Showing 17266 - 17280 of 41947 judgements
09 May 2007
Supreme Court
3 pages
SANTOSH @ SANTUKRAO Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000704-000704 / 2007
Diary number: 11173 / 2005
Advocates: K. RAJEEV Vs

09 May 2007
Supreme Court
7 pages
THIMMAPPA RAI Vs RAMANNA RAI .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-007133-007133 / 2000
Diary number: 10367 / 2000
Advocates: Vs S. N. BHAT

09 May 2007
Supreme Court
4 pages
U.P.S.R.T.C. Vs RAM KISHAN ARORA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002410-002410 / 2007
Diary number: 2686 / 2006
Advocates: PRADEEP MISRA Vs C. L. SAHU

09 May 2007
Supreme Court
6 pages
ADIVEKKA Vs HANAMAVVA KOM VENKATESH 'D'BY LRS

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-007400-007401 / 2000
Diary number: 629 / 2000
Advocates: SHANKAR DIVATE Vs RAJESH MAHALE

09 May 2007
Supreme Court
4 pages
STATE OF JHARKHAND Vs VOLTAS LTD. EAST SINGHBHUM

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002408-002408 / 2007
Diary number: 25605 / 2006
Advocates: Vs K J JOHN AND CO

09 May 2007
Supreme Court
5 pages
COMMNR. OF CENTRAL EXCISE, BHAVNAGAR Vs M/S. SAURASHTRA CHEMICALS LTD.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002428-002428 / 2007
Diary number: 14944 / 2006
Advocates: Vs SHEELA GOEL

09 May 2007
Supreme Court
2 pages
DINKAR MARUTI JADHAV Vs NIVRUTTI GANGARAM PAWAR (D) BY LRS.&ORS.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002564-002564 / 2005
Diary number: 5328 / 2004
Advocates: A. S. BHASME Vs D. M. NARGOLKAR

09 May 2007
Supreme Court
5 pages
M/S. RELAX SAFETY INDUSTRIES,MUMBAI &ANR Vs COMNR.OF CUSTOMS,(IMPORT),MUMBAI

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005306-005307 / 2002
Diary number: 14410 / 2002
Advocates: BINA GUPTA Vs RR-EX-PARTE

09 May 2007
Supreme Court
8 pages
STATE OF U.P. Vs DINKAR SINHA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001262-001262 / 2004
Diary number: 9468 / 2002
Advocates: JATINDER KUMAR BHATIA Vs M. A. CHINNASAMY

09 May 2007
Supreme Court
4 pages
SHREE SURAT VALSAD JILLA K.M.G. PARISHAD Vs UNION OF INDIA .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002412-002412 / 2007
Diary number: 7767 / 2004
Advocates: Vs SHREEKANT N. TERDAL

09 May 2007
Supreme Court
7 pages
M/S. MASTER CABLES PVT. LTD. Vs STATE OF KERALA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002407-002407 / 2007
Diary number: 31346 / 2006
Advocates: EJAZ MAQBOOL Vs P. V. DINESH

09 May 2007
Supreme Court
7 pages
TARA CHAND Vs SAGARBAI @ CHAIYALIBAI

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002411-002411 / 2007
Diary number: 19833 / 2006
Advocates: B. K. SATIJA Vs NIRAJ SHARMA

08 May 2007
Supreme Court
6 pages
IRON & STEEL CO. LTD. Vs M/S. TIWARI ROAD LINES

Bench: G.P. MATHUR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002386-002386 / 2007
Diary number: 28007 / 2005
Advocates: SUNIL KUMAR JAIN Vs ANITHA SHENOY

08 May 2007
Supreme Court
3 pages
UNION PUBLIC SERVICE COMMISSION Vs SUKANTA KAR

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002387-002387 / 2007
Diary number: 14171 / 2005
Advocates: K. V. MOHAN Vs RESPONDENT-IN-PERSON

08 May 2007
Supreme Court
3 pages
PATRICK JJ. SALDANHA Vs ANTONY M. SALDANHA

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000414-000414 / 2001
Diary number: 14750 / 1999
Advocates: P. R. RAMASESH Vs NAVEEN R. NATH