Showing 18181 - 18195 of 41947 judgements
19 October 2006
Supreme Court
5 pages
COMMISSIONER OF CUSTOMS, BANGALORE Vs M/S. SPICE TELECOM, BANGALORE

Case number: C.A. No.-001695-001695 / 2006
Diary number: 29030 / 2005
Advocates: B. KRISHNA PRASAD Vs NIKHIL NAYYAR

19 October 2006
Supreme Court
10 pages
COMMISSIONER EXCISE Vs MANOJ ALI

Case number: C.A. No.-004564-004564 / 2006
Diary number: 19531 / 2006
Advocates: SUSHIL KUMAR JAIN Vs RAJESH PRASAD SINGH

19 October 2006
Supreme Court
8 pages
KU. RASHMI MISHRA Vs MADHYA PRADESH PUBLIC SERVICE COMM.&ORS.

Case number: C.A. No.-004559-004559 / 2006
Diary number: 21607 / 2005

19 October 2006
Supreme Court
7 pages
PRABHAT KUMAR SHARMA Vs U.P.S.C. .

Case number: C.A. No.-005483-005483 / 2000
Diary number: 4104 / 2000
Advocates: Vs NAVIN PRAKASH

19 October 2006
Supreme Court
10 pages
COMMISSIONER EXCISE Vs MANOJ ALI

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004564-004564 / 2006
Diary number: 19531 / 2006
Advocates: SUSHIL KUMAR JAIN Vs RAJESH PRASAD SINGH

19 October 2006
Supreme Court
8 pages
COMMNR. OF CENTRAL EXCISE & CUSTOMS, A.P Vs SURESH JHUNJHUNWALA .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-001372-001372 / 2006
Diary number: 6878 / 2005
Advocates: Vs RAJESH KUMAR

19 October 2006
Supreme Court
7 pages
YUVARAJ AMBAR MOHITE Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-001512-001513 / 2005
Diary number: 1697 / 2005
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

19 October 2006
Supreme Court
4 pages
TEJINDER SINGH GUJRAL Vs INDERJIT SINGH

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004561-004561 / 2006
Diary number: 4426 / 2005

19 October 2006
Supreme Court
9 pages
B. VENKATAMUNI Vs C.J. AYODHYA RAM SINGH .

Bench: S.B. SINHA,D.K. JAIN
Case number: C.A. No.-004550-004550 / 2006
Diary number: 1722 / 2005
Advocates: Vs V. BALACHANDRAN

19 October 2006
Supreme Court
13 pages
HARDEV MOTOR TRANSPORT Vs STATE OF M.P. .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004557-004557 / 2006
Diary number: 19719 / 2005
Advocates: RANI CHHABRA Vs B. S. BANTHIA

19 October 2006
Supreme Court
5 pages
STATE OF RAJASTHAN Vs SARJEET SINGH

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004551-004551 / 2006
Diary number: 19845 / 2005
Advocates: Vs DEBA PRASAD MUKHERJEE

19 October 2006
Supreme Court
11 pages
BALDEV SINGH Vs SHINDER PAL SINGH

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004560-004560 / 2006
Diary number: 24191 / 2004
Advocates: YASH PAL DHINGRA Vs

19 October 2006
Supreme Court
7 pages
M.D., M/S. HINDUSTAN FASTENERS PVT. LTD. Vs NASHIK WORKERS UNION

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004553-004553 / 2006
Diary number: 25117 / 2004
Advocates: K. RAJEEV Vs JYOTI MENDIRATTA

19 October 2006
Supreme Court
10 pages
ANAND HANUMATHSA KATARE Vs ADDITIONAL DISTRICT MAGISTRATE .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-001080-001080 / 2006
Diary number: 12800 / 2006
Advocates: K. K. MANI Vs

19 October 2006
Supreme Court
6 pages
SURESH PATHRELLA Vs ORIENTAL BANK OF COMMERCE

Bench: H.K. SEMA,P.K.BALASUBRAMANYAN
Case number: C.A. No.-004573-004573 / 2006
Diary number: 28096 / 2005
Advocates: ANISH KUMAR GUPTA Vs RAJIV NANDA