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17 January 2006
Supreme Court 5 pages OM PARKASH Vs STATE OF HARYANA
Bench: S.B. SINHA,P.K. BALASUBRAMANYAN |
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17 January 2006
Supreme Court 4 pages SURENDER SINGH Vs STATE OF HARYANA
Bench: H.K. SEMA,DR.A.R.LAKSHMANAN |
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17 January 2006
Supreme Court 2 pages MOST ETWARI DEVI AND OTHERS Vs PARVATI DEVI
Case number: C.A. No.-001514-001514 / 2000 |
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17 January 2006
Supreme Court 4 pages STATE OF GUJARAT Vs AKSHAY AMRUTLAL THAKKAR
Case number: C.A. No.-002456-002456 / 1998 |
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17 January 2006
Supreme Court 2 pages KANCHAN Vs STATE TRANSPORT APPELLATE TRIBUNAL
Case number: C.A. No.-007305-007305 / 2003 |
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16 January 2006
Supreme Court 14 pages ANJALEEM ENTERPISES PVT. LTD. Vs COMMNR. OF CENTRAL EXCISE, AHMEDABAD
Bench: ASHOK BHAN,S.H. KAPADIA |
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16 January 2006
Supreme Court 6 pages C.T. RADHAKRISHNAN Vs C.T. VISWANATHAN NAIR
Bench: B.P. SINGH,P.K. BALASUBRAMANYAN |
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16 January 2006
Supreme Court 8 pages MOHD. SARTAJ Vs STATE OF U.P. .
Bench: S.B. SINHA,P.P. NAOLEKAR |
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16 January 2006
Supreme Court 6 pages EMP.MGMT.OF SUDAMDIH COL.OF M/S.BCCL Vs RASHTRIYA COLLIERY MAZDOOR SANGH
Case number: C.A. No.-001902-001903 / 2000 |
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16 January 2006
Supreme Court 1 pages ORISSA ELECTRICITY REGULATORY COMMISSION Vs L.I. PARIJA .
Case number: C.A. No.-000519-000524 / 2006 |
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13 January 2006
Supreme Court 13 pages K.K.BHALLA Vs STATE OF M.P. .
Bench: S.B. SINHA,P.P. NAOLEKAR |
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12 January 2006
Supreme Court 21 pages DRESSER RAND S.A. Vs M/S. BINDAL AGRO CHEM LTD.
Bench: ARUN KUMAR,R V RAVEENDRAN |
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10 January 2006
Supreme Court 11 pages K.C. SKARIA Vs GOVT. OF STATE OF KERALA
Bench: ARIJIT PASAYAT,R V RAVEENDRAN |
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10 January 2006
Supreme Court 2 pages U.O.I. Vs DEVASSY PV
Case number: C.A. No.-001066-001066 / 2000 |
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10 January 2006
Supreme Court 5 pages UNION OF INDIA Vs DEVENDRA NATH RAI
Case number: C.A. No.-000206-000206 / 2003 |