Showing 18991 - 19005 of 41947 judgements
17 January 2006
Supreme Court
5 pages
OM PARKASH Vs STATE OF HARYANA

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-000110-000110 / 2006
Diary number: 19631 / 2005
Advocates: Vs T. V. GEORGE

17 January 2006
Supreme Court
4 pages
SURENDER SINGH Vs STATE OF HARYANA

Bench: H.K. SEMA,DR.A.R.LAKSHMANAN
Case number: Crl.A. No.-000345-000345 / 2005
Diary number: 23515 / 2004
Advocates: AJIT SINGH PUNDIR Vs T. V. GEORGE

17 January 2006
Supreme Court
2 pages
MOST ETWARI DEVI AND OTHERS Vs PARVATI DEVI

Case number: C.A. No.-001514-001514 / 2000
Diary number: 11214 / 1999
Advocates: GOPAL PRASAD Vs

17 January 2006
Supreme Court
4 pages
STATE OF GUJARAT Vs AKSHAY AMRUTLAL THAKKAR

Case number: C.A. No.-002456-002456 / 1998
Diary number: 21021 / 1997
Advocates: HEMANTIKA WAHI Vs SHEELA GOEL

17 January 2006
Supreme Court
2 pages
KANCHAN Vs STATE TRANSPORT APPELLATE TRIBUNAL

Case number: C.A. No.-007305-007305 / 2003
Diary number: 8636 / 2003
Advocates: P. D. SHARMA Vs RANI CHHABRA

16 January 2006
Supreme Court
14 pages
ANJALEEM ENTERPISES PVT. LTD. Vs COMMNR. OF CENTRAL EXCISE, AHMEDABAD

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-002487-002487 / 2000
Diary number: 4627 / 2000
Advocates: Vs P. PARMESWARAN

16 January 2006
Supreme Court
6 pages
C.T. RADHAKRISHNAN Vs C.T. VISWANATHAN NAIR

Bench: B.P. SINGH,P.K. BALASUBRAMANYAN
Case number: C.A. No.-008292-008293 / 2003
Diary number: 9891 / 2003
Advocates: Vs RAJIV MEHTA

16 January 2006
Supreme Court
8 pages
MOHD. SARTAJ Vs STATE OF U.P. .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-004507-004508 / 2005
Diary number: 8984 / 2004
Advocates: Vs CHITRA MARKANDAYA

16 January 2006
Supreme Court
6 pages
EMP.MGMT.OF SUDAMDIH COL.OF M/S.BCCL Vs RASHTRIYA COLLIERY MAZDOOR SANGH

Case number: C.A. No.-001902-001903 / 2000
Diary number: 11523 / 1999

16 January 2006
Supreme Court
1 pages
ORISSA ELECTRICITY REGULATORY COMMISSION Vs L.I. PARIJA .

Case number: C.A. No.-000519-000524 / 2006
Diary number: 8910 / 2003
Advocates: RAJ KUMAR MEHTA Vs

13 January 2006
Supreme Court
13 pages
K.K.BHALLA Vs STATE OF M.P. .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-000477-000477 / 2006
Diary number: 10115 / 2003
Advocates: SHIV SAGAR TIWARI Vs PRASHANT KUMAR

12 January 2006
Supreme Court
21 pages
DRESSER RAND S.A. Vs M/S. BINDAL AGRO CHEM LTD.

Bench: ARUN KUMAR,R V RAVEENDRAN
Case number: C.A. No.-008357-008357 / 2003
Diary number: 7963 / 2003
Advocates: PAREKH & CO. Vs R. NEDUMARAN

10 January 2006
Supreme Court
11 pages
K.C. SKARIA Vs GOVT. OF STATE OF KERALA

Bench: ARIJIT PASAYAT,R V RAVEENDRAN
Case number: C.A. No.-006885-006886 / 2003
Diary number: 9756 / 2003
Advocates: Vs K. R. SASIPRABHU

10 January 2006
Supreme Court
2 pages
U.O.I. Vs DEVASSY PV

Case number: C.A. No.-001066-001066 / 2000
Diary number: 13091 / 1998
Advocates: ANIL KATIYAR Vs ANIL KUMAR BAKSHI

10 January 2006
Supreme Court
5 pages
UNION OF INDIA Vs DEVENDRA NATH RAI

Case number: C.A. No.-000206-000206 / 2003
Diary number: 63409 / 2002
Advocates: ANIL KATIYAR Vs SUBHASH SHARMA