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23 February 2007
Supreme Court 6 pages SHARE MEDICAL CARE Vs UNION OF INDIA .
Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA |
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23 February 2007
Supreme Court 12 pages M/S. POPCORN ENTERTAINMENT Vs CITY INDL. DEV. CORPN.
Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR |
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22 February 2007
Supreme Court 3 pages VINAY KR. KHAMBATE Vs VINAY KR. AGGARWAL .
Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA |
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22 February 2007
Supreme Court 3 pages ASTT. COMNR. ANTI EVASION COMMR. TAXES Vs M/S. AMTEK INDIA LTD.
Case number: C.A. No.-000896-000896 / 2007 |
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22 February 2007
Supreme Court 5 pages M/S.TRANSPORT CORPN.OF INDIA LTD Vs M/S.VELJAN HYDRAIR LTD.
Bench: TARUN CHATTERJEE,R. V. RAVEENDRAN |
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22 February 2007
Supreme Court 5 pages SATISH JAGGI Vs STATE OF CHHATTISGARH .
Bench: DR. ARIJIT PASAYAT,R.V. RAVEENDRAN |
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22 February 2007
Supreme Court 5 pages SYNDICATE BANK Vs ESTATE OFFICER AND MANAGER (RECOVERIES)
Case number: C.A. No.-007824-007828 / 2004 |
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22 February 2007
Supreme Court 5 pages M.P. RAJYA SAHAKARI BANK MARYADIT Vs STATE OF M.P. .
Bench: A.K.MATHUR,H.S.BEDI |
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22 February 2007
Supreme Court 7 pages P. RAGHAVA KURUP Vs V. ANANTHAKUMARI .
Bench: A.K.MATHUR,H.S.BEDI |
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22 February 2007
Supreme Court 4 pages STATE OF GUJARAT Vs ANAND ACHARYA @ BHARAT KUMAR SADHU
Case number: C.A. No.-000897-000897 / 2007 |
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21 February 2007
Supreme Court 4 pages MAYADEVI Vs JAGDISH PRASAD
Bench: DR. ARIJIT PASAYAT,DALVEER BHANDARI |
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21 February 2007
Supreme Court 4 pages MOHAN LAL Vs STATE OF HARYANA
Bench: DR. ARIJIT PASAYAT,R.V. RAVEENDRAN |
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21 February 2007
Supreme Court 2 pages M/S. SAHARA INDIA Vs M.C. AGGARWAL HUF
Bench: DR. ARIJIT PASAYAT,DALVEER BHANDARI |
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21 February 2007
Supreme Court 4 pages VINOD G. ASRANI Vs STATE OF MAHARASHTRA
Case number: Special Leave Petition (crl.) 6312 of 2006 |
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20 February 2007
Supreme Court 5 pages M/S BHANDARI CONSTRUCTION COMPANY Vs NARAYAN GOPAL UPADHYE
Bench: B.P. SINGH,P.K. BALASUBRAMANYAN |