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16 April 2007
Supreme Court 6 pages KANDAPAZHA NADAR Vs CHITRAGANIAMMAL
Case number: C.A. No.-005107-005107 / 2000 |
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15 April 2007
Supreme Court 3 pages GARG WOOLLEN PVT.LTD. Vs STATE OF U.P.
Bench: B.N. AGRAWAL,G.S. SINGHVI,H.L. DATTU, , |
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13 April 2007
Supreme Court 8 pages MUNICIPAL CORPN., JABALPUR Vs M/S. RAJESH CONSTRUCTION CO.
Case number: C.A. No.-001945-001945 / 2007 |
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13 April 2007
Supreme Court 7 pages SUPREME COURT BAR ASSOCIATION Vs UNION OF INDIA .
Case number: W.P.(C) No.-000027-000027 / 2007 |
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13 April 2007
Supreme Court 3 pages GAJANAND AGRAWAL Vs STATE OF ORISSA
Case number: Crl.A. No.-000544-000544 / 2007 |
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13 April 2007
Supreme Court 18 pages A.P. HOUSING BOARD Vs MOHAMMED SADATULLAH .
Case number: C.A. No.-003942-003942 / 2002 |
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13 April 2007
Supreme Court 2 pages A.P. HOUSING BOARD Vs ADARSHA WELFARE ASSON.
Case number: C.A. No.-006156-006157 / 2002 |
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13 April 2007
Supreme Court 8 pages MUNICIPAL CORPN., JABALPUR Vs M/S. RAJESH CONSTRUCTION CO.
Case number: C.A. No.-001945-001945 / 2007 |
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13 April 2007
Supreme Court 2 pages D.G.M.(HR) P.G.CORPORATION OF INDIA LTD. Vs T.VENKAT REDDY .
Case number: C.A. No.-001953-001953 / 2007 |
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13 April 2007
Supreme Court 4 pages GOMTI Vs THAKURDAS .
Case number: Crl.A. No.-000555-000555 / 2007 |
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13 April 2007
Supreme Court 2 pages D.G.M.(HR) P.G.CORPORATION OF INDIA LTD. Vs T.VENKAT REDDY .
Case number: C.A. No.-001953-001953 / 2007 |
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13 April 2007
Supreme Court 3 pages ALEYAMMA MATHAI ALMEIDA Vs STATE OF GOA .
Case number: C.A. No.-001951-001951 / 2007 |
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13 April 2007
Supreme Court 4 pages GOMTI Vs THAKURDAS .
Case number: Crl.A. No.-000555-000555 / 2007 |
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12 April 2007
Supreme Court 4 pages KUNHAMMA @ LAKSHMI AMMAS CHILDREN Vs AKKALI PURUSHOTHAMAN .
Case number: C.A. No.-006347-006347 / 2005 |
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12 April 2007
Supreme Court 3 pages JAISINGH Vs STATE OF KARNATAKA
Case number: Crl.A. No.-001641-001641 / 2005 |