Showing 17686 - 17700 of 41947 judgements
20 February 2007
Supreme Court
5 pages
LACHHMAN DAS Vs JAGAT RAM .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005947-005947 / 2002
Diary number: 16075 / 2001
Advocates: MANOJ SWARUP Vs

20 February 2007
Supreme Court
5 pages
NATIONAL INSURANCE CO. LTD. Vs M/S. ISHAR DAS MADAN LAL

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-006113-006113 / 2000
Diary number: 20076 / 1999
Advocates: B. K. SATIJA Vs PURNIMA BHAT

20 February 2007
Supreme Court
5 pages
CHINTHAMANI AMMAL Vs NANDAGOPAL GOUNDER

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-006198-006198 / 2000
Diary number: 16401 / 1999
Advocates: K. RAM KUMAR Vs K. K. MANI

20 February 2007
Supreme Court
9 pages
S.M.S. PHARMACEUTICALS LTD. Vs NEETA BHALLA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000664-000664 / 2002
Diary number: 6383 / 2002
Advocates: S. CHANDRA SHEKHAR Vs GUNTUR PRABHAKAR

20 February 2007
Supreme Court
6 pages
P.S. RANAKRISHNA REDDY Vs M.K.BHAGYALAKSHMI

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-006925-006925 / 2000
Diary number: 12381 / 1999
Advocates: Vs S. N. BHAT

20 February 2007
Supreme Court
7 pages
RAYMOND LTD. Vs STATE OF CHHATTISGARH .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-008167-008167 / 2003
Diary number: 19415 / 2003
Advocates: Vs RAJESH SRIVASTAVA

20 February 2007
Supreme Court
6 pages
GOTTUMUKKALA APPALA NARASIMHA RAJU Vs NATIONAL INSURANCE CO. LTD.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000856-000856 / 2007
Diary number: 7840 / 2004
Advocates: VENKATESWARA RAO ANUMOLU Vs M. K. DUA

19 February 2007
Supreme Court
2 pages
GEN.MANAGER,M/S HUTTI GOLD MINES CO. Vs SHIVAPPA(D) TR.HIS LRS..

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000840-000840 / 2007
Diary number: 3678 / 2007

19 February 2007
Supreme Court
3 pages
VIPIN KUMAR GADHOK Vs RAVINDER NATH KHANNA .

Case number: C.A. No.-000814-000814 / 2007
Diary number: 4075 / 2006
Advocates: PRADEEP KUMAR BAKSHI Vs SHIPRA GHOSE

19 February 2007
Supreme Court
5 pages
MANJUNATH CHENNABASAPPA MADALLI Vs STATE OF KARNATAKA

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000223-000223 / 2007
Diary number: 10288 / 2006

19 February 2007
Supreme Court
8 pages
JIWA SINGH Vs ATMA SINGH .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000222-000222 / 2006
Diary number: 25682 / 2005
Advocates: A. P. MOHANTY Vs KULDIP SINGH

19 February 2007
Supreme Court
2 pages
JYOTSNA DWIVEDI Vs UNION OF INDIA .

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: W.P.(C) No.-000465-000465 / 2004
Diary number: 18251 / 2004

15 February 2007
Supreme Court
4 pages
SHYAM Vs STATE OF M.P. THROUGH P.S. BERCHA

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000215-000215 / 2007
Diary number: 10261 / 2006
Advocates: NIRAJ SHARMA Vs

15 February 2007
Supreme Court
6 pages
ABBAS ALI Vs STATE OF RAJASTHAN

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000214-000214 / 2007
Diary number: 21950 / 2006
Advocates: JAIL PETITION Vs

15 February 2007
Supreme Court
23 pages
RAM SINGH Vs SONIA .

Bench: B.N. AGRAWAL,P.P.NAOLEKAR
Case number: Crl.A. No.-000895-000895 / 2005
Diary number: 10973 / 2005
Advocates: PREM MALHOTRA Vs SANJAY JAIN