Showing 17146 - 17160 of 41947 judgements
18 May 2007
Supreme Court
13 pages
STATE OF U.P. THROUGH PRINCIPAL SECRETARY Vs ALL U.P. CONSUMER PROTECTION BAR ASSOCIATION

Bench: MARKANDEY KATJU
Case number: C.A. No.-002740-002740 / 2007
Diary number: 1033 / 1999

18 May 2007
Supreme Court
3 pages
COMMISSION OF AGRICULTURAL INCOME TAX Vs M.N.MONI

Bench: DR. ARIJIT PASAYAT,P.K. BALASURRAMANYAN,D.K. JAIN
Case number: C.A. No.-002716-002716 / 2007
Diary number: 599 / 2006
Advocates: RAMESH BABU M. R. Vs C. N. SREE KUMAR

18 May 2007
Supreme Court
4 pages
M/S. DELTA MECHCONS (INDIA) LTD. Vs M/S. MARUBENI CORPN.

Bench: P.K. BALASUBRAMANYAN
Case number: ARBIT.CASE(C) No.-000011-000011 / 2006
Diary number: 6184 / 2006

18 May 2007
Supreme Court
4 pages
MANJAPPA Vs STATE OF KARNATAKA

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: Crl.A. No.-000766-000766 / 2007
Diary number: 27615 / 2006
Advocates: V. N. RAGHUPATHY Vs

18 May 2007
Supreme Court
7 pages
C0MMNR. OF INCOME TAX, NEW DELHI Vs ORIENTAL FIRE & GENERAL INSURANCE CO.LTD

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002741-002741 / 2007
Diary number: 26127 / 2004
Advocates: B. V. BALARAM DAS Vs

18 May 2007
Supreme Court
6 pages
SHEEL KR. ROY Vs SECRETARY M/O DEFENCE .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001082-001082 / 2005
Diary number: 11571 / 2005
Advocates: LILY ISABEL THOMAS Vs ANIL KATIYAR

18 May 2007
Supreme Court
6 pages
SRI T. ASHOK PAI Vs COMMISSIONER OF INCOME TAX, BANGALORE

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002747-002747 / 2007
Diary number: 1099 / 2006
Advocates: Vs B. V. BALARAM DAS

18 May 2007
Supreme Court
8 pages
SMT. ASS KAUR (DECEASED) BY LRS. Vs KARTAR SINGH (DEAD) BY LRS. .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-012395-012395 / 1996
Diary number: 73097 / 1991

18 May 2007
Supreme Court
9 pages
VEER K.SINGH UNIV.AD-HOC TEACH.ASSN.&ORS Vs THE BIHAR STATE UNIV.(C.C.) S.C. .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001601-001602 / 2004
Diary number: 4626 / 2001
Advocates: SHRISH KUMAR MISRA Vs

18 May 2007
Supreme Court
12 pages
M/S. AMBICA INDUSTRIES Vs COMMISSIONER OF CENTRAL EXCISE

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002749-002749 / 2007
Diary number: 27928 / 2006
Advocates: K. L. JANJANI Vs

18 May 2007
Supreme Court
26 pages
DILIP N. SHROFF Vs JOINT COMMNR. OF INCOME TAX, MUMBAI &ANR

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002746-002746 / 2007
Diary number: 25971 / 2004
Advocates: BINA GUPTA Vs B. V. BALARAM DAS

18 May 2007
Supreme Court
4 pages
KERALA STATE ELECTRICITY BOARD Vs LIVISHA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000289-000289 / 2006
Diary number: 23868 / 2005

18 May 2007
Supreme Court
2 pages
UNION OF INDIA Vs R. GANDHI

Case number: C.A. No.-003067-003067 / 2004
Diary number: 9288 / 2004
Advocates: SUSHMA SURI Vs NIKHIL NAYYAR

18 May 2007
Supreme Court
12 pages
BAJRANG FACTORY LTD. Vs UNIVERSITY OF CALCUTTA .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-003374-003374 / 2006
Diary number: 22724 / 2003
Advocates: MANJULA GUPTA Vs G. RAMAKRISHNA PRASAD

18 May 2007
Supreme Court
21 pages
SWAMY SHRADDANANDA@MURALI MONAHAR MISHRA Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000454-000454 / 2006
Diary number: 26942 / 2005
Advocates: VARINDER KUMAR SHARMA Vs