Showing 17131 - 17145 of 41947 judgements
25 May 2007
Supreme Court
9 pages
C.GUPTA Vs GLAXOSMITHKLIN PHARMACEUTICAL LTD.

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006543-006544 / 2004
Diary number: 27182 / 2003
Advocates: ABHA JAIN Vs

24 May 2007
Supreme Court
5 pages
COMMNR. OF CUSTOMS, KOLKATA Vs M/S. PEERLESS CONSULTANCY SERVICES P.LTD

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005415-005417 / 2002
Diary number: 11999 / 2002
Advocates: B. KRISHNA PRASAD Vs ANITHA SHENOY

24 May 2007
Supreme Court
7 pages
COMMNR. OF CUSTOM Vs M/S BROOKS INTERNATIONAL .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004559-004561 / 2002
Diary number: 12811 / 2002
Advocates: B. KRISHNA PRASAD Vs YASH PAL DHINGRA

23 May 2007
Supreme Court
10 pages
ASSISTANT COMMISSIONER OF INCOME TAX Vs RAJESH JHAVERI STOCK BROKERS PVT.LTD.

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-002830-002830 / 2007
Diary number: 20882 / 2005
Advocates: B. V. BALARAM DAS Vs

23 May 2007
Supreme Court
3 pages
AJNALA COOP. SUGAR MILLS LTD. Vs SUKHRAJ SINGH

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-002831-002831 / 2007
Diary number: 5474 / 2004
Advocates: M. C. DHINGRA Vs DINESH KUMAR GARG

22 May 2007
Supreme Court
4 pages
NATIONAL AGRICULTURAL COOP MKTG.FED.I.L. Vs GAINS TRADING LTD.

Case number: ARBIT.CASE(C) No.-000015-000015 / 2006
Diary number: 11376 / 2006
Advocates: Vs R. K. KHANNA

22 May 2007
Supreme Court
4 pages
STATE OF TRIPURA Vs BINA CHOUDHARY .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002362-002362 / 2005
Diary number: 13056 / 2003
Advocates: GOPAL SINGH Vs K. V. MOHAN

22 May 2007
Supreme Court
4 pages
ZAMINDER DHARMIK & SHEKSHNIK NYAS Vs SIDDHANATH (DEAD) BY LRS.

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005835-005835 / 2000
Diary number: 18638 / 1999
Advocates: SUSHIL KUMAR JAIN Vs B. SUNITA RAO

21 May 2007
Supreme Court
3 pages
M/S. CONTINENTAL PROFILES LTD. Vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004904-004905 / 2002
Diary number: 63184 / 2002
Advocates: SURUCHII AGGARWAL Vs B. KRISHNA PRASAD

21 May 2007
Supreme Court
2 pages
GARRISON ENGINEER (UTILITY) BHATINDA Vs NARINDER SINGH

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006144-006144 / 2005
Diary number: 24871 / 2004
Advocates: ANIL KATIYAR Vs P. N. PURI

18 May 2007
Supreme Court
6 pages
UNION OF INDIA Vs A.K.NARULA

Bench: CJI K G BALAKRISHNAN,R V RAVEENDRAN
Case number: C.A. No.-002717-002717 / 2007
Diary number: 18549 / 2005
Advocates: SUSHMA SURI Vs KUMUD LATA DAS

18 May 2007
Supreme Court
8 pages
C.C.ALAVI HAJI Vs PALAPETTY MUHAMMED

Bench: CJI K.G. BALAKRISHNAN,R.V. RAVEENDRAN,D.K. JAIN
Case number: Crl.A. No.-000767-000767 / 2007
Diary number: 16817 / 2006
Advocates: K. RAJEEV Vs A. RAGHUNATH

18 May 2007
Supreme Court
2 pages
SURJIT SINGH Vs STATE OF PUNJAB

Bench: S.B.SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000644-000644 / 2006
Diary number: 2187 / 2006
Advocates: BIMAL ROY JAD Vs ARUN K. SINHA

18 May 2007
Supreme Court
3 pages
VIJAYKUMAR BALDEV MISHRA @ SHARMA Vs STATE OF MAHARASHTRA

Bench: MARKANDEY KATJU
Case number: Crl.A. No.-000602-000602 / 2004
Diary number: 21299 / 2003
Advocates: ATISHI DIPANKAR Vs PRASHANT CHAUDHARY

18 May 2007
Supreme Court
8 pages
SWAMY SHRADDANANDA@MURALI MONAHAR MISHRA Vs STATE OF KARNATAKA

Bench: MARKANDEY KATJU
Case number: Crl.A. No.-000454-000454 / 2006
Diary number: 26942 / 2005
Advocates: VARINDER KUMAR SHARMA Vs