Showing 18646 - 18660 of 41947 judgements
12 May 2006
Supreme Court
9 pages
K.K. PARMAR Vs H.C.OF GUJARAT TH. REGISTRAR

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-005773-005776 / 2000
Diary number: 15287 / 1999

12 May 2006
Supreme Court
6 pages
NATIONAL FERTILIZERS LTD. Vs SOMVIR SINGH

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-006337-006337 / 2003
Diary number: 5861 / 2002
Advocates: Vs DINESH KUMAR GARG

12 May 2006
Supreme Court
6 pages
U.P. STATE SUGAR CORPORATION LTD. Vs SANT RAJ SINGH .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-006588-006588 / 2003
Diary number: 5769 / 2003
Advocates: Vs SHAKIL AHMED SYED

12 May 2006
Supreme Court
5 pages
NORTH EASTERN KARNATAKA R.T.CORPN. Vs ASHAPPA

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002637-002637 / 2006
Diary number: 8087 / 2005
Advocates: ANITHA SHENOY Vs

12 May 2006
Supreme Court
3 pages
BABANRAO TUKARAM RANJANE Vs STATE OF MAHARASHTRA

Bench: K.G. BALAKRISHNAN,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-000640-000640 / 2006
Diary number: 1511 / 2005
Advocates: Vs P. PARMESWARAN

12 May 2006
Supreme Court
5 pages
HOWRAH MILLS CO. LTD. Vs MD. SHAMIN .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002639-002639 / 2006
Diary number: 22459 / 2004
Advocates: GHANSHYAM JOSHI Vs TARA CHANDRA SHARMA

12 May 2006
Supreme Court
4 pages
GABBU Vs STATE OF M.P.

Case number: Crl.A. No.-000791-000791 / 1998
Diary number: 3499 / 1998

12 May 2006
Supreme Court
13 pages
M/S. JAI BEVERAGES PVT. LTD. Vs STATE OF J.&K. .

Bench: B.P. SINGH,TARUN CHATTERJEE,ALTAMAS KABIR
Case number: C.A. No.-007147-007147 / 2004
Diary number: 22090 / 2004

12 May 2006
Supreme Court
8 pages
MILIND MORESHWAR KOWLEY Vs MANHOHAR BHASKAR KOWLEY(D)THR.LRS..

Case number: C.A. No.-004730-004730 / 1996
Diary number: 14245 / 1994
Advocates: Vs ANIP SACHTHEY

12 May 2006
Supreme Court
15 pages
KARNATAKA INDUSTRIAL AREAS DEV. BOARD Vs C. KENCHAPPA .

Case number: C.A. No.-007405-007405 / 2000
Diary number: 2200 / 2000
Advocates: Vs BINA GUPTA

12 May 2006
Supreme Court
13 pages
BUDH SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-001123-001123 / 1999
Diary number: 15946 / 1999
Advocates: R. P. WADHWANI Vs JATINDER KUMAR BHATIA

11 May 2006
Supreme Court
6 pages
OM PRAKASH Vs STATE OF UP

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000629-000629 / 2006
Diary number: 19533 / 2005
Advocates: M. P. SHORAWALA Vs JATINDER KUMAR BHATIA

11 May 2006
Supreme Court
8 pages
K.P. SUDHAKARAN Vs STATE OF KERALA .

Bench: B N SRIKRISHNA,R V RAVEENDRAN
Case number: C.A. No.-009527-009527 / 2003
Diary number: 19861 / 2002
Advocates: Vs K. R. SASIPRABHU

11 May 2006
Supreme Court
4 pages
M/S. QUINN INDIA LTD. Vs COMMNR. OF CENTRAL EXCISE, HYDERABAD

Bench: ASHOK BHAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003354-003354 / 2001
Diary number: 5247 / 2001
Advocates: Vs P. PARMESWARAN

11 May 2006
Supreme Court
3 pages
RAM BIRAJI DEVI Vs UMESH KUMAR SINGH

Bench: ASHOK BHAN,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000632-000632 / 2006
Diary number: 12912 / 2005
Advocates: APARNA JHA Vs