Showing 18331 - 18345 of 41947 judgements
14 September 2006
Supreme Court
7 pages
JAY ENGINEERING WORKS LTD. Vs INDUSTRY FACILITATION COUNCIL

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004126-004126 / 2006
Diary number: 496 / 2005
Advocates: Vs PRATIBHA JAIN

14 September 2006
Supreme Court
2 pages
MEHBOOB ALI Vs HABIBAN

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004138-004138 / 2006
Diary number: 21830 / 2005
Advocates: Vs RANI CHHABRA

13 September 2006
Supreme Court
4 pages
COMMISSIONER OF CENTAL EXCISE, DELHI Vs M/S. ALLIED AIR CONDITIONING CORPORATION

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001100-001101 / 2001
Diary number: 21019 / 2000
Advocates: B. KRISHNA PRASAD Vs T. V. RATNAM

13 September 2006
Supreme Court
4 pages
CHAIRMAN, TRANSMISSON CORPN.OF A.P.&ORS. Vs M. KURMI NAIDU

Bench: H.K.SEMA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003632-003632 / 2003
Diary number: 63355 / 2002
Advocates: RAKESH K. SHARMA Vs D. MAHESH BABU

13 September 2006
Supreme Court
3 pages
RAVI CONSTRUCTIONS CO. Vs SOMVANSHI ARYA KSHATRIYA SAMAJ .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000729-000729 / 2004
Diary number: 548 / 2001
Advocates: V. D. KHANNA Vs VENKATESWARA RAO ANUMOLU

13 September 2006
Supreme Court
6 pages
B.S.N.L. Vs M/S. SUBASH CHANDRA KANCHAN

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004109-004109 / 2006
Diary number: 11719 / 2006
Advocates: Vs PARMANAND GAUR

13 September 2006
Supreme Court
10 pages
M. GURUDAS Vs RASARANJAN .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004101-004101 / 2006
Diary number: 29221 / 2005
Advocates: NIKHIL NAYYAR Vs D. MAHESH BABU

13 September 2006
Supreme Court
6 pages
JAIPUR ALOO AARATIYA SANGH Vs STATE OF RAJASTHAN .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004103-004103 / 2006
Diary number: 9262 / 2005

13 September 2006
Supreme Court
6 pages
TEA AUCTION LTD. Vs GRACE HILL TEA INDUSTRY

Bench: S.B. SINHA,D.K. JAIN
Case number: C.A. No.-004100-004100 / 2006
Diary number: 16724 / 2005
Advocates: Vs R. NEDUMARAN

13 September 2006
Supreme Court
2 pages
U.P.STATE ROAD TRANSPROT CORPN. Vs MAN SINGH

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004107-004107 / 2006
Diary number: 17231 / 2005
Advocates: Vs RAJESH PRASAD SINGH

13 September 2006
Supreme Court
7 pages
SANJAY KUMAR MANJUL Vs THE CHAIRMAN, U.P.S.C. .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004098-004098 / 2006
Diary number: 26652 / 2005

13 September 2006
Supreme Court
4 pages
SABITHA RAMAMURTHY Vs R.B.S.CHANNABASAVARADHYA

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-000950-000950 / 2006
Diary number: 22526 / 2005
Advocates: Vs S. N. BHAT

13 September 2006
Supreme Court
19 pages
M.P. STATE ELECTRICITY BOARD Vs UNION OF INDIA .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: W.P.(C) No.-000675-000675 / 2004
Diary number: 26044 / 2004
Advocates: ASHOK KUMAR SINGH Vs RAJESH SRIVASTAVA

13 September 2006
Supreme Court
12 pages
NOBLE RESOURCES LTD. Vs STATE OF ORISSA

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004108-004108 / 2006
Diary number: 104 / 2005
Advocates: Vs RAJ KUMAR MEHTA

12 September 2006
Supreme Court
3 pages
STATE OF PUNJAB Vs GANPAT RAM

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004089-004089 / 2006
Diary number: 14812 / 2005
Advocates: Vs DEBASIS MISRA