Showing 19006 - 19020 of 41947 judgements
06 January 2006
Supreme Court
8 pages
RABINDRA MAHTO Vs STATE OF JHARKHAND

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-000588-000588 / 2005
Diary number: 6551 / 2004
Advocates: Vs ANIL KUMAR JHA

05 January 2006
Supreme Court
6 pages
UNION OF INDIA Vs KALI DASS BATISH

Bench: C.J.I.,B.N. SRIKRISHNA,R.V. RAVEENDRAN
Case number: C.A. No.-006663-006663 / 2004
Diary number: 18087 / 2004
Advocates: Vs RESPONDENT-IN-PERSON

05 January 2006
Supreme Court
6 pages
STATE OF KARNATAKA & ANR.. Vs SHREYAS PAPERS PVT. LTD. .

Bench: RUMA PAL,B.N. SRIKRISHNA
Case number: C.A. No.-003170-003173 / 2000
Diary number: 2769 / 2000
Advocates: Vs GUNTUR PRABHAKAR

04 January 2006
Supreme Court
15 pages
ASSOCIATED CEMENT COS. LTD. Vs GOVERNMENT OF A.P.

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-006122-006122 / 2000
Diary number: 16706 / 2000
Advocates: Vs MOHANPRASAD MEHARIA

04 January 2006
Supreme Court
5 pages
T. SUBRAMANIAN Vs STATE OF TAMIL NADU

Bench: S B SINHA,R V RAVEENDRAN
Case number: Crl.A. No.-000186-000186 / 2000
Diary number: 524 / 2000

04 January 2006
Supreme Court
6 pages
KALLU @ MASIH Vs STATE OF M.P.

Bench: S. B. SINHA,R. V. RAVEENDRAN
Case number: Crl.A. No.-000520-000520 / 2005
Diary number: 663 / 2005

04 January 2006
Supreme Court
6 pages
STATE OF MAHARASHTRA Vs RASHID B. MULANI

Bench: S. B. SINHA,R. V. RAVEENDRAN
Case number: Crl.A. No.-000557-000557 / 1999
Diary number: 4932 / 1999
Advocates: Vs J S WAD AND CO

04 January 2006
Supreme Court
13 pages
R. JANAKIRAMAN Vs STATE THROUGH CBI,SPE, MADRAS

Bench: S. B. SINHA,R. V. RAVEENDRAN
Case number: Crl.A. No.-000773-000773 / 2000
Diary number: 7743 / 2000
Advocates: Vs P. PARMESWARAN

04 January 2006
Supreme Court
5 pages
RAJ KUMAR Vs UNION OF INDIA

Case number: W.P.(C) No.-000569-000569 / 2001
Diary number: 20685 / 2001
Advocates: MITTER & MITTER CO. Vs SUSHMA SURI

03 January 2006
Supreme Court
15 pages
STATE OF KARNATAKA Vs KGSD CANTEEN EMPLOYEES WELFARE ASSON&ORS

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-000224-000226 / 2003
Diary number: 17512 / 2002
Advocates: Vs NAVEEN R. NATH

03 January 2006
Supreme Court
4 pages
SARAT CHANDRA MISHRA Vs STATE OF ORISSA .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-005087-005087 / 2002
Diary number: 19967 / 2001

03 January 2006
Supreme Court
23 pages
STATE OF BIHAR Vs PROJECT UCHCHA VIDYA.SIKSHAK SANGH

Bench: S.B. SINHA,P.P. NAOLKAR
Case number: C.A. No.-006626-006675 / 2001
Diary number: 3458 / 2000
Advocates: Vs RAKESH K. SHARMA

03 January 2006
Supreme Court
20 pages
ASHWIN S. MEHTA Vs CUSTODIAN .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-000667-000671 / 2004
Diary number: 25575 / 2003

03 January 2006
Supreme Court
4 pages
MATHEW OOMMEN Vs SUSEELA MATHEW

Case number: C.A. No.-002034-002034 / 2003
Diary number: 6154 / 2002
Advocates: Vs ROMY CHACKO

03 January 2006
Supreme Court
8 pages
REGIONAL MANAGER, S.B.I. Vs RAKESH KUMAR TEWARI

Case number: C.A. No.-000007-000007 / 2006
Diary number: 20662 / 2003
Advocates: SANJAY KAPUR Vs BHARAT SANGAL