Showing 17641 - 17655 of 41947 judgements
25 February 2007
Supreme Court
1 pages
KAMLA DEVI PODDAR Vs MAHENDER PRATAP GARG .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-002388-002388 / 2007
Diary number: 12333 / 2006

23 February 2007
Supreme Court
3 pages
VIJAY SINGH Vs UNION OF INDIA .

Bench: H.K. SEMA,B.SUDERSHAN REDDY
Case number: C.A. No.-007212-007212 / 2005
Diary number: 21586 / 2003
Advocates: Vs ANIL KATIYAR

23 February 2007
Supreme Court
7 pages
KRISHNAMURTHY S. SETLUR DEAD BY LRS Vs O.V.NARASIMHA SETTY

Bench: DR. ARIJIT PASAYAT,S. H. KAPADIA
Case number: C.A. No.-005079-005079 / 2000
Diary number: 13935 / 1999
Advocates: Vs ABHIJIT SENGUPTA

23 February 2007
Supreme Court
5 pages
HARJIT SINGH Vs STATE OF PUNJAB

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000928-000928 / 2007
Diary number: 15754 / 2006
Advocates: S. JANANI Vs ARUN K. SINHA

23 February 2007
Supreme Court
13 pages
M/S. MAHIM PATRAM PVT.LTD. Vs UNION OF INDIA .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000922-000922 / 2007
Diary number: 19149 / 2006
Advocates: PRAVEEN KUMAR Vs D. S. MAHRA

23 February 2007
Supreme Court
7 pages
KHAZAN SINGH (D) BY LRS. Vs GURBHAJAN SINGH .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000920-000920 / 2007
Diary number: 1567 / 2006
Advocates: BALBIR SINGH GUPTA Vs K. K. MOHAN

23 February 2007
Supreme Court
5 pages
M/S. VIVIDH MARBLES PVT.LTD. Vs COMMERCIAL TAX OFFICER

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000926-000926 / 2007
Diary number: 12783 / 2006
Advocates: P. K. MANOHAR Vs SUSHIL KUMAR JAIN

23 February 2007
Supreme Court
5 pages
D.K. GANESH BABU Vs P.T. MANOKARAN .

Bench: DR. ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: Crl.A. No.-000249-000249 / 2007
Diary number: 17743 / 2006
Advocates: Vs C. K. SASI

23 February 2007
Supreme Court
7 pages
MANISH MAHESHWARI Vs ASSTT.COMMNR.OF INCOME TAX

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000924-000924 / 2007
Diary number: 946 / 2005
Advocates: NIRAJ SHARMA Vs B. V. BALARAM DAS

23 February 2007
Supreme Court
11 pages
ASHOK KUMAR SONKAR Vs UNION OF INDIA .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004761-004761 / 2006
Diary number: 14131 / 2006
Advocates: Vs RAMESHWAR PRASAD GOYAL

23 February 2007
Supreme Court
2 pages
RAM PRASAD RAI @ RAM PRASAD SINGH Vs STATE OF BIHAR .

Bench: DR. ARIJIT PASAYAT,DALVEER BHANDARI
Case number: C.A. No.-000911-000911 / 2007
Diary number: 24508 / 2004
Advocates: S. CHANDRA SHEKHAR Vs MANU SHANKER MISHRA

23 February 2007
Supreme Court
4 pages
P. MOHANAN PILLAI Vs STATE OF KERALA .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000927-000927 / 2007
Diary number: 6219 / 2006
Advocates: Vs C. N. SREE KUMAR

23 February 2007
Supreme Court
18 pages
NAIR SERVICE SOCIETY Vs STATE OF KERALA

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: W.P.(C) No.-000598-000598 / 2000
Diary number: 18727 / 2000
Advocates: K. V. MOHAN Vs S.. UDAYA KUMAR SAGAR

23 February 2007
Supreme Court
2 pages
NATHUNI RAM Vs RAGHUPAT RAM .

Bench: DR. ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-000910-000910 / 2007
Diary number: 27351 / 2004
Advocates: MRIDULA RAY BHARADWAJ Vs MOHAN PANDEY

23 February 2007
Supreme Court
3 pages
UTTARANCHAL FOREST DEV. CORP. Vs M.C. JOSHI

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000921-000921 / 2007
Diary number: 5307 / 2006
Advocates: RACHANA SRIVASTAVA Vs RACHANA JOSHI ISSAR