Showing 17656 - 17670 of 41947 judgements
23 February 2007
Supreme Court
6 pages
SHARE MEDICAL CARE Vs UNION OF INDIA .

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000919-000919 / 2007
Diary number: 8345 / 2005
Advocates: Y. RAJA GOPALA RAO Vs SUSHMA SURI

23 February 2007
Supreme Court
12 pages
M/S. POPCORN ENTERTAINMENT Vs CITY INDL. DEV. CORPN.

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000940-000940 / 2007
Diary number: 17132 / 2006
Advocates: Vs A. S. BHASME

22 February 2007
Supreme Court
3 pages
VINAY KR. KHAMBATE Vs VINAY KR. AGGARWAL .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000895-000895 / 2007
Diary number: 16853 / 2006
Advocates: Vs SHANKAR DIVATE

22 February 2007
Supreme Court
3 pages
ASTT. COMNR. ANTI EVASION COMMR. TAXES Vs M/S. AMTEK INDIA LTD.

Case number: C.A. No.-000896-000896 / 2007
Diary number: 16582 / 2006
Advocates: SUSHIL KUMAR JAIN Vs

22 February 2007
Supreme Court
5 pages
M/S.TRANSPORT CORPN.OF INDIA LTD Vs M/S.VELJAN HYDRAIR LTD.

Bench: TARUN CHATTERJEE,R. V. RAVEENDRAN
Case number: C.A. No.-003096-003096 / 2005
Diary number: 23556 / 2004
Advocates: DHARMENDRA KUMAR SINHA Vs

22 February 2007
Supreme Court
5 pages
SATISH JAGGI Vs STATE OF CHHATTISGARH .

Bench: DR. ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: Crl.A. No.-000241-000241 / 2007
Diary number: 30930 / 2006
Advocates: ASHOK MATHUR Vs DHARMENDRA KUMAR SINHA

22 February 2007
Supreme Court
5 pages
SYNDICATE BANK Vs ESTATE OFFICER AND MANAGER (RECOVERIES)

Case number: C.A. No.-007824-007828 / 2004
Diary number: 18387 / 2003
Advocates: RAJIV NANDA Vs S.. UDAYA KUMAR SAGAR

22 February 2007
Supreme Court
5 pages
M.P. RAJYA SAHAKARI BANK MARYADIT Vs STATE OF M.P. .

Bench: A.K.MATHUR,H.S.BEDI
Case number: C.A. No.-002661-002661 / 2004
Diary number: 14428 / 2003
Advocates: ANIL K. CHOPRA Vs

22 February 2007
Supreme Court
7 pages
P. RAGHAVA KURUP Vs V. ANANTHAKUMARI .

Bench: A.K.MATHUR,H.S.BEDI
Case number: C.A. No.-004459-004459 / 2004
Diary number: 5480 / 2002
Advocates: G. RAMAKRISHNA PRASAD Vs B V DEEPAK

22 February 2007
Supreme Court
4 pages
STATE OF GUJARAT Vs ANAND ACHARYA @ BHARAT KUMAR SADHU

Case number: C.A. No.-000897-000897 / 2007
Diary number: 8258 / 2005
Advocates: HEMANTIKA WAHI Vs S. C. PATEL

21 February 2007
Supreme Court
4 pages
MAYADEVI Vs JAGDISH PRASAD

Bench: DR. ARIJIT PASAYAT,DALVEER BHANDARI
Case number: C.A. No.-000877-000877 / 2007
Diary number: 2071 / 2006
Advocates: Vs SUSHIL BALWADA

21 February 2007
Supreme Court
4 pages
MOHAN LAL Vs STATE OF HARYANA

Bench: DR. ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: Crl.A. No.-000236-000236 / 2007
Diary number: 29198 / 2006
Advocates: LALITA KAUSHIK Vs T. V. GEORGE

21 February 2007
Supreme Court
2 pages
M/S. SAHARA INDIA Vs M.C. AGGARWAL HUF

Bench: DR. ARIJIT PASAYAT,DALVEER BHANDARI
Case number: C.A. No.-000876-000876 / 2007
Diary number: 1472 / 2005
Advocates: RAJIV NANDA Vs RESPONDENT-IN-PERSON

21 February 2007
Supreme Court
4 pages
VINOD G. ASRANI Vs STATE OF MAHARASHTRA

Case number: Special Leave Petition (crl.) 6312 of 2006

20 February 2007
Supreme Court
5 pages
M/S BHANDARI CONSTRUCTION COMPANY Vs NARAYAN GOPAL UPADHYE

Bench: B.P. SINGH,P.K. BALASUBRAMANYAN
Case number: C.A. No.-000866-000866 / 2007
Diary number: 26888 / 2006