Showing 18361 - 18375 of 41947 judgements
07 September 2006
Supreme Court
4 pages
TEJ BAHADUR RAM Vs STATE OF U.P. .

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-003976-003976 / 2006
Diary number: 19001 / 2005
Advocates: PURNIMA BHAT Vs SUNIL KUMAR JAIN

06 September 2006
Supreme Court
3 pages
JAWALA SINGH (D) BY LRS. Vs JAGAT SINGH (D) BY LRS. .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001004-001004 / 2003
Diary number: 20864 / 2002
Advocates: KAILASH CHAND Vs R. NEDUMARAN

06 September 2006
Supreme Court
8 pages
C. P SINGH Vs VIKRAM DEV

Case number: C.A. No.-003953-003953 / 2006
Diary number: 6102 / 2005
Advocates: Vs C. D. SINGH

06 September 2006
Supreme Court
12 pages
BOARD OF TRUSTEES,VISAKHAPATNAM P.T.&ORS Vs T.S.N. RAJU

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-003957-003957 / 2006
Diary number: 28421 / 2005
Advocates: GOPAL SINGH Vs G. RAMAKRISHNA PRASAD

06 September 2006
Supreme Court
10 pages
SOM DEV Vs RATI RAM

Bench: H.K. SEMA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003951-003951 / 2006
Diary number: 28324 / 2005
Advocates: UGRA SHANKAR PRASAD Vs ANIS AHMED KHAN

05 September 2006
Supreme Court
3 pages
HINDUSTAN PETROLEUM CORP. Vs CHANDER BHAN

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003936-003936 / 2006
Diary number: 5319 / 2006
Advocates: SANJAY KAPUR Vs YASH PAL DHINGRA

05 September 2006
Supreme Court
5 pages
M/S. AMIN CHAND PAYARELAL Vs INSPECTING ASSTT.COMMNR.,INCOME TAX &ORS

Bench: ASHOK BHAN,MARKANDEY KATJU
Case number: C.A. No.-004114-004114 / 2001
Diary number: 2194 / 2001
Advocates: Vs B. V. BALARAM DAS

05 September 2006
Supreme Court
6 pages
RAJASTHAN STATE ROAD TRANSPORT CORPN. Vs INDAG RUBBER LTD.

Case number: C.A. No.-007032-007032 / 2001
Diary number: 6564 / 2001
Advocates: Vs K J JOHN AND CO

04 September 2006
Supreme Court
3 pages
A.GEETHA Vs STATE OF TAMIL NADU

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000911-000911 / 2006
Diary number: 10893 / 2006
Advocates: K. K. MANI Vs

04 September 2006
Supreme Court
2 pages
BEENA PHILIPOSE Vs STATE OF KERALA

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000910-000910 / 2006
Diary number: 9463 / 2006
Advocates: SAHARYA & CO. Vs G. PRAKASH

01 September 2006
Supreme Court
7 pages
SHAM SHANKAR KANKARIA Vs THE STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000661-000661 / 2005
Diary number: 6973 / 2005
Advocates: Vs V. N. RAGHUPATHY

01 September 2006
Supreme Court
9 pages
MAHESH LALL SEAL Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000723-000723 / 2006
Diary number: 7364 / 2005
Advocates: Vs ANIL KATIYAR

31 August 2006
Supreme Court
3 pages
KHALEK SHAIKH Vs STATE OF WEST BENGAL

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000905-000905 / 2006
Diary number: 6308 / 2006
Advocates: RAUF RAHIM Vs TARA CHANDRA SHARMA

31 August 2006
Supreme Court
4 pages
SURINDER SINGH @ CHHINDA Vs STATE OF PUNJAB

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000903-000903 / 2006
Diary number: 3400 / 2006
Advocates: KULDIP SINGH Vs ARUN K. SINHA

31 August 2006
Supreme Court
11 pages
COMMISSIONER OF CUSTOMS, NEW DELHI Vs M/S. PRODELIN INDIA (P) LTD.

Case number: C.A. No.-003813-003813 / 2005
Diary number: 8053 / 2005