Judgements

14 February 2007
Supreme Court
19 pages

SRI RAJENDRA SINGH RANA Vs SWAMI PRASAD MAURYA .

Bench: BALAKRISHNAN, K.G. (CJ),SEMA, HOTOI KHETOHO (J),LAKSHMANAN A.C.(J),BALASUBRAMANYAN P.K.I.(J),JAIN, D.K. (J)
Case number: C.A. No.-000765-000765 / 2007
Diary number: 5844 / 2006
Advocates: VISHWAJIT SINGH Vs SHAIL KUMAR DWIVEDI

13 February 2007
Supreme Court
9 pages

SHIVU Vs R.G., HIGH COURT OF KARNATAKA

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000202-000202 / 2007
Diary number: 8832 / 2006
Advocates: V. N. RAGHUPATHY Vs

13 February 2007
Supreme Court
10 pages

DEEPA GOURANG MURDESHWAR KATRE Vs THE PRINCIPAL,V.A.V.COLL.OFARTS .

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000744-000744 / 2007
Diary number: 19290 / 2005
Advocates: Vs SUNIL KUMAR VERMA

13 February 2007
Supreme Court
3 pages

DIVISIONAL CONTROLLER, G.S.R.T.C. Vs KADARBHAI J. SUTHAR

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-003212-003212 / 2002
Diary number: 1489 / 2002
Advocates: CHIRAG M. SHROFF Vs MOHD. IRSHAD HANIF

13 February 2007
Supreme Court
7 pages

STATE OF NCT OF DELHI Vs RAVI KANT SHARMA .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000201-000201 / 2007
Diary number: 18049 / 2006
Advocates: Vs P. NARASIMHAN

13 February 2007
Supreme Court
3 pages

CHHEDI LAL MISRA (DEAD) THROUGH LRS. Vs CIVIL JUDGE, LUCKNOW

Bench: TARUN CHATTERJEE,ALTAMAS KABIR
Case number: C.A. No.-004816-004816 / 2000
Diary number: 585 / 1999
Advocates: GEETANJALI MOHAN Vs PRASHANT KUMAR

13 February 2007
Supreme Court
2 pages

PEERLESS GENERAL FINANCE & INVEST.CO.LTD Vs PODDAR PROJECTS LTD.

Bench: TARUN CHATTERJEE,ALTAMAS KABIR
Case number: C.A. No.-005929-005929 / 2005
Diary number: 17837 / 2005
Advocates: K. RAJEEV Vs BIJOY KUMAR JAIN

13 February 2007
Supreme Court
5 pages

DARSHAN SINGH Vs STATE OF PUNJAB

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000745-000745 / 2007
Diary number: 17784 / 2005
Advocates: Vs ARUN K. SINHA

13 February 2007
Supreme Court
4 pages

STATE BANK OF INDIA Vs SOMVIR SINGH

Bench: H.K. SEMA,B. SUDERSHAN REDDY
Case number: C.A. No.-000743-000743 / 2007
Diary number: 795 / 2006
Advocates: SANJAY KAPUR Vs KAILASH CHAND

13 February 2007
Supreme Court
8 pages

JAGRAJ SINGH Vs BIRPAL KAUR

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000711-000711 / 2007
Diary number: 13548 / 2006
Advocates: Vs R. C. KAUSHIK

13 February 2007
Supreme Court
13 pages

State of Maharashtra & Ors Vs Lalit Somdatta Nagpal & Anr

Case number: Special Leave Petition (crl.) 3320-21 of 2005

13 February 2007
Supreme Court
13 pages

State of Maharashtra & Ors Vs Lalit Somdatta Nagpal & Anr

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: Special Leave Petition (crl.) 3320-21 of 2005

12 February 2007
Supreme Court
3 pages

COMMNR. OF CUSTOMS, MUMBAI Vs M/S. VISHAL EXPORTS OVERSEAS LTD.

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR
Case number: C.A. No.-002269-002269 / 2004
Diary number: 80 / 2004
Advocates: B. KRISHNA PRASAD Vs TARA CHANDRA SHARMA

12 February 2007
Supreme Court
4 pages

N.SURIYAKALA Vs A.MOHANDOSS .

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000188-000188 / 2007
Diary number: 9081 / 2006
Advocates: V. N. RAGHUPATHY Vs E. C. AGRAWALA

12 February 2007
Supreme Court
10 pages

UNION OF INDIA Vs S.K. GOEL .

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000689-000689 / 2007
Diary number: 18246 / 2005
Advocates: P. PARMESWARAN Vs (MRS. ) VIPIN GUPTA