Showing 18766 - 18780 of 41947 judgements
13 April 2006
Supreme Court
3 pages
STATE OF MAHARASHTRA Vs SURESH PANDURANG DARVAKAR

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000421-000421 / 2006
Diary number: 1971 / 2006
Advocates: V. N. RAGHUPATHY Vs

13 April 2006
Supreme Court
5 pages
M.C.MEHTA Vs UNION OF INDIA

Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

13 April 2006
Supreme Court
17 pages
R.D.UPADHYAY Vs STATE OF A.P

Bench: Y.K. SABHARWAL,C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: W.P.(C) No.-000559-000559 / 1994
Diary number: 13797 / 1994
Advocates: RAJENDER PD. SAXENA Vs B. KRISHNA PRASAD

13 April 2006
Supreme Court
25 pages
JINDAL STAINLESS LTD. Vs STATE OF HARYANA .

Bench: RUMA PAL B.N. SRIKRISHNA S.H. KAPADIA,TARUN CHATTERJEE,P.P. NAOLEKAR
Case number: C.A. No.-003453-003453 / 2002
Diary number: 5067 / 2002
Advocates: Vs KAMAL MOHAN GUPTA

13 April 2006
Supreme Court
6 pages
U.P.S.R.T.C.LTD. Vs SARADA PRASAD MISRA

Bench: DR. AR. LAKSHMANAN,C.K. THAKKER
Case number: C.A. No.-002024-002024 / 2006
Diary number: 24291 / 2003
Advocates: PRADEEP MISRA Vs

13 April 2006
Supreme Court
25 pages
JINDAL STAINLESS LTD. Vs STATE OF HARYANA .

Bench: RUMA PAL , B.N.SRIKRISHNA , S.H.KAPADIA , TARUN CHATTERJEE , P.P.NAOLEKAR
Case number: C.A. No.-003453-003453 / 2002
Diary number: 5067 / 2002
Advocates: Vs KAMAL MOHAN GUPTA

12 April 2006
Supreme Court
5 pages
MINU KUMARI Vs STATE OF BIHAR .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000420-000420 / 2006
Diary number: 21117 / 2003
Advocates: S. R. SETIA Vs GOPAL SINGH

12 April 2006
Supreme Court
13 pages
RAMA NARANG Vs RAMESH NARANG

Bench: RUMA PAL,B.N. SRIKRISHNA,DALVEER BHANDARI
Case number: CONMT.PET.(C) No.-000148-000148 / 2003
Diary number: 8333 / 2003
Advocates: MANIK KARANJAWALA Vs BINA GUPTA

12 April 2006
Supreme Court
7 pages
K.T. VEERAPPA Vs STATE OF KARNATAKA .

Case number: C.A. No.-001216-001256 / 2003
Diary number: 8569 / 2000
Advocates: E. C. VIDYA SAGAR Vs

10 April 2006
Supreme Court
22 pages
SMT. URVASHI SHARMA Vs SRI P.K. MISHRA

Bench: Y.K. SABHARWAL , ARUN KUMAR , G.P. MATHUR , C.K. THAKKER , P.K.I.BALASUBRAMANYAN
Case number: C.A. No.-003595-003612 / 1999
Diary number: 3289 / 1999
Advocates: MOHD. IRSHAD HANIF Vs

10 April 2006
Supreme Court
8 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

10 April 2006
Supreme Court
7 pages
STATE OF GUJARAT Vs MAHENDRAKUMAR P. DESAI(D) BY LRS.

Case number: C.A. No.-007898-007900 / 2002
Diary number: 15432 / 2002
Advocates: Vs E. C. AGRAWALA

10 April 2006
Supreme Court
22 pages
SMT. URVASHI SHARMA Vs SRI P.K. MISHRA

Bench: Y.K. SABHARWAL ARUN KUMAR G.P. MATHUR,C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003595-003612 / 1999
Diary number: 3289 / 1999
Advocates: MOHD. IRSHAD HANIF Vs

10 April 2006
Supreme Court
4 pages
LOK RAM Vs NIHAL SINGH

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000405-000405 / 2006
Diary number: 5075 / 2004
Advocates: DEBASIS MISRA Vs ANSAR AHMAD CHAUDHARY

10 April 2006
Supreme Court
8 pages
NANYA IMPORTS & EXPORTS ENTERPRISES Vs COMMISIONER OF CUSTOMS, MADRAS

Bench: ASHOK BHAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001520-001520 / 2001
Diary number: 13613 / 2000
Advocates: Vs P. PARMESWARAN