Showing 18301 - 18315 of 41947 judgements
21 September 2006
Supreme Court
2 pages
VIDYAVARDHAKA SANGHA Vs Y.D. DESHPANDE .

Bench: DR.AR.LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-004224-004224 / 2006
Diary number: 16391 / 2005
Advocates: Vs K. SARADA DEVI

21 September 2006
Supreme Court
3 pages
UNION OF INDIA Vs TARSEM LAL .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004222-004222 / 2006
Diary number: 17533 / 2005

21 September 2006
Supreme Court
5 pages
KHAMBAM RAJA REDDY Vs PUBLIC PRESECUTOR, HIGH COURT OF A.P.

Bench: A.K. MATHUR,ALTAMAS KABIR
Case number: Crl.A. No.-000329-000329 / 2000
Diary number: 955 / 2000
Advocates: S. USHA REDDY Vs D. BHARATHI REDDY

21 September 2006
Supreme Court
20 pages
MRF LTD., KOTTAYAM Vs ASST.COMNR.(ASSESSMENT)SALES TAX .

Bench: ASHOK BHAN,MARKANDEY KATJU
Case number: C.A. No.-001610-001610 / 2006
Diary number: 28274 / 2005
Advocates: K. RAJEEV Vs P. V. DINESH

21 September 2006
Supreme Court
2 pages
FAQUIR CHAND Vs SUDESH KUMARI

Case number: C.A. No.-004223-004223 / 2006
Diary number: 6157 / 2003
Advocates: Vs P. N. PURI

21 September 2006
Supreme Court
3 pages
K.R. GEORGE Vs M/S. INDUSTRIAL ENGGG. CORPORATION

Case number: C.A. No.-004226-004226 / 2006
Diary number: 16641 / 2004
Advocates: Vs K. R. NAMBIAR

20 September 2006
Supreme Court
5 pages
ARUN KUMAR NAYAK Vs UNION OF INDIA .

Bench: H.K.SEMA,P.K.BALASUBRAMANYAN
Case number: C.A. No.-002262-002262 / 2005
Diary number: 5101 / 2003
Advocates: ANSAR AHMAD CHAUDHARY Vs SHREEKANT N. TERDAL

20 September 2006
Supreme Court
6 pages
BHIMAPPA CHANDAPPA HOSAMANI Vs STATE OF KARNATAKA

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: Crl.A. No.-000367-000367 / 2005
Diary number: 990 / 2005
Advocates: JAVED MAHMUD RAO Vs

20 September 2006
Supreme Court
3 pages
BIPIN BIHARI Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000986-000986 / 2006
Diary number: 25365 / 2005
Advocates: Vs C. D. SINGH

19 September 2006
Supreme Court
2 pages
ASHARAFI SINGH Vs KAPILDEO RAI(DEAD) AND OTHERS

Bench: DR.AR.LAKSHMANAN,A.K.MATHUR
Case number: C.A. No.-001364-001364 / 1999
Diary number: 1137 / 1999
Advocates: AKHILESH KUMAR PANDEY Vs LAKSHMI RAMAN SINGH

19 September 2006
Supreme Court
2 pages
G.B. PANT UNIVERSITY Vs GOVIND BALLABH PANDEY .

Bench: DR.AR.LAKSHMANAN,A.K.MATHUR
Case number: C.A. No.-004196-004196 / 2006
Diary number: 19056 / 2005

19 September 2006
Supreme Court
4 pages
STAR PAPER MILLS LTD. Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002595-002596 / 2000
Diary number: 4415 / 1999
Advocates: ASHOK MATHUR Vs PRADEEP MISRA

18 September 2006
Supreme Court
6 pages
LAXMAN Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000974-000974 / 2006
Diary number: 1420 / 2006

18 September 2006
Supreme Court
6 pages
GAJANAND AGRAWAL Vs STATE OF ORISSA

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000972-000972 / 2006
Diary number: 17499 / 2006

18 September 2006
Supreme Court
4 pages
SUGA RAM @ CHHUGA RAM Vs STATE OF RAJASTHAN .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000971-000971 / 2006
Diary number: 21412 / 2005
Advocates: Vs V. J. FRANCIS