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20 February 2007
Supreme Court 4 pages JULIETA ANTONIETA TARCATO Vs SULEIMAN ISMAIL
Bench: B.P. SINGH,H.S. BEDI |
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20 February 2007
Supreme Court 8 pages STATE OF MAHARASHTRA Vs TUKARAM TRYAMBAK CHAUDHARI .
Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR |
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20 February 2007
Supreme Court 4 pages NEW DELHI MUNICIPAL COUNCIL Vs P.P.GARG
Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR |
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20 February 2007
Supreme Court 3 pages ALLAHABAD BANK Vs STATE OF WEST BENGAL .
Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA |
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20 February 2007
Supreme Court 5 pages STATE OF WEST BENGAL Vs M/S. VEEJAY INTERNATIONAL (INDIA) .
Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA |
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20 February 2007
Supreme Court 4 pages NEW INDIA ASSURANCE COMPANY LTD. Vs VEDWATI .
Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA |
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20 February 2007
Supreme Court 9 pages S.T. RAMESH Vs STATE OF KARNATAKA
Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR |
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20 February 2007
Supreme Court 3 pages MANGI LAL Vs STATE OF RAJASTHAN
Bench: S.B. SINHA,MARKANDEY KATJU |
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20 February 2007
Supreme Court 9 pages STATE OF MANIPUR Vs Y. TOKEN SINGH .
Bench: S.B. SINHA,MARKANDEY KATJU |
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20 February 2007
Supreme Court 3 pages PUNJAB STATE WAREHOUSING CORPN.CHANDIGAR Vs MANMOHAN SINGH
Case number: C.A. No.-000857-000857 / 2007 |
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20 February 2007
Supreme Court 3 pages THIRIVEEDHI CHANNAIAH Vs GUDIPUDI VENKATA SUBBA RAO(D)BY LRS.&ORS
Bench: S.B. SINHA,MARKNDEY KATJU |
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20 February 2007
Supreme Court 5 pages MANJABAI KRISHNA PATIL (D) BY LRS. Vs RAGHUNATH REVAJI PATIL
Bench: S.B. SINHA,MARKANDEY KATJU |
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20 February 2007
Supreme Court 3 pages COMMNR., SALES TAX, U.P. Vs S/S. BHARAT BONE MILL
Bench: S.B. SINHA,MARKANDEY KATJU |
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20 February 2007
Supreme Court 6 pages KAMALA S. Vs VIDYADHARAN M.J.
Bench: S.B. SINHA,MARKANDEY KATJU |
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20 February 2007
Supreme Court 5 pages DES RAJ Vs BHAGAT RAM (DEAD) BY LRS. .
Bench: S.B. SINHA,MARKANDEY KATJU |