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15 February 2007
Supreme Court 2 pages ALOK SHANKAR PANDEY Vs UNION OF INDIA
Bench: S. B. SINHA,MARKANDEY KATJU |
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15 February 2007
Supreme Court 1 pages UNION OF INDIA Vs KAUSHALAYA DEVI
Bench: S. B. SINHA,MARKANDEY KATJU |
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15 February 2007
Supreme Court 2 pages S. SANKARAN Vs D. KAUSALYA
Bench: S. B. SINHA,MARKANDEY KATJU |
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15 February 2007
Supreme Court 15 pages CHANDRAPPA Vs STATE OF KARNATAKA
Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA |
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15 February 2007
Supreme Court 2 pages VEMA CHINA KOTESWARA RAO Vs DISTRICT COLLECTOR .
Bench: S. B. SINHA,MARKANDEY KATJU |
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15 February 2007
Supreme Court 4 pages HARBANS SINGH Vs STATE(GOVT.OF N.C.T OF DELHI)
Bench: S.B. SINHA,MARKANDEY KATJU |
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15 February 2007
Supreme Court 4 pages IMTIAZ Vs STATE OF UTTAR PRADESH
Bench: S. B. SINHA,MARKANDEY KATJU |
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15 February 2007
Supreme Court 7 pages UNION PUBLIC SERVICE COMMISSION Vs S. THIAGARAJAN .
Case number: C.A. No.-000782-000782 / 2007 |
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15 February 2007
Supreme Court 22 pages DELHI ELECTRICITY REGULATORY COMMISSION Vs M/S BSES YAMUNA POWER LTD. .
Bench: DR. ARIJIT PASAYAT,S. H. KAPADIA |
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14 February 2007
Supreme Court 3 pages JAKKI @ SELVARAJ Vs STATE REP. BY THE IP, COIMBATORE
Case number: Crl.A. No.-000205-000205 / 2007 |
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14 February 2007
Supreme Court 4 pages KUMARI SUMAN PANDEY Vs STATE OF U.P
Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA |
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14 February 2007
Supreme Court 5 pages BANDHU MAHTO (DEAD) BY LRS. Vs BHUKHIL MAHATAIN
Case number: C.A. No.-007350-007350 / 2000 |
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14 February 2007
Supreme Court 4 pages SHANTILAL KESHARMAL GANDHI Vs PRABHAKAR BALKRISHNA MAHANUBHAV
Case number: C.A. No.-000758-000758 / 2007 |
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14 February 2007
Supreme Court 24 pages SRI RAJENDRA SINGH RANA Vs SWAMI PRASAD MAURYA .
Bench: CJI K.G. BALAKRISHNAN,H.K. SEMA DR. AR. LAKSHMANAN P.K. BALASUBRAMANYAN,D.K. JAIN |
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14 February 2007
Supreme Court 24 pages SRI RAJENDRA SINGH RANA Vs SWAMI PRASAD MAURYA .
Bench: K.G. BALAKRISHNAN H.K. SEMA DR. AR. LAKSHMANAN,P.K. BALASUBRAMANYAN,D.K. JAIN |