: 19357 / 2003
Advocates: Vs NEERU VAID

07 October 2005
Supreme Court
2 pages

RAMESHWAR PRASAD Vs UNION OF INDIA

Bench: SABHARWAL,Y.K. (J),BALAKRISHNAN, K.G. (J),AGRAWAL, B.N. (J),BHAN, ASHOK (J),PASAYAT, ARIJIT (J)
Case number: W.P.(C) No.-000257-000257 / 2005
Diary number: 11754 / 2005
Advocates: Vs B. KRISHNA PRASAD

07 October 2005
Supreme Court
8 pages

SAROOP SINGH Vs BANTO

Case number: C.A. No.-004426-004426 / 1999
Diary number: 16013 / 1998
Advocates: Vs M. M. KASHYAP

07 October 2005
Supreme Court
12 pages

AMTESHWAR ANAND Vs VIRENDER MOHAN SINGH .

Case number: C.A. No.-006326-006326 / 2005
Diary number: 12595 / 2003
Advocates: Vs RESPONDENT-IN-PERSON