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12 September 2006
Supreme Court 2 pages ORIENTAL INSRUANCE CO. LTD. Vs MUNIMAHESH PATEL
Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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11 September 2006
Supreme Court 3 pages STATE OF GUJARAT Vs DILIPBHAI SHALIGRAM PATIL
Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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11 September 2006
Supreme Court 8 pages JAYRAJBHAI JAYANTIBHAI PATEL Vs ANILBHAI JAYANTIBHAI PATEL .
Bench: K.G. BALAKRISHNAN,D.K. JAIN |
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11 September 2006
Supreme Court 12 pages RELIANCE INDUSTRIES LTD. Vs DESIGNATED AUTHORITY .
Case number: C.A. No.-001294-001294 / 2001 |
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11 September 2006
Supreme Court 4 pages M/S. BARAKA OVERSEAS TRADERS Vs DIRECTOR GENERAL OF FOREIGN TRADE
Case number: C.A. No.-001426-001426 / 2001 |
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11 September 2006
Supreme Court 4 pages MARAGATHAMMAL Vs KAMALAMMAL
Case number: C.A. No.-004053-004053 / 2006 |
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11 September 2006
Supreme Court 4 pages M/S. BALKRISHNA HATCHERIES Vs CLARIFICATION & ADVANCE RULING AUTHORITY
Case number: C.A. No.-007623-007623 / 2005 |
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08 September 2006
Supreme Court 6 pages COMMNR. OF CENTRAL EXCISE, CALCUTTA Vs M/S. PANIHATI RUBBER LTD.
Bench: S.B. SINHA,DALVEER BHANDARI |
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08 September 2006
Supreme Court 7 pages STATE OF U.P. Vs PAWAN KUMAR DIVEDI .
Case number: C.A. No.-003989-003989 / 2006 |
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08 September 2006
Supreme Court 4 pages STATE OF M.P. Vs YOGESH CHANDRA DUBEY .
Bench: S.B. SINHA,DALVEER BHANDARI |
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08 September 2006
Supreme Court 6 pages M/S. SNEH ENTERPRISES Vs COMMNR. OF CUSTOMS, NEW DELHI
Bench: S.B. SINHA,DALVEER BHANDARI |
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08 September 2006
Supreme Court 14 pages SURENDRA PRASAD TEWARI Vs U.P.RAJYA K.UTPADAN MANDI PARISHAD
Bench: G.P. MATHUR,DALVEER BHANDARI |
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08 September 2006
Supreme Court 10 pages SADHU SINGH Vs GURDWARA SAHIB NARIKE .
Bench: B.P. SINGH,P.K. BALASUBRAMANYAN |
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08 September 2006
Supreme Court 1 pages FOOD CORPORATION OF INDIA Vs HARMESH CHAND
Case number: C.A. No.-003593-003593 / 2006 |
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08 September 2006
Supreme Court 7 pages STATE OF U.P. Vs PAWAN KUMAR DIVEDI .
Case number: C.A. No.-003989-003989 / 2006 |