Judgements

27 February 2007
Supreme Court
7 pages

MAHARASHTRA STATE ROAD TRANSPORT CORP. Vs PREMLAL

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001046-001046 / 2007
Diary number: 17835 / 2003
Advocates: Vs K. SARADA DEVI

27 February 2007
Supreme Court
2 pages

K. MADALAIMUTHU Vs STATE OF TAMILNADU .

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: CONMT.PET.(C) No.-000208-000208 / 2006
Diary number: 24124 / 2006
Advocates: Vs V. G. PRAGASAM

26 February 2007
Supreme Court
7 pages

SWAMY PRAKASANANDA Vs STATE OF KERALA .

Case number: C.A. No.-000486-000486 / 2003
Diary number: 15341 / 2001
Advocates: Vs HIMINDER LAL

26 February 2007
Supreme Court
13 pages

PUNE MUNICIPAL CORPORATION Vs STATE OF MAHARASHTRA .

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001084-001084 / 2006
Diary number: 22055 / 2004
Advocates: Vs MANOJ SWARUP

26 February 2007
Supreme Court
3 pages

SWAMY PRAKASANANDA Vs STATE OF KERALA .

Case number: C.A. No.-000486-000486 / 2003
Diary number: 15341 / 2001
Advocates: Vs HIMINDER LAL

26 February 2007
Supreme Court
4 pages

MANAGER,ICICI BANK LTD. Vs PRAKASH KAUR .

Bench: AR. LAKSHMANAN,ALTAMAS KABIR
Case number: Crl.A. No.-000267-000267 / 2007
Diary number: 11 / 2007
Advocates: Vs MANJEET CHAWLA

26 February 2007
Supreme Court
6 pages

MANAGER,ICICI BANK LTD. Vs PRAKASH KAUR .

Case number: Crl.A. No.-000267-000267 / 2007
Diary number: 11 / 2007
Advocates: Vs MANJEET CHAWLA

26 February 2007
Supreme Court
5 pages

SHRI VISHWA NATH SHARMA Vs SHYAM SHANKER GOELA

Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-006700-006700 / 2004
Diary number: 21588 / 2001

26 February 2007
Supreme Court
8 pages

RAMESH CHANDER SINGH Vs HIGH COURT OF ALLAHABAD

Bench: CJI K.G. BALAKRISHNAN,LOKESHWAR SINGH PANTA,D.K. JAIN
Case number: C.A. No.-002015-002015 / 2006
Diary number: 27467 / 2005
Advocates: Vs RAVI PRAKASH MEHROTRA

26 February 2007
Supreme Court
2 pages

MAHABIR Vs DAYA RAM SAROJ .

Case number: C.A. No.-001897-001897 / 2006
Diary number: 7853 / 2006
Advocates: S. C. BIRLA Vs KAILASH CHAND

26 February 2007
Supreme Court
3 pages

VIJAY SINGH CHARAK Vs UNION OF INDIA

Case number: C.A. No.-006660-006660 / 2000
Diary number: 13724 / 1999
Advocates: Vs SHAKEEL AHMED

26 February 2007
Supreme Court
6 pages

SHAJAHAN Vs STATE OF KERALA

Case number: Crl.A. No.-000262-000262 / 2007
Diary number: 9319 / 2006
Advocates: R. SATHISH Vs G. PRAKASH

26 February 2007
Supreme Court
3 pages

NADIMUTHU Vs THE STATE REP.BY INSPECTOR OF POLICE

Case number: Crl.A. No.-000680-000680 / 2006
Diary number: 13441 / 2005
Advocates: Vs V. G. PRAGASAM

26 February 2007
Supreme Court
4 pages

COMMISSIONER OF TRADE TAX, U.P. Vs M/S. J.U.PESTICIDES & CHEMICAL P.LTD.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001603-001603 / 2008
Diary number: 132 / 2007
Advocates: GUNNAM VENKATESWARA RAO Vs

26 February 2007
Supreme Court
20 pages

Alpesh Navinchandra Shah Vs State of Maharashtra & Ors

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: Writ Petition (crl.) 114 of 2006