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18 September 2006
Supreme Court 4 pages ANAR DEVI Vs PARMESHWARI DEVI .
Bench: B.N. AGRAWAL,P.P. NAOLEKAR |
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18 September 2006
Supreme Court 6 pages UNION OF INDIA Vs BRAHMA DUTT TRIPATHI
Bench: H. K. SEMA,D.K. JAIN |
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18 September 2006
Supreme Court 2 pages SWAMY PRAKASANANDA Vs STATE OF KERALA .
Bench: DR. AR. LAKSHMANAN,R.V. RAVEENDRAN |
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18 September 2006
Supreme Court 4 pages MOHAMMAD CHAND MULANI Vs UNION OF INDIA
Case number: Crl.A. No.-000977-000977 / 2006 |
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15 September 2006
Supreme Court 7 pages GRAM PANCHAYAT,VILL.HARIPURA Vs COMMNR.,FIROZEPUR DIVN.
Bench: A.K.MATHUR,TARUN CHATTERJEE |
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15 September 2006
Supreme Court 5 pages SIDDARAMA Vs STATE OF KARNATAKA
Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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15 September 2006
Supreme Court 5 pages M/S. SBHOBIKA ATTIRE Vs NEW INDIA ASSURANCE CO. LTD.
Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR |
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15 September 2006
Supreme Court 28 pages ARUN KUMAR Vs UNION OF INDIA .
Bench: Y.K. SABHARWAL,C.K. THAKKER,P.K. BALASUBRAMANYAN |
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15 September 2006
Supreme Court 3 pages THE MNG.DIR. NORTHEAST K.R.T.C. Vs DEVIDAS MANIKRAO SADANANDA
Case number: C.A. No.-004147-004147 / 2006 |
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14 September 2006
Supreme Court 5 pages A.P. PUBLIC SERVICE COMMISSION Vs P. CHANDRA MOULEESWARE REDDY .
Bench: S.B. SINHA,DALVEER BHANDARI |
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14 September 2006
Supreme Court 6 pages MUNICIPAL CORPORATION OF DELHI Vs RISHI RAJ JAIN
Bench: S.B. SINHA,DALVEER BHANDARI |
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14 September 2006
Supreme Court 2 pages SURESH CHANDRA NANHORYA Vs RAJENDRA RAJAK .
Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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14 September 2006
Supreme Court 6 pages I. NELSON Vs KALLAYAM PASTORATE .
Bench: S.B. SINHA,DALVEER BHANDARI |
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14 September 2006
Supreme Court 14 pages PITTA NAVEEN KUMAR Vs RAJA NARASAIAH ZANGITI .
Bench: S.B. SINHA,DALVEER BHANDARI |
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14 September 2006
Supreme Court 4 pages ANTONIO S.C.PEREIRA Vs RICARDINA NORONHA (D) BY LRS.
Bench: S.B. SINHA,DALVEER BHANDARI |