Showing 17416 - 17430 of 41947 judgements
12 April 2007
Supreme Court
7 pages
GAJANAND AGRAWAL Vs STATE OF ORISSA

Case number: Crl.A. No.-000543-000543 / 2007
Diary number: 32114 / 2006
Advocates: SARLA CHANDRA Vs SUNIL KUMAR JAIN

12 April 2007
Supreme Court
5 pages
UNION OF INDIA Vs YUMNAM ANAND M.@ BOCHA @ KORA @SURAJ&ANR

Case number: Crl.A. No.-000546-000546 / 2007
Diary number: 23711 / 2006
Advocates: SUSHMA SURI Vs

12 April 2007
Supreme Court
6 pages
BEGUM SABIHA SULTAN Vs NAWAB MOHD. MANSUR ALI KHAN .

Case number: C.A. No.-001921-001921 / 2007
Diary number: 1616 / 2006
Advocates: Vs NAFIS A. SIDDIQUI

12 April 2007
Supreme Court
4 pages
SHEIKH IKRAM SHEIKH ISRAIL Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-004533-004533 / 2004
Diary number: 25030 / 2003
Advocates: NARESH KUMAR Vs RAVINDRA KESHAVRAO ADSURE

12 April 2007
Supreme Court
7 pages
M/S MATSUSHITA TELEVISION &AUDIO (I)LTD Vs COMMNR. OF CUSTOMS

Case number: C.A. No.-000526-000526 / 2002
Diary number: 21264 / 2001
Advocates: Vs B. KRISHNA PRASAD

12 April 2007
Supreme Court
4 pages
SHEIKH IKRAM SHEIKH ISRAIL Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-004533-004533 / 2004
Diary number: 25030 / 2003
Advocates: NARESH KUMAR Vs RAVINDRA KESHAVRAO ADSURE

11 April 2007
Supreme Court
10 pages
DIRECTORATE OF FILM FESTIVALS Vs GAURAV ASHWIN JAIN .

Case number: C.A. No.-001892-001892 / 2007
Diary number: 27540 / 2006
Advocates: V. K. VERMA Vs PRASHANT BHUSHAN

11 April 2007
Supreme Court
4 pages
MUKESH TIKAJI BORA Vs UNION OF INDIA .

Case number: Crl.A. No.-000533-000533 / 2007
Diary number: 19529 / 2006
Advocates: D. MAHESH BABU Vs B. KRISHNA PRASAD

11 April 2007
Supreme Court
2 pages
M.M.S. INVESTMENTS, MADURAI Vs V. VEERAPPAN .

Case number: C.A. No.-000418-000418 / 2001
Diary number: 3356 / 2000
Advocates: Vs REVATHY RAGHAVAN

11 April 2007
Supreme Court
3 pages
COMMNR. OF COMMERCIAL TAX,INDORE Vs T.T.K. HEALTH CARE LTD.

Case number: C.A. No.-000309-000309 / 2002
Diary number: 18924 / 2001
Advocates: C. D. SINGH Vs NIKHIL NAYYAR

10 April 2007
Supreme Court
6 pages
RATTANLAL Vs STATE OF JAMMU & KASHMIR

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001672-001672 / 2005
Diary number: 24674 / 2005
Advocates: TRILOKI NATH RAZDAN Vs

10 April 2007
Supreme Court
3 pages
KRISHI UTPADAN MANDI SAMITI Vs PAHAL SINGH

Case number: C.A. No.-001871-001871 / 2007
Diary number: 22524 / 2003
Advocates: PRADEEP MISRA Vs RAJESH

10 April 2007
Supreme Court
0 pages
Vs

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: /
Diary number: / 7088

10 April 2007
Supreme Court
4 pages
V.B.PRASAD Vs MANAGER, P.M.D.U.P. SCHOOL .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001870-001870 / 2007
Diary number: 20237 / 2005
Advocates: R. P. WADHWANI Vs RAMESH BABU M. R.

10 April 2007
Supreme Court
2 pages
H.U.D.A. Vs OM PAL

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001869-001869 / 2007
Diary number: 21338 / 2004
Advocates: KAILASH CHAND Vs G. K. BANSAL