Showing 18316 - 18330 of 41947 judgements
18 September 2006
Supreme Court
4 pages
ANAR DEVI Vs PARMESHWARI DEVI .

Bench: B.N. AGRAWAL,P.P. NAOLEKAR
Case number: C.A. No.-004171-004171 / 2006
Diary number: 12902 / 2004

18 September 2006
Supreme Court
6 pages
UNION OF INDIA Vs BRAHMA DUTT TRIPATHI

Bench: H. K. SEMA,D.K. JAIN
Case number: C.A. No.-005750-005750 / 2005
Diary number: 18415 / 2003

18 September 2006
Supreme Court
2 pages
SWAMY PRAKASANANDA Vs STATE OF KERALA .

Bench: DR. AR. LAKSHMANAN,R.V. RAVEENDRAN
Case number: C.A. No.-000486-000486 / 2003
Diary number: 15341 / 2001
Advocates: Vs HIMINDER LAL

18 September 2006
Supreme Court
4 pages
MOHAMMAD CHAND MULANI Vs UNION OF INDIA

Case number: Crl.A. No.-000977-000977 / 2006
Diary number: 5987 / 2006
Advocates: Vs P. PARMESWARAN

15 September 2006
Supreme Court
7 pages
GRAM PANCHAYAT,VILL.HARIPURA Vs COMMNR.,FIROZEPUR DIVN.

Bench: A.K.MATHUR,TARUN CHATTERJEE
Case number: C.A. No.-000433-000433 / 2000
Diary number: 18222 / 1998
Advocates: Vs P. N. PURI

15 September 2006
Supreme Court
5 pages
SIDDARAMA Vs STATE OF KARNATAKA

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000959-000959 / 2006
Diary number: 8982 / 2006

15 September 2006
Supreme Court
5 pages
M/S. SBHOBIKA ATTIRE Vs NEW INDIA ASSURANCE CO. LTD.

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-002066-002066 / 2006
Diary number: 1479 / 2006
Advocates: Vs PRANAB KUMAR MULLICK

15 September 2006
Supreme Court
28 pages
ARUN KUMAR Vs UNION OF INDIA .

Bench: Y.K. SABHARWAL,C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003270-003270 / 2003
Diary number: 19502 / 2002
Advocates: Vs B. V. BALARAM DAS

15 September 2006
Supreme Court
3 pages
THE MNG.DIR. NORTHEAST K.R.T.C. Vs DEVIDAS MANIKRAO SADANANDA

Case number: C.A. No.-004147-004147 / 2006
Diary number: 14076 / 2005
Advocates: Vs ANITHA SHENOY

14 September 2006
Supreme Court
5 pages
A.P. PUBLIC SERVICE COMMISSION Vs P. CHANDRA MOULEESWARE REDDY .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004129-004129 / 2006
Diary number: 27709 / 2005
Advocates: Vs C. S. N. MOHAN RAO

14 September 2006
Supreme Court
6 pages
MUNICIPAL CORPORATION OF DELHI Vs RISHI RAJ JAIN

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004125-004125 / 2006
Diary number: 15318 / 2004

14 September 2006
Supreme Court
2 pages
SURESH CHANDRA NANHORYA Vs RAJENDRA RAJAK .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004139-004139 / 2006
Diary number: 14977 / 2004
Advocates: Vs K. K. MOHAN

14 September 2006
Supreme Court
6 pages
I. NELSON Vs KALLAYAM PASTORATE .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004123-004123 / 2006
Diary number: 26587 / 2005
Advocates: Vs M. A. CHINNASAMY

14 September 2006
Supreme Court
14 pages
PITTA NAVEEN KUMAR Vs RAJA NARASAIAH ZANGITI .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004121-004121 / 2006
Diary number: 8140 / 2006
Advocates: C. K. SUCHARITA Vs GUNTUR PRABHAKAR

14 September 2006
Supreme Court
4 pages
ANTONIO S.C.PEREIRA Vs RICARDINA NORONHA (D) BY LRS.

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004128-004128 / 2006
Diary number: 3345 / 2005