Showing 17281 - 17295 of 41947 judgements
08 May 2007
Supreme Court
11 pages
KISHORE LAL Vs CHAIRMAN E.S.I.CORPORATION

Bench: B.N. AGRAWAL,P.P. NAOLEKAR,DALVEER BHANDARI
Case number: C.A. No.-004965-004965 / 2000
Diary number: 13469 / 1999
Advocates: NIKHIL NAYYAR Vs VIJAY K. MEHTA

08 May 2007
Supreme Court
3 pages
COMMNR. OF CUSTOMS, MAHARASHTRA Vs M/S. GALAXY ENTERTAINMENT (I) P.LTD.&ORS

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-008667-008670 / 2002
Diary number: 18376 / 2002
Advocates: B. KRISHNA PRASAD Vs PAVAN KUMAR

08 May 2007
Supreme Court
2 pages
SUJOY SEN @ SUJOY KR. SEN Vs STATE OF WEST BENGAL

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000202-000202 / 2006
Diary number: 25693 / 2005
Advocates: G. RAMAKRISHNA PRASAD Vs TARA CHANDRA SHARMA

08 May 2007
Supreme Court
3 pages
RAJA LAL SINGH Vs STATE OF JHARKHAND

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000513-000513 / 2006
Diary number: 1964 / 2006
Advocates: HIMANSHU SHEKHAR Vs MANISH KUMAR SARAN

08 May 2007
Supreme Court
4 pages
STATE OF TRIPURA Vs RAM BIR SINGH .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000927-000927 / 2004
Diary number: 13841 / 2004
Advocates: GOPAL SINGH Vs ABHIJIT SENGUPTA

07 May 2007
Supreme Court
11 pages
B. BHARAT KUMAR Vs OSMANIA UNIVERSITY .

Bench: H.K. SEMA,V.S. SIRPURKAR
Case number: C.A. No.-006686-006689 / 2003
Diary number: 1412 / 2002
Advocates: Vs D. BHARATHI REDDY

07 May 2007
Supreme Court
2 pages
PREM KUMAR Vs STATE OF U.P. .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-002392-002392 / 2007
Diary number: 2301 / 2004
Advocates: LAKSHMI RAMAN SINGH Vs GUNNAM VENKATESWARA RAO

07 May 2007
Supreme Court
5 pages
M/S.TAARIKA EXPORTS Vs UNION OF INDIA

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-002378-002378 / 2007
Diary number: 22826 / 2005
Advocates: RAJIV NANDA Vs V. K. VERMA

07 May 2007
Supreme Court
9 pages
SUNDER LAL Vs STATE OF RAJASTHAN

Bench: DR. ARIJIT PASAYAT,P.K. BALASUBRAMANYAN,D.K. JAIN
Case number: Crl.A. No.-000690-000690 / 2007
Diary number: 23503 / 2006
Advocates: JAIL PETITION Vs

07 May 2007
Supreme Court
4 pages
Y. SARABA REDDY Vs PUTHUR RAMI REDDY .

Bench: DR. ARIJIT PASAYAT,P.K. BALASUBRAMANYAN,D.K. JAIN
Case number: Crl.A. No.-000689-000689 / 2007
Diary number: 3884 / 2006
Advocates: Vs B. K. PAL

07 May 2007
Supreme Court
17 pages
STATE OF MAHARASHTRA Vs SIRAJ AHMED NISAR AHMED .

Bench: S.B. SINHA,P.P.NAOLEKAR
Case number: Crl.A. No.-000166-000166 / 1999
Diary number: 20882 / 1998
Advocates: Vs VISHWAJIT SINGH

07 May 2007
Supreme Court
2 pages
N.DEVINDRAPPA Vs STATE OF KARNATAKA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000686-000686 / 2007
Diary number: 13972 / 2006
Advocates: Vs ANITHA SHENOY

04 May 2007
Supreme Court
11 pages
STATE OF PUNJAB Vs ARUN KUMAR AGGARWAL .

Bench: H.K. SEMA,V.S. SIRPURKAR
Case number: C.A. No.-002336-002336 / 2007
Diary number: 27323 / 2005
Advocates: KULDIP SINGH Vs IRSHAD AHMAD

04 May 2007
Supreme Court
7 pages
UNION CARBIDE CORPN. LTD. Vs UNION OF INDIA

Bench: C.K. THAKKER,H.S. BEDI
Case number: C.A. No.-003187-003188 / 1988
Diary number: 70122 / 1988
Advocates: Vs D. S. MAHRA

03 May 2007
Supreme Court
7 pages
DAYAL SINGH Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000244-000244 / 2006
Diary number: 6839 / 2005
Advocates: VENKATESWARA RAO ANUMOLU Vs V. N. RAGHUPATHY