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18 May 2007
Supreme Court 13 pages STATE OF U.P. THROUGH PRINCIPAL SECRETARY Vs ALL U.P. CONSUMER PROTECTION BAR ASSOCIATION
Bench: MARKANDEY KATJU |
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18 May 2007
Supreme Court 3 pages COMMISSION OF AGRICULTURAL INCOME TAX Vs M.N.MONI
Bench: DR. ARIJIT PASAYAT,P.K. BALASURRAMANYAN,D.K. JAIN |
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18 May 2007
Supreme Court 4 pages M/S. DELTA MECHCONS (INDIA) LTD. Vs M/S. MARUBENI CORPN.
Bench: P.K. BALASUBRAMANYAN |
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18 May 2007
Supreme Court 4 pages MANJAPPA Vs STATE OF KARNATAKA
Bench: C.K. THAKKER,ALTAMAS KABIR |
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18 May 2007
Supreme Court 7 pages C0MMNR. OF INCOME TAX, NEW DELHI Vs ORIENTAL FIRE & GENERAL INSURANCE CO.LTD
Bench: S.B. SINHA,MARKANDEY KATJU |
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18 May 2007
Supreme Court 6 pages SHEEL KR. ROY Vs SECRETARY M/O DEFENCE .
Bench: S.B. SINHA,MARKANDEY KATJU |
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18 May 2007
Supreme Court 6 pages SRI T. ASHOK PAI Vs COMMISSIONER OF INCOME TAX, BANGALORE
Bench: S.B. SINHA,MARKANDEY KATJU |
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18 May 2007
Supreme Court 8 pages SMT. ASS KAUR (DECEASED) BY LRS. Vs KARTAR SINGH (DEAD) BY LRS. .
Bench: S.B. SINHA,MARKANDEY KATJU |
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18 May 2007
Supreme Court 9 pages VEER K.SINGH UNIV.AD-HOC TEACH.ASSN.&ORS Vs THE BIHAR STATE UNIV.(C.C.) S.C. .
Bench: S.B. SINHA,MARKANDEY KATJU |
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18 May 2007
Supreme Court 12 pages M/S. AMBICA INDUSTRIES Vs COMMISSIONER OF CENTRAL EXCISE
Bench: S.B. SINHA,MARKANDEY KATJU |
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18 May 2007
Supreme Court 26 pages DILIP N. SHROFF Vs JOINT COMMNR. OF INCOME TAX, MUMBAI &ANR
Bench: S.B. SINHA,P.K. BALASUBRAMANYAN |
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18 May 2007
Supreme Court 4 pages KERALA STATE ELECTRICITY BOARD Vs LIVISHA
Bench: S.B. SINHA,MARKANDEY KATJU |
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18 May 2007
Supreme Court 2 pages UNION OF INDIA Vs R. GANDHI
Case number: C.A. No.-003067-003067 / 2004 |
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18 May 2007
Supreme Court 12 pages BAJRANG FACTORY LTD. Vs UNIVERSITY OF CALCUTTA .
Bench: S.B. SINHA,MARKANDEY KATJU |
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18 May 2007
Supreme Court 21 pages SWAMY SHRADDANANDA@MURALI MONAHAR MISHRA Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000454-000454 / 2006 |