Showing 18751 - 18765 of 41947 judgements
21 April 2006
Supreme Court
29 pages
ASHOK LENKA Vs RISHI DIKSHIT .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002152-002152 / 2006
Diary number: 6534 / 2006

20 April 2006
Supreme Court
19 pages
STATE OF KARNATAKA Vs ALL INDIA MANUFACTURES ORGANISATION .

Bench: RUMA PAL,B. N. SRIKRISHNA,DALVEER BHANDARI
Case number: C.A. No.-003492-003494 / 2005
Diary number: 10696 / 2005
Advocates: V. N. RAGHUPATHY Vs

20 April 2006
Supreme Court
13 pages
M/S. H.P.L. CHEMICALS LTD. Vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

Bench: ASHOK BHAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001836-001836 / 2001
Diary number: 3707 / 2001
Advocates: TARA CHANDRA SHARMA Vs P. PARMESWARAN

20 April 2006
Supreme Court
3 pages
SEDCO FOREX INTERNATIONAL DRILLING INC. Vs THE OIL & NATURAL GAS CORP. LTD.

Case number: ARBIT.CASE(C) No.-000001-000001 / 2006
Diary number: 24947 / 2005
Advocates: Vs REKHA PANDEY

20 April 2006
Supreme Court
1 pages
SEDCO FOREX INTERNATIONAL DRILLING Vs OIL AND NATURAL GAS CORPORATION LTD.

Case number: ARBIT.CASE(C) No.-000002-000002 / 2006
Diary number: 25044 / 2005
Advocates: Vs REKHA PANDEY

19 April 2006
Supreme Court
7 pages
RAJ PAL Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000466-000466 / 2006
Diary number: 21135 / 2005
Advocates: SUNITA SHARMA Vs

19 April 2006
Supreme Court
2 pages
ASHOK LAXMAN GAIKWAD Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000955-000955 / 2005
Diary number: 24860 / 2004
Advocates: K. RAJEEV Vs RAVINDRA KESHAVRAO ADSURE

18 April 2006
Supreme Court
10 pages
INDIAN BANK Vs ABS MARINE PRODUCTS PVT. LTD. .

Bench: DR. AR. LAKSHMANAN,R. V. RAVEENDRAN
Case number: C.A. No.-010074-010075 / 2003
Diary number: 15540 / 2002
Advocates: HIMANSHU MUNSHI Vs

18 April 2006
Supreme Court
5 pages
ABHUJIT GUPTA Vs S.N.B.NATIONAL CENTRE,BASIC SCIENCES&ORS

Case number: C.A. No.-005551-005551 / 2004
Diary number: 2198 / 2003
Advocates: Vs INDRA SAWHNEY

18 April 2006
Supreme Court
10 pages
INDIAN BANK Vs ABS MARINE PRODUCTS PVT. LTD. .

Case number: C.A. No.-010074-010075 / 2003
Diary number: 15540 / 2002
Advocates: HIMANSHU MUNSHI Vs

18 April 2006
Supreme Court
16 pages
GURDEV KAUR Vs KAKI .

Bench: RUMA PAL,DALVEER BHANDARI
Case number: C.A. No.-002083-002083 / 2006
Diary number: 19763 / 2003
Advocates: A. P. MOHANTY Vs

17 April 2006
Supreme Court
6 pages
TRANSMISSION CORPN., A.P. LTD. Vs P. RAMACHANDRA RAO

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-007378-007378 / 2003
Diary number: 1265 / 2002
Advocates: Vs ANJANI AIYAGARI

17 April 2006
Supreme Court
7 pages
RODEMADAN INDIA LTD. Vs INTERNATIONAL TRADE EXPO CENTRE LTD.

Case number: ARBIT.CASE(C) No.-000025-000025 / 2005
Diary number: 18571 / 2005
Advocates: Vs B. VIJAYALAKSHMI MENON

17 April 2006
Supreme Court
4 pages
SAHEB KHAN Vs MOHD. YUSUFUDDIN .

Case number: C.A. No.-002079-002079 / 2006
Diary number: 8186 / 2004
Advocates: ANJANI AIYAGARI Vs ABHIJIT SENGUPTA

17 April 2006
Supreme Court
5 pages
M/S. INDCON STRUCTURALS (P) LTD. Vs COMMNR. OF CENTRAL EXCISE, CHENNAI

Bench: ASHOK BHAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001489-001489 / 2001
Diary number: 1660 / 2001
Advocates: Vs P. PARMESWARAN