Showing 17401 - 17415 of 41947 judgements
16 April 2007
Supreme Court
6 pages
KANDAPAZHA NADAR Vs CHITRAGANIAMMAL

Case number: C.A. No.-005107-005107 / 2000
Diary number: 14369 / 1999
Advocates: REVATHY RAGHAVAN Vs

15 April 2007
Supreme Court
3 pages
GARG WOOLLEN PVT.LTD. Vs STATE OF U.P.

Bench: B.N. AGRAWAL,G.S. SINGHVI,H.L. DATTU, ,
Case number: C.A. No.-005712-005712 / 2002
Diary number: 21135 / 1997
Advocates: S.. UDAYA KUMAR SAGAR Vs M. R. SHAMSHAD

13 April 2007
Supreme Court
8 pages
MUNICIPAL CORPN., JABALPUR Vs M/S. RAJESH CONSTRUCTION CO.

Case number: C.A. No.-001945-001945 / 2007
Diary number: 16906 / 2005
Advocates: RANJAN MUKHERJEE Vs ANUPAM LAL DAS

13 April 2007
Supreme Court
7 pages
SUPREME COURT BAR ASSOCIATION Vs UNION OF INDIA .

Case number: W.P.(C) No.-000027-000027 / 2007
Diary number: 1463 / 2007

13 April 2007
Supreme Court
3 pages
GAJANAND AGRAWAL Vs STATE OF ORISSA

Case number: Crl.A. No.-000544-000544 / 2007
Diary number: 32457 / 2006
Advocates: SARLA CHANDRA Vs SUNIL KUMAR JAIN

13 April 2007
Supreme Court
18 pages
A.P. HOUSING BOARD Vs MOHAMMED SADATULLAH .

Case number: C.A. No.-003942-003942 / 2002
Diary number: 16254 / 2000
Advocates: EJAZ MAQBOOL Vs Y. RAJA GOPALA RAO

13 April 2007
Supreme Court
2 pages
A.P. HOUSING BOARD Vs ADARSHA WELFARE ASSON.

Case number: C.A. No.-006156-006157 / 2002
Diary number: 8173 / 2002
Advocates: ANIL KUMAR TANDALE Vs ABHIJIT SENGUPTA

13 April 2007
Supreme Court
8 pages
MUNICIPAL CORPN., JABALPUR Vs M/S. RAJESH CONSTRUCTION CO.

Case number: C.A. No.-001945-001945 / 2007
Diary number: 16906 / 2005
Advocates: RANJAN MUKHERJEE Vs ANUPAM LAL DAS

13 April 2007
Supreme Court
2 pages
D.G.M.(HR) P.G.CORPORATION OF INDIA LTD. Vs T.VENKAT REDDY .

Case number: C.A. No.-001953-001953 / 2007
Diary number: 15403 / 2005
Advocates: SHARMILA UPADHYAY Vs APARNA BHAT

13 April 2007
Supreme Court
4 pages
GOMTI Vs THAKURDAS .

Case number: Crl.A. No.-000555-000555 / 2007
Diary number: 7621 / 2006
Advocates: NAFIS A. SIDDIQUI Vs RAMESHWAR PRASAD GOYAL

13 April 2007
Supreme Court
2 pages
D.G.M.(HR) P.G.CORPORATION OF INDIA LTD. Vs T.VENKAT REDDY .

Case number: C.A. No.-001953-001953 / 2007
Diary number: 15403 / 2005
Advocates: SHARMILA UPADHYAY Vs APARNA BHAT

13 April 2007
Supreme Court
3 pages
ALEYAMMA MATHAI ALMEIDA Vs STATE OF GOA .

Case number: C.A. No.-001951-001951 / 2007
Diary number: 26375 / 2003
Advocates: K J JOHN AND CO Vs

13 April 2007
Supreme Court
4 pages
GOMTI Vs THAKURDAS .

Case number: Crl.A. No.-000555-000555 / 2007
Diary number: 7621 / 2006
Advocates: NAFIS A. SIDDIQUI Vs RAMESHWAR PRASAD GOYAL

12 April 2007
Supreme Court
4 pages
KUNHAMMA @ LAKSHMI AMMAS CHILDREN Vs AKKALI PURUSHOTHAMAN .

Case number: C.A. No.-006347-006347 / 2005
Diary number: 9431 / 2004
Advocates: CHANDER SHEKHAR ASHRI Vs

12 April 2007
Supreme Court
3 pages
JAISINGH Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001641-001641 / 2005
Diary number: 24184 / 2005
Advocates: R. P. WADHWANI Vs